High Courts25 May 2016Dismissed

Punjab National Bank Vs Shri Gopal Vasudeva

Delhi High Court · (2016) 8 ADDelhi 491 : (2016) 2 CLR 633 : (2016) 231 DLT 281 : (2016) 158 DRJ 585 : (2016) 150 FLR 712 : (2016) LabLR 950 : (2016) LIC 2790 : (2016) 3 LLN 599

Industrial Disputes Act, 1947 - Section 10(1)
High Courts24 May 2016Disposed Off

BSES Yamuna Power Ltd. & Others Vs Mahender Kumar

Delhi High Court · (2016) 7 ADDelhi 695 : (2016) 3 CLR 183 : (2016) 230 DLT 15 : (2016) 150 FLR 378 : (2016) LabLR 759 : (2016) 4 LLN 363

Civil Procedure Code, 1908 (CPC) - Section 9Industrial Disputes Act, 1947 - Section 2
High Courts24 May 2016Allowed

Beerbali Vs State

Delhi High Court · (2016) 7 ADDelhi 163 : (2016) 4 JCC 2629

Penal Code, 1860 (IPC) - Section 376
High Courts23 May 2016Allowed

Yogesh Mehra Vs Amit Aggarwal

Delhi High Court · (2017) 1 ADDelhi 155 : (2017) AIR(Delhi) 39 : (2016) 4 BC 136 : (2016) 3 DCR 584 : (2016) 232 DLT 189

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)Negotiable Instruments Act, 1881 (NI) — Section 5, 87
High Courts23 May 2016Disposed Off

Unlimited Nutrition Pvt. Ltd. Vs Commissioner of Customs

Delhi High Court · (2016) 338 ELT 398

Food Safety And Standards Act, 2006 — Section 2(1)(j), 2(1)(k), 16(1), 16(5), 18, 22, 47, 89, 92, 93Customs Act, 1962 — Section 111(d), 111(m), 112, 125Food Safety And Standards (Licensing And Registration Of Food Businesses) Regulations, 2011 — Regulation 2.12.1, 2.2.2(6), 2.2.2(8), 2.2.2(9), 2.2.2(8), 2.3.1(ii)