High Courts14 Jul 2016Dismissed
Purshottam Iron & Steel Industries (Pvt). Ltd. Vs Rajneesh Gupta
Delhi High Court · (2016) 7 ADDelhi 333 : (2016) 231 DLT 701 : (2016) 3 JCC 1859
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,516 of 6,888
High Courts14 Jul 2016Allowed
Tejpal Singh Vs M/s. Metal Fabricators (A Partnership Firm)
Delhi High Court · (2016) 7 ADDelhi 369 : (2016) 233 DLT 251 : (2016) 2 RentLR 442
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts14 Jul 2016Dismissed
IIT Vs Shanti
Delhi High Court · (2016) 7 ADDelhi 444
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 74
High Courts13 Jul 2016Dismissed
Dev Kant Kamat @ Debu Vs State (NCT of Delhi)
Delhi High Court · (2016) 235 DLT 8
Penal Code, 1860 (IPC) - Section 307, Section 323, Section 325, Section 34
High Courts13 Jul 2016Disposed Off
Asia Huayu Metal Wire Mesh Products (P) Ltd. Vs Principal C.C.
Delhi High Court · (2016) 339 ELT 244
High Courts13 Jul 2016Disposed Off
M.D. Asgar Vs State (NCT of Delhi)
Delhi High Court · (2016) 3 JCC 2149
Penal Code, 1860 (IPC) — Section 308, 34
High Courts13 Jul 2016Dismissed
Anil Kumar Vs Union of India & Another
Delhi High Court · (2016) 234 DLT 3 : (2016) 3 SCT 618
High Courts12 Jul 2016Dismissed
Commissioner of Income-Tax Vs Oracle India P. LTD.
Delhi High Court · (2016) 7 ADDelhi 101 : (2016) 386 ITR 1
High Courts12 Jul 2016Disposed Off
Rajesh Sondhi Vs State
Delhi High Court · (2016) 232 DLT 27
Succession Act, 1925 - Section 276, 290, 317, 321
High Courts12 Jul 2016Dismissed
Bani Singh Vs Union of India
Delhi High Court · (2016) 6 ADDelhi 733
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts12 Jul 2016Allowed
Shubhi Singh Vs University of Delhi
Delhi High Court · (2016) 6 ADDelhi 761
Constitution of India, 1950 - Article 226
High Courts12 Jul 2016Dismissed
Ranjeet @ Bihari Vs State
Delhi High Court · (2016) 7 ADDelhi 190
Penal Code, 1860 (IPC) - Section 392, 397
High Courts12 Jul 2016Dismissed
Residents Welfare Association Vs UOI
Delhi High Court · (2016) 7 ADDelhi 24
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts11 Jul 2016Dismissed
Pawan Kumar Jain Vs Munshi Lal Sharma
Delhi High Court · (2016) 2 RentLR 337
Delhi Rent Control Act, 1958 - Section 13, Section 14(1)(b)(e), Section 25
High Courts11 Jul 2016Dismissed
Manjit Kaur Vs Daya Nand
Delhi High Court · (2017) 1 RCRRent 153 : (2016) 2 RentLR 157
Civil Procedure Code, 1908 (CPC) - Section 100Delhi Rent Control Act, 1958 - Section 50
High Courts11 Jul 2016Allowed
Yashkant Singh Vs Union of India
Delhi High Court · (2016) 233 DLT 560
Constitution of India, 1950 — Article 226
High Courts11 Jul 2016Dismissed
Commissioner of Income Tax Vs Halliburton Export Inc.
Delhi High Court · (2016) 386 ITR 123
High Courts11 Jul 2016Dismissed
Bhawanjeet Singh Vs Diwan Singh
Delhi High Court · (2016) 6 ADDelhi 689 : (2016) 234 DLT 12 : (2017) 1 RCRRent 120 : (2016) 2 RentLR 405 : (2016) 2 RentLR 225
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, 100
High Courts11 Jul 2016Dismissed
Banshidhar Chits Vs Chandra Prakash Aggarwal
Delhi High Court · (2016) 7 ADDelhi 268 : (2016) 231 DLT 721 : (2017) 1 NIJ 119
Evidence Act, 1872 - Section 45, 65BNegotiable Instruments Act, 1881 (NI) - Section 138
High Courts11 Jul 2016Dismissed
M/s. Prabhatam Advertising Pvt. Ltd. Vs Government of NCT of Delhi
Delhi High Court · (2016) 158 DRJ 296