High Courts01 Aug 2016Disposed Off
K.S. Mehta (Retd) Vs Prabhu Dayal Meena
Delhi High Court · (2016) 232 DLT 7
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,510 of 6,888
High Courts01 Aug 2016Dismissed
Ram Niwas - Appellant @HASH State
Delhi High Court · (2016) 8 ADDelhi 722
Penal Code, 1860 (IPC) - Section 323, Section 363, Section 376
High Courts01 Aug 2016Disposed Off
Kalindi College Vs Kishore Kumar
Delhi High Court · (2016) 8 ADDelhi 719 : (2016) 151 FLR 304 : (2017) 1 LLJ 20 : (2016) 4 LLN 353
Workmens Compensation Act, 1923 — Section 12(2)
High Courts01 Aug 2016Dismissed
Pta Users Association Vs Union of India
Delhi High Court · (2016) 340 ELT 125
High Courts01 Aug 2016Allowed
Abdul Mueed Vs Hammad Ahmed
Delhi High Court · (2017) 170 AIC 667 : (2016) 4 CivCC 733 : (2016) 233 DLT 246
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 14
High Courts01 Aug 2016Allowed
Hindustan Coca Cola Beverages Pvt. Ltd. Vs Jt. Commissioner of Income Tax
Delhi High Court · (2016) 387 ITR 471
Income Tax Act, 1961 — Section 271(1)(c), 271C, 273B
High Courts01 Aug 2016Allowed
Agya Ram Vs CIT
Delhi High Court · (2016) 290 CurTR 539 : (2016) 386 ITR 545
Income Tax Act, 1961 - Section 147, 148, 22, 28
High Courts01 Aug 2016Dismissed
Vasudev Prasad Vs Management of M/s Ashoka Gears
Delhi High Court · (2016) 8 ADDelhi 52 : (2016) 3 CLR 197 : (2016) 151 FLR 293 : (2016) LabLR 948 : (2017) 1 LLJ 27 : (2016) 3 LLN 617
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25F
High Courts29 Jul 2016Allowed
Shweta Bansal Vs Union of India
Delhi High Court · (2016) 232 DLT 711
Constitution of India, 1950 — Article 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 36
High Courts29 Jul 2016Dismissed
Rupesh Hari Vs Union of India
Delhi High Court · (2016) 232 DLT 12
Constitution of India, 1950 — Article 226Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 — Section 12
High Courts29 Jul 2016Dismissed
Rajan Mehra Vs Geetanjali Mehra
Delhi High Court · (2016) 167 AIC 719 : (2016) 4 CivCC 129 : (2016) 232 DLT 108 : (2016) 3 DMC 12 : (2016) 3 HLR 228
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts29 Jul 2016Dismissed
Vijay Mallya Vs Delhi International Airport Private Limited
Delhi High Court · (2016) 9 ADDelhi 517 : (2016) 167 AIC 692 : (2016) 199 CompCas 13 : (2017) 1 CompLJ 374 : (2016) 232 DLT 423 : (2016) 3 MadWNCri 164 : (2017) 1 NIJ 279 : (2016) 3 RajdhaniLR 1 : (2016) 137 SCL 265
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts29 Jul 2016Allowed
Dharmendra Yadav Vs Union of India
Delhi High Court · (2016) 232 DLT 16
Central Civil Services (Revised Pay) Rules, 2008 — Rule 7(A)(i), 7(A)(ii)Constitution of India, 1950 — Article 226
High Courts29 Jul 2016Disposed Off
Ascot Shoes Private Limited Vs Registrar of Companies
Delhi High Court · (2016) 199 CompCas 67 : (2017) 2 CompLJ 118 : (2016) 232 DLT 12
Companies Act, 1956 — Section 560(5), 560(6)
High Courts29 Jul 2016Allowed
Sunder Lal Vs State of NCT of Delhi
Delhi High Court · (2016) 10 ADDelhi 392 : (2016) 4 CriCC 396 : (2016) 232 DLT 473
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts29 Jul 2016Dismissed
Raj Pal Saini Vs Kamla
Delhi High Court · (2016) 151 FLR 302 : (2016) LabLR 1168 : (2016) 3 LLJ 726
High Courts28 Jul 2016Disposed Off
Societe Des Produits Nestle S.A. Vs Essar Industries
Delhi High Court · (2016) 158 DRJ 712 : (2016) 67 PTC 678 : (2017) 1 RAJ 313
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1(10)
High Courts28 Jul 2016Disposed Off
Music Broadcast Limited Vs Axis Bank
Delhi High Court · (2016) 158 DRJ 709 : (2016) 67 PTC 638 : (2017) 1 RAJ 232
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Copyright Act, 1957 — Section 31(1)(b)
High Courts28 Jul 2016Dismissed
National Co-Operative Consumers Federation of India Ltd. Vs Emmsons Gulf DMCC
Delhi High Court · (2016) 232 DLT 10
Arbitration and Conciliation Act, 1996 — Section 34
High Courts28 Jul 2016Disposed Off
Amardeep Sharma Vs State
Delhi High Court · (2016) 233 DLT 8
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420