High Courts20 Jul 2016Disposed Off
Harbans Singh Vs Government of NCT of Delhi
Delhi High Court · (2016) 7 ADDelhi 201
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,514 of 6,888
High Courts20 Jul 2016Dismissed
Eliamma Sebastian Vs NCT of Delhi
Delhi High Court · (2016) 7 ADDelhi 317
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts19 Jul 2016Dismissed
Staar Surgical Company Vs Polymer Technologies International
Delhi High Court · (2017) 1 MIPR 32
Trade Marks Act, 1999 - Section 29(4)
High Courts19 Jul 2016Disposed Off
Escorts Construction Equipment Ltd. Vs Action Construction Equipment Pvt. Ltd.
Delhi High Court · (2016) 158 DRJ 708 : (2016) 67 PTC 637 : (2017) 1 RAJ 193
High Courts19 Jul 2016Disposed Off
Suren Uppal Vs Union of India
Delhi High Court · (2016) 232 DLT 440
Constitution of India, 1950 — Article 226
High Courts19 Jul 2016Allowed
Gauvind Pathak and Another - Petitioners @HASH State Govt. of NCT of Delhi and Another
Delhi High Court · (2016) 233 DLT 11
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
High Courts19 Jul 2016Disposed Off
S.C. Aggarwal Vs B.K. Goel
Delhi High Court · (2016) 7 ADDelhi 477
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts19 Jul 2016Disposed Off
S.P. Garg Vs State
Delhi High Court · (2016) 232 DLT 14 : (2016) 3 JCC 1797
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts19 Jul 2016Allowed
N.M. Marenmai Vs Union of India
Delhi High Court · (2016) 6 ADDelhi 217
High Courts18 Jul 2016Dismissed
Rakesh Kumar Vs UOI
Delhi High Court · (2016) 6 SLR 78
Border Security Force Rules, 1969 - Rule 43, Rule 44, Rule 45Constitution of India, 1950 - Article 226, Article 311
High Courts18 Jul 2016Dismissed
State Vs Jai Kishan @ Jony
Delhi High Court · (2016) 3 JCC 1945
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 313
High Courts18 Jul 2016Dismissed
Attar Singh Vs State (NCT of Delhi)
Delhi High Court · (2016) 3 JCC 1930 : (2016) 3 RajdhaniLR 158
Criminal Procedure Code, 1973 (CrPC) — Section 482, 91Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468, 471
High Courts18 Jul 2016Dismissed
Sh. Vijay Kumar Sharma Vs North Delhi Municipal Corporation
Delhi High Court · (2016) 7 ADDelhi 179 : (2016) 159 DRJ 23
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 34, 37, 38
High Courts18 Jul 2016Dismissed
Ajay Vs State (Gnct of Delhi)
Delhi High Court · (2016) 233 DLT 9 : (2016) 3 JCC 173
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(C)
High Courts18 Jul 2016Dismissed
State (GNCT of Delhi) Vs Nitin
Delhi High Court · (2016) 3 JCC 1804
Penal Code, 1860 (IPC) - Section 363, 376, 506
High Courts18 Jul 2016Dismissed
Ram Kishan Kataria Vs Union of India
Delhi High Court · (2016) 4 SLR 755
Constitution of India, 1950 - Article 14
High Courts18 Jul 2016Dismissed
Vivek Kumar Jaiswal Vs Airport Authority of India
Delhi High Court · (2016) 7 ADDelhi 241 : (2016) 4 SLR 741
Constitution of India, 1950 - Article 14, 16
High Courts18 Jul 2016Disposed Off
K.P. Jayaram Vs The State of Nct Delhi
Delhi High Court · (2016) 7 ADDelhi 685 : (2016) 3 JCC 1818
Criminal Procedure Code, 1973 (CrPC) - Section 438
High Courts15 Jul 2016Dismissed
Pankaj Kumar Parihar Vs UOI
Delhi High Court · (2016) 6 SLR 45
Central Industrial Security Force Rules, 2001 - Rule 36Constitution of India, 1950 - Article 226, Article 311
High Courts15 Jul 2016Disposed Off
OK Play India Limited Vs Mayank Aggarwal
Delhi High Court · (2016) 10 ADDelhi 259 : (2016) 233 DLT 234 : (2016) 158 DRJ 711 : (2017) 1 MIPR 176 : (2016) 67 PTC 665 : (2017) 1 RAJ 266
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Copyright Act, 1957 — Section 14, 15, 2(c)Designs Act, 2000 — Section 11, 2(c), 6(1)