High Courts03 Jun 2016Dismissed
Dharmender Vs State
Delhi High Court · (2016) 3 JCC 1932
Penal Code, 1860 (IPC) — Section 377, 506Protection of Children from Sexual Offences Act, 2012 — Section 6
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,518 of 6,888
High Courts03 Jun 2016Allowed
Inovyn Chlor Vinyls Ltd. Vs Designated Authority
Delhi High Court · (2016) 339 ELT 539
High Courts03 Jun 2016Disposed Off
South India Club Vs Land And Development Office & Ors.
Delhi High Court · (2016) 157 DRJ 694
Constitution of India, 1950 - Article 226
High Courts03 Jun 2016Disposed Off
A.K.S. Rathore Vs Union of India & Anr.
Delhi High Court · (2016) 6 ADDelhi 469 : (2016) 157 DRJ 503 : (2017) 1 SLJ 28
Constitution of India, 1950 - Article 226, 227
High Courts03 Jun 2016Dismissed
Raj Pal Yadav Vs Murli Projects Pvt. Ltd.
Delhi High Court · (2016) 6 ADDelhi 429 : (2016) 231 DLT 211 : (2016) 157 DRJ 674
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2A, 151Contempt of Courts Act, 1971 - Section 14
High Courts03 Jun 2016Disposed Off
Anand Mehta & Another Vs Union of India & Others
Delhi High Court · (2016) 7 ADDelhi 29 : (2016) 385 ITR 379
Income Tax Act, 1961 - Section 269UD(1)
High Courts03 Jun 2016Disposed Off
Ashutosh Vs Arun Jaitley & Ors.
Delhi High Court · (2017) 1 ADDelhi 133 : (2016) 157 DRJ 556 : (2016) 2 RajdhaniLR 445
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 16
High Courts03 Jun 2016Disposed Off
Sri Ram @ Jairam Vs State (NCT of Delhi)
Delhi High Court · (2016) 3 JCC 1569
Penal Code, 1860 (IPC) - Section 34, 392, 411
High Courts03 Jun 2016Dismissed
Chandan Vs State
Delhi High Court · (2016) 7 ADDelhi 48
Penal Code, 1860 (IPC) - Section 394, 397
High Courts03 Jun 2016Dismissed
M/s. Kiri Associates (P) Ltd. Vs Pramod Kumar Mittal
Delhi High Court · (2016) 4 ArbiLR 218 : (2016) 231 DLT 292 : (2016) 6 RAJ 649
High Courts03 Jun 2016Disposed Off
Chief Controlling Revenue Authority
Delhi High Court · (2016) 6 ADDelhi 417
High Courts03 Jun 2016Dismissed
Dr Ankita Chodhary Vs Guru Gobind Singh Inderprastha University
Delhi High Court · (2016) 6 ADDelhi 465 : (2016) 158 DRJ 215
High Courts03 Jun 2016Disposed Off
M/s. China Trust Commercial Bank Vs Lilliput Kidswear Ltd.
Delhi High Court · (2016) 231 DLT 277
High Courts02 Jun 2016Dismissed
Deepak Khosla Vs Pramod Kumar
Delhi High Court · (2016) 3 JCC 1948
Contempt of Courts Act, 1971 — Section 10, 12
High Courts02 Jun 2016Dismissed
Lindt Exports Vs Union of India
Delhi High Court · (2016) 339 ELT 529
High Courts02 Jun 2016Allowed
Sai Incorporation Vs Principal Commissioner of Customs (Import)
Delhi High Court · (2016) 338 ELT 578
High Courts02 Jun 2016Dismissed
Ester Industries Ltd. Vs Union of India
Delhi High Court · (2016) 338 ELT 246
High Courts02 Jun 2016Dismissed
Pioneer Corporation Vs Union of India
Delhi High Court · (2016) 340 ELT 63
High Courts02 Jun 2016Dismissed
Amaan Sachdev & Others Vs Fahed Abdulrahman Ali Alkhamiri & Others
Delhi High Court · (2016) 197 CompCas 1 : (2016) 231 DLT 1 : (2016) 136 SCL 245
Companies Act, 1956 - Section 235, 237, 397, 398
High Courts02 Jun 2016Allowed
Technip Singapore PTE Ltd. Vs Director Of Income Tax & Another
Delhi High Court · (2016) 6 ADDelhi 627 : (2016) 289 CurTR 421 : (2016) 231 DLT 767 : (2016) 385 ITR 408
Income Tax Act, 1961 - Section 9(1)(vii)