High Courts01 Jun 2016Dismissed

Kunal Singh Vs C.B.I.

Delhi High Court · (2016) CriLJ 3973 : (2016) 157 DRJ 620 : (2016) 3 JCC 1473 : (2016) 2 RajdhaniLR 497 : (2016) 4 RCRCriminal 824

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120BPrevention of Corruption Act, 1988 - Section 12, 13(1)(d), 13(2), 7
High Courts01 Jun 2016Dismissed

Narender Kumar Ahlawat Vs State (NCT of Delhi)

Delhi High Court · (2016) 3 JCC 1950 : (2016) 2 RajdhaniLR 176 : (2016) 4 RCRCriminal 989

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120-B, 147, 148, 149, 302, 307, 323, 325, 342, 365, 368, 395, 397, 452
High Courts01 Jun 2016Dismissed

Shahid Ali Vs State

Delhi High Court · (2016) 7 ADDelhi 376

Penal Code, 1860 (IPC) - Section 366Protection of Children from Sexual Offences Act, 2012 - Section 10