High Courts08 Jul 2016Dismissed
National Highways Authority of India Vs MBL Infrastructure Limited
Delhi High Court · (2016) 9 ADDelhi 201 : (2016) 4 BC 389 : (2016) 232 DLT 138 : (2017) 1 RAJ 339
Arbitration and Conciliation Act, 1996 — Section 34
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,517 of 6,888
High Courts08 Jul 2016Dismissed
M/s L.G. Electronics India(P) Ltd. Vs Dinesh Kalra
Delhi High Court · (2016) 232 DLT 334 : (2017) 1 RAJ 218
Arbitration and Conciliation Act, 1996 — Section 34, 7(1)(3)
High Courts08 Jul 2016Dismissed
Hyundai Rotem Company Vs Delhi Metro Rail Corporation
Delhi High Court · (2016) 234 DLT 11
Constitution of India, 1950 - Article 226
High Courts08 Jul 2016Dismissed
Salim Khan Vs State of NCT of Delhi
Delhi High Court · (2016) 234 DLT 548
Criminal Procedure Code, 1973 (CrPC) - Section 372Evidence Act, 1872 - Section 118Penal Code, 1860 (IPC) - Section 120B, Section 302
High Courts08 Jul 2016Dismissed
Shashi Bala Vs State Govt. of NCT of Delhi
Delhi High Court · (2016) 6 ADDelhi 694 : (2016) 158 DRJ 342
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 173, 173(5), 173(6), 207, 207, 482, 91, 91Penal Code, 1860 (IPC) - Section 509
High Courts08 Jul 2016Disposed Off
Citicorp International Ltd. Vs Shiv-Vani Oil & Gas Exploration
Delhi High Court · (2016) 7 ADDelhi 629 : (2016) 232 DLT 441 : (2016) 158 DRJ 375
Civil Procedure Code, 1908 (CPC) - Order 29 Rule 1, 39(4)
High Courts08 Jul 2016Allowed
Sumer Singh Vs UOI
Delhi High Court · (2016) 7 ADDelhi 22
Constitution of India, 1950 - Article 226
High Courts08 Jul 2016Disposed Off
Indus Towers Limited Vs Sistema Shyam Teleservices Ltd.
Delhi High Court · (2016) 7 ADDelhi 418 : (2016) 158 DRJ 417 : (2017) 1 RAJ 164
High Courts07 Jul 2016Disposed Off
Common Cause, A Regd. Society Vs Bahujan Samaj Party
Delhi High Court · (2016) 9 ADDelhi 501 : (2016) 231 DLT 335
High Courts07 Jul 2016Dismissed
Raghav Buildcon Private Limited Vs Union of India
Delhi High Court · (2016) 234 DLT 4 : (2016) 158 DRJ 324
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 - Section 8Banking Regulation Act, 1949 - Section 47A
High Courts07 Jul 2016Dismissed
Neha Aggarwal Vs PNB Housing Finance Ltd
Delhi High Court · (2016) 158 DRJ 286
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 34
High Courts20 Jun 2016Disposed Off
Sunita Bharti Vs Commandent of Army Hospital (R&R)
Delhi High Court · (2016) 6 ADDelhi 480
High Courts17 Jun 2016Dismissed
Dileep Wangoo Vs Insurance Regulatory and Development Authority
Delhi High Court · (2016) 3 PLR 60
Constitution of India, 1950 - Article 226Insurance Act, 1938 - Section 644
High Courts13 Jun 2016Dismissed
Renu Sehrawat Vs Sunny Sehrawat
Delhi High Court · (2016) 233 DLT 4
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts13 Jun 2016Dismissed
Mayank Pathak Vs M/s Elcome Trading Company Pvt. Ltd.
Delhi High Court · (2016) 166 AIC 580 : (2016) 3 BankJ 609 : (2016) 3 CriCC 799 : (2017) 1 DCR 378 : (2016) 231 DLT 308 : (2017) 1 NIJ 305 : (2017) 1 RCRCivil 106 : (2016) 4 RCRCriminal 806
High Courts13 Jun 2016Dismissed
Munna Lal Vs Karan
Delhi High Court · (2016) 4 CivilLJ 508 : (2016) 4 Crimes 108 : (2016) 231 DLT 350 : (2016) 2 DMC 789
High Courts10 Jun 2016Disposed Off
Telefonktiebolaget LM Ericsson (Publ) Vs Lava International Ltd.
Delhi High Court · (2016) 158 DRJ 707 : (2016) 67 PTC 596 : (2017) 1 RAJ 103
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Patents Act, 1970 — Section 48
High Courts10 Jun 2016Dismissed
Sidhi Industries Vs Religare Finvest Limited
Delhi High Court · (2016) 6 ADDelhi 575 : (2017) 1 RAJ 318
High Courts10 Jun 2016Disposed Off
Tecpro Systems Limited Vs Indure Private Limited
Delhi High Court · (2016) 4 ArbiLR 228 : (2017) 1 RAJ 256
Arbitration and Conciliation Act, 1996 - Section 9
High Courts06 Jun 2016Dismissed
Reckitt Benckiser (India) Pvt. Ltd. Vs Gillete India Ltd
Delhi High Court · (2016) 232 DLT 6 : (2016) 158 DRJ 694 : (2016) 67 PTC 251 : (2016) 6 RAJ 503
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 3, Order 39 Rule 4