High Courts31 May 2016Dismissed
Athar Parvez Vs Narcotics Control Bureau
Delhi High Court · (2016) 2 JCC 145
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22, 23, 25, 25-A, 29, 37, 9A
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,520 of 6,888
High Courts31 May 2016Dismissed
Sangeeta Chaturvedi Vs Manoj Chaturvedi
Delhi High Court · (2016) 158 DRJ 481 : (2016) 157 DRJ 690
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33, Order 7 Rule 7, 96Family Courts Act, 1984 - Section 7Hindu Marriage Act, 1955 - Section 27
High Courts31 May 2016Dismissed
M/S Acer India Pvt. Ltd. Vs Punjab National Bank & Ors.
Delhi High Court · (2016) 166 AIC 585 : (2016) 231 DLT 133
Constitution of India, 1950 - Article 226
High Courts30 May 2016Partly Allowed
Vinod Kumar and Others - Appellants @HASH State (Govt of NCT of Delhi)
Delhi High Court · (2016) CriLJ 4810
Penal Code, 1860 (IPC) - Section 302, Section 304
High Courts30 May 2016Dismissed
Alcatel-Lucent India Ltd. Vs Designated Authority
Delhi High Court · (2016) 338 ELT 397
High Courts30 May 2016Disposed Off
Happy Overseas Vs Commissioner of Customs Export
Delhi High Court · (2016) 338 ELT 559
High Courts30 May 2016Partly Allowed
Basiullah Vs State
Delhi High Court · (2016) 230 DLT 16
Penal Code, 1860 (IPC) - Section 302
High Courts30 May 2016Dismissed
State Vs Shiv Dass @ Sandeep
Delhi High Court · (2016) 2 JCC 1335
Criminal Procedure Code, 1973 (CrPC) - Section 91
High Courts30 May 2016Disposed Off
Alok Awasthi Vs Union of India
Delhi High Court · (2016) 158 DRJ 212
Constitution of India, 1950 - Article 226
High Courts27 May 2016Dismissed
Commissioner of Cus. (Air Cargo Export) Vs Stupa Consulting Pvt. Ltd.
Delhi High Court · (2016) 338 ELT 560
High Courts27 May 2016Disposed Off
HH Interior and Auto Components Ltd. Vs Commissioner of C. Excise
Delhi High Court · (2016) 337 ELT 175
High Courts27 May 2016Dismissed
Commissioner of Cus. (Preventive), New Delhi Vs Savi Vision Pvt. Ltd.
Delhi High Court · (2016) 337 ELT 331
High Courts27 May 2016Dismissed
Commissioner of Customs (Air Cargo Export) Vs Hotel Excelsior Ltd.
Delhi High Court · (2016) 336 ELT 595
High Courts27 May 2016Dismissed
Sunil Kumar Vs State (NCT of Delhi)
Delhi High Court · (2016) 2 JCC 1406
Penal Code, 1860 (IPC) - Section 307
High Courts26 May 2016Allowed
R.S. Windlass & Sons Vs Union of India
Delhi High Court · (2016) 338 ELT 34
High Courts26 May 2016Dismissed
Kanwar Singh Vs State & Another
Delhi High Court · (2016) 2 JCC 1334
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 279, 304A
High Courts26 May 2016Allowed
Ritesh Kumar Murti Vs State (GNCT of Delhi)
Delhi High Court · (2016) 2 JCC 1317
Criminal Procedure Code, 1973 (CrPC) - Section 311
High Courts26 May 2016Disposed Off
Raju Vs State
Delhi High Court · (2016) 3 JCC 1777
Penal Code, 1860 (IPC) - Section 304
High Courts26 May 2016Dismissed
Shambhu Nath Das Vs Director of Education
Delhi High Court · (2016) 166 AIC 577 : (2016) 231 DLT 312
High Courts25 May 2016Dismissed
Gopal Yadav - Petitioner @HASH The State (GNCT) Delhi
Delhi High Court · (2016) 4 Crimes 391
Penal Code, 1860 (IPC) - Section 354