High Courts15 Jul 2016Dismissed
Hasin @ Chigu - Appellant @HASH State
Delhi High Court · (2016) 9 ADDelhi 705
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, Section 392, Section 394, Section 397
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,515 of 6,888
High Courts15 Jul 2016Dismissed
Parasrampuria Synthetics Ltd. Vs Union of India
Delhi High Court · (2016) 339 ELT 542
High Courts15 Jul 2016Disposed Off
Sunil Vs State NCT of Delhi
Delhi High Court · (2016) 10 ADDelhi 277
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 308, Section 323, Section 34
High Courts15 Jul 2016Dismissed
Lyca Finance Ltd. Vs State
Delhi High Court · (2016) ACD 875 : (2016) 233 DLT 16
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Jul 2016Disposed Off
Kamal Bhardwaj Vs State (NCT of Delhi)
Delhi High Court · (2016) 10 ADDelhi 631 : (2016) 168 AIC 714 : (2016) 4 CriCC 359 : (2017) 1 Crimes 615 : (2016) 232 DLT 603 : (2017) 2 ECrC 159
Criminal Procedure Code, 1973 (CrPC) — Section 227, 328, 329, 329, 330Penal Code, 1860 (IPC) — Section 84, 84Protection of Children from Sexual Offences Act, 2012 — Section 8
High Courts15 Jul 2016Disposed Off
Vikas Sharma Vs Monica
Delhi High Court · (2016) 159 DRJ 28
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 417
High Courts15 Jul 2016Dismissed
Krystal Stone Exports Ltd Vs Stressed Asset Stabilization Fund
Delhi High Court · (2016) 7 ADDelhi 441 : (2016) 6 ADDelhi 349
High Courts15 Jul 2016Partly Allowed
Pramod Kumar Vs Union of India
Delhi High Court · (2016) 4 SLR 789
High Courts15 Jul 2016Disposed Off
Diya Sudhir Kumar Vs Chinmaya Vidyalaya
Delhi High Court · (2016) 4 SLR 787
Constitution of India, 1950 - Article 14
High Courts15 Jul 2016Allowed
Jitender Vs The State (Govt of NCT of Delhi)
Delhi High Court · (2016) 7 ADDelhi 147
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, 498A
High Courts15 Jul 2016Dismissed
Jaiprakash Vs Govt. of NCT of Delhi
Delhi High Court · (2016) 4 SLR 779
Constitution of India, 1950 - Article 14
High Courts15 Jul 2016Allowed
Manoj Vs Union of India (UOI) & Ors.
Delhi High Court · (2016) 7 ADDelhi 271 : (2016) 232 DLT 311 : (2016) 158 DRJ 442 : (2017) LIC 1534 : (2016) 4 SCT 191 : (2016) 4 SLR 731
High Courts15 Jul 2016Dismissed
Prakash Singh Vs Commissioner of Police
Delhi High Court · (2016) 9 ADDelhi 642 : (2016) 232 DLT 348 : (2016) 4 SLR 781
Delhi Police (Punishment and Appeal) Rules, 1980 - Rule 8
High Courts15 Jul 2016Disposed Off
Sandeep Kumar Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2016) 7 ADDelhi 449
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, 406, 498A
High Courts14 Jul 2016Dismissed
Chief. Engg. Delhi Admn. Kash. G Vs Delhi Flood Control Mazdoor Union
Delhi High Court · (2017) 2 ADDelhi 228
Constitution of India, 1950 - Article 226
High Courts14 Jul 2016Dismissed
Sh. Ghasi Ram Jain Through Lrs. Vs Prem Chand
Delhi High Court · (2016) 7 ADDelhi 665
Contempt of Courts Act, 1971 — Section 2(a)
High Courts14 Jul 2016Dismissed
Boby Vs State (NCT of Delhi)
Delhi High Court · (2017) ALLMRCri 232 : (2016) 234 DLT 1
Penal Code, 1860 (IPC) - Section 323Protection of Children from Sexual Offences Act, 2012 - Section 10, Section 7, Section 9(m), Section 9(n)
High Courts14 Jul 2016Allowed
Dr. D.C. Khosla (Deceased) Through Lrs Vs Vinod Kumar Jain
Delhi High Court · (2016) 7 ADDelhi 352 : (2016) 4 CivCC 657 : (2016) 232 DLT 354
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 20Transfer of Property Act, 1882 - Section 53A
High Courts14 Jul 2016Dismissed
Lava International Limited Vs Telefonaktiebolaget Lm Ericsson (Publ)
Delhi High Court · (2016) 7 ADDelhi 173 : (2016) 3 MIPR 212
Civil Procedure Code, 1908 (CPC) - Order 28 Rule 3
High Courts14 Jul 2016Disposed Off
Prahlad Meena Vs The State
Delhi High Court · (2016) 7 ADDelhi 183 : (2016) 3 JCC 207
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21(c)