High Courts20 May 2016Disposed Off
Raju Kumar Singh Vs State
Delhi High Court · (2016) 2 JCC 1402
Penal Code, 1860 (IPC) - Section 342Protection of Children from Sexual Offences Act, 2012 - Section 10, 12
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,522 of 6,888
High Courts20 May 2016Dismissed
Vicky @ Vikas Vs State
Delhi High Court · (2016) 2 JCC 1386
Penal Code, 1860 (IPC) - Section 392, 394, 397
High Courts20 May 2016Dismissed
Vinod Kumar & Anr. Vs Ajay Kumar Singhal
Delhi High Court · (2016) 158 DRJ 642 : (2016) 2 RCRRent 169
Delhi Rent Control Act, 1958 - Section 14(1)(e)Evidence Act, 1872 - Section 116, 144(g)
High Courts20 May 2016Disposed Off
Desh Raj Singh Gautam Vs Sunil Kumar
Delhi High Court · (2016) 3 PLR 57
Motor Vehicles Act, 1988 - Section 166
High Courts19 May 2016Disposed Off
Rajeshwar Rawat @ Rajesh Rawat Vs State Bank of India
Delhi High Court · (2016) 158 DRJ 597
Contract Act, 1872 — Section 70Public Provident Fund Act, 1968 — Section 12, 3
High Courts19 May 2016Disposed Off
Ebiz.Com Pvt. Ltd. Vs Union of India
Delhi High Court · (2016) 338 ELT 562
High Courts19 May 2016Allowed
Suresh Chand Garg Vs Chief Secretary, Government of NCT of Delhi and Another
Delhi High Court · (2016) 230 DLT 580
Constitution of India, 1950 - Article 226
High Courts19 May 2016Dismissed
Telecom Regulatory Authority of India Vs Dinesh Singh Dhanik and Others
Delhi High Court · (2016) 10 ADDelhi 66 : (2016) 230 DLT 296
High Courts19 May 2016Allowed
Rahisuddin Vs State
Delhi High Court · (2016) 233 DLT 2 : (2016) 157 DRJ 372
Penal Code, 1860 (IPC) - Section 302
High Courts19 May 2016Disposed Off
Mangal Singh Vs State (Govt of NCT) Delhi
Delhi High Court · (2016) 157 DRJ 301
Penal Code, 1860 (IPC) - Section 307, 34
High Courts18 May 2016Dismissed
Mithlesh Kumar Vs Union of India
Delhi High Court · (2017) 2 ADDelhi 92
Constitution of India, 1950 - Article 226CRPF Rules - Rule 27(cc)(ii)
High Courts18 May 2016Disposed Off
Munna Vs State
Delhi High Court · (2016) 8 ADDelhi 118
Penal Code, 1860 (IPC) — Section 363, 376
High Courts18 May 2016Disposed Off
Constable Mani Ram Gajraj Vs Union of India and Others
Delhi High Court · (2016) 5 ADDelhi 345 : (2016) 3 SCT 508
Central Reserve Police Force Rules, 1955 - Rule 27cc(ii)
High Courts18 May 2016Disposed Off
Amit Kumar and Others Vs Union of India and Others
Delhi High Court · (2016) 230 DLT 567
Constitution of India, 1950 - Article 226
High Courts18 May 2016Dismissed
Kumar Pal Singh Vs Union of India and Others
Delhi High Court · (2016) 5 ADDelhi 389 : (2016) 231 DLT 138
Constitution of India, 1950 - Article 226
High Courts18 May 2016Disposed Off
Vijayan Vs Harinder Kaur
Delhi High Court · (2016) 7 ADDelhi 81 : (2016) 165 AIC 541 : (2016) 3 CivCC 368 : (2016) 230 DLT 545 : (2016) 2 RCRRent 175 : (2016) 2 RentLR 119
Civil Procedure Code, 1908 (CPC) - Section 11Delhi Rent Control Act, 1958 - Section 14Transfer of Property Act, 1882 - Section 111
High Courts18 May 2016Allowed
Shri Bhagwan Decd Thr Lrs Vs Union of India and another
Delhi High Court · (2016) 9 ADDelhi 101 : (2016) 230 DLT 212
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts18 May 2016Disposed Off
Ruchika Arora Vs Vinod Kumar
Delhi High Court · (2016) 3 PLR 40
Motor Vehicles Act, 1988 - Section 166
High Courts18 May 2016Dismissed
DDA Vs Shalini Kanwar
Delhi High Court · (2016) 4 CriCC 368 : (2016) 3 PLR 42
Criminal Procedure Code, 1973 (CrPC) - Section 372, 378
High Courts18 May 2016Disposed Off
Rajeev Bhalla Vs State
Delhi High Court · (2016) 4 CriCC 298 : (2016) 3 PLR 51
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 498A