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Delhi High Court judgments

1,37,750 judgments · page 3,512 of 6,888

High Courts25 Jul 2016Disposed Off

Bhim Singh Bisht Vs State Govt of NCT of Delhi

Delhi High Court · (2016) 10 ADDelhi 270 : (2016) 168 AIC 718 : (2016) 232 DLT 598 : (2017) 1 ECrC 599 : (2017) 1 RCRCivil 59 : (2016) 4 RCRCriminal 663

Medical Termination of Pregnancy Act, 1971 — Section 3(2)(h)
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High Courts25 Jul 2016Disposed Off

Sachin Basoya Vs State

Delhi High Court · (2016) 4 JCC 2714

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 143, Section 147, Section 148, Section 149, Section 308, Section 326, Section 506
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High Courts22 Jul 2016Dismissed

Anil Kumar Vs Anuradha Singh

Delhi High Court · (2016) 9 ADDelhi 213 : (2016) 167 AIC 726 : (2016) 232 DLT 150

Limitation Act, 1963 — Article 3Partnership Act, 1932 — Section 69
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