High Courts04 Aug 2016Dismissed
Unity Infra-projects Limited - Appellant @HASH Neptune Systems Private Limited
Delhi High Court · (2016) 9 ADDelhi 31
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 3 (5), Order 41 Rule 1 (3), Order 41 Rule 5
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,509 of 6,888
High Courts04 Aug 2016Dismissed
Hazari Paswan - Appellant @HASH State (NCT of Delhi)
Delhi High Court · (2017) ALLMRCri 239 : (2016) 234 DLT 110
Protection of Children from Sexual Offences Act, 2012 - Section 10
High Courts04 Aug 2016Disposed Off
Rajan Kapoor Vs Krishan Kumar Khurana
Delhi High Court · (2017) 1 RCRRent 128 : (2016) 2 RentLR 299
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6
High Courts04 Aug 2016Allowed
Ajay Kumar Vs Union of India
Delhi High Court · (2016) 233 DLT 231
Constitution of India, 1950 — Article 226
High Courts04 Aug 2016Disposed Off
Verma Roadways Vs Government of NCT Delhi
Delhi High Court · (2016) 8 ADDelhi 193
Constitution of India, 1950 — Article 226Delhi Value Added Tax Act, 2004 — Section 3(9), 59, 60
High Courts04 Aug 2016Allowed
Dalip Kumar Atal Vs State (NCT of Delhi)
Delhi High Court · (2016) 8 ADDelhi 383
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts04 Aug 2016Dismissed
Union of India Vs Rajbir Singh
Delhi High Court · (2016) 8 ADDelhi 563 : (2017) 170 AIC 692 : (2016) 234 DLT 155
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 113, 3
High Courts04 Aug 2016Dismissed
Government of National Capital Territory of Delhi Vs Union of India
Delhi High Court · (2016) 232 DLT 196 : (2016) 158 DRJ 29
Constitution of India, 1950 - Article 239, 239AACriminal Procedure Code, 1973 (CrPC) - Section 24General Clauses Act, 1897 - Section 3(58), 3(60), 3(8)
High Courts03 Aug 2016Dismissed
G.B. Shah Vs UOI
Delhi High Court · (2016) 8 ADDelhi 165 : (2016) LIC 4674
High Courts03 Aug 2016Dismissed
Gulvinder Khatri - Petitioner @HASH State (Govt. of NCT of Delhi) and Another
Delhi High Court · (2016) 8 ADDelhi 683
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 354A, Section 509
High Courts03 Aug 2016Disposed Off
Balvinder Singh Bedi Vs Amit Chadha
Delhi High Court · (2017) 169 AIC 791 : (2016) 233 DLT 273
High Courts03 Aug 2016Dismissed
O.P. Srohe Vs Union of India
Delhi High Court · (2016) 5 SLR 786
Constitution of India, 1950 — Article 16, 226Fundamental Rules — Rule 45
High Courts02 Aug 2016Dismissed
Subhash Chander Vs Union of India
Delhi High Court · (2017) 1 SLJ 110
High Courts02 Aug 2016Dismissed
Metal Box India Limited Vs T.K. Sehgal and Sons
Delhi High Court · (2017) 1 RCRRent 161 : (2016) 2 RentLR 303
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17
High Courts02 Aug 2016Partly Allowed
M/S Net 4 India Ltd. Vs Union of India
Delhi High Court · (2016) 8 ADDelhi 253
Constitution of India, 1950 — Article 14, 19(1)(g), 265Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 7Q
High Courts02 Aug 2016Allowed
Smt. Shashi Bala Nagpal Vs Sh. Rama Kant Shah
Delhi High Court · (2016) 8 ADDelhi 208
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 16
High Courts02 Aug 2016Disposed Off
Mip Metro Vs Westfield Retail Pvt. Ltd.
Delhi High Court · (2016) 08 DEL CK 0071
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Trade Marks Act, 1999 — Section 134(2)
High Courts02 Aug 2016Disposed Off
M/s Jayaswals NECO Ltd. Vs Union of India
Delhi High Court · (2016) 8 ADDelhi 569 : (2016) 5 ArbiLR 219 : (2017) 1 RAJ 680
Arbitration and Conciliation Act, 1996 — Section 36
High Courts02 Aug 2016Allowed
Praveen Bhutani Vs Madan Mohan Sethi
Delhi High Court · (2016) 168 AIC 729 : (2016) 4 CivCC 299 : (2016) 232 DLT 679
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 5Succession Act, 1925 — Section 213
High Courts02 Aug 2016Allowed
Kochhar Construction Works Vs DDA
Delhi High Court · (2016) 6 ArbiLR 89
Arbitration Act, 1940 — Section 30, 33