High Courts10 Aug 2016Disposed Off
Indra Bhatia Vs State
Delhi High Court · (2016) 7 ADDelhi 405
Succession Act, 1925 - Section 278
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,508 of 6,888
High Courts10 Aug 2016Disposed Off
Directorate of Revenue Intelligence Vs Prakash Chand
Delhi High Court · (2017) 345 ELT 8
High Courts09 Aug 2016Dismissed
M/S. Saran Exclusif and Another - Petitioners @HASH Neetu Bharti
Delhi High Court · (2016) 151 FLR 582
Constitution of India, 1950 - Article 226
High Courts09 Aug 2016Allowed
A.K. Chaudhary Vs Commissioner of Central Excise, Delhi-I
Delhi High Court · (2016) 340 ELT 15
High Courts09 Aug 2016Dismissed
Shri Kapil Sachdev Vs Smt. Shibani Das Gupta
Delhi High Court · (2016) 159 DRJ 239
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Transfer of Property Act, 1882 — Section 53A
High Courts08 Aug 2016Disposed Off
M/s Jai Jute Industries Ltd. Vs M/s State of West Bengal
Delhi High Court · (2016) 234 DLT 9
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 14
High Courts08 Aug 2016Dismissed
Tinna Rubber and Infrastructure Ltd. Vs Union of India
Delhi High Court · (2016) 339 ELT 533
High Courts08 Aug 2016Dismissed
Surender Gupta Vs State (Govt. of NCT)
Delhi High Court · (2016) 8 ADDelhi 327
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 374(2)Penal Code, 1860 (IPC) — Section 376
High Courts05 Aug 2016Disposed Off
Kritika Padode Vs Union of India
Delhi High Court · (2016) 3 Crimes 641
Constitution of India, 1950 — Article 226, 227
High Courts05 Aug 2016Dismissed
Ms Sangeeta Aggarwal - Appellant @HASH Smt. Sohni Devi
Delhi High Court · (2016) 9 ADDelhi 242
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts05 Aug 2016Allowed
Shaila Enterprises - Petitioner @HASH Commissioner of Value Added Tax
Delhi High Court · (2016) 8 ADDelhi 713
Delhi Value Added Tax Act, 2004 - Section 38(3)(a)(i)
High Courts05 Aug 2016Disposed Off
Taxus Infrastructure and Power Projects Pvt. Ltd. Vs Schneider Electric India Pvt Ltd.
Delhi High Court · (2016) 5 ArbiLR 238 : (2017) 2 RAJ 33
Arbitration and Conciliation Act, 1996 — Section 14, 15
High Courts05 Aug 2016Dismissed
Delhi Jal Board Vs Dalbir Singh Rawat
Delhi High Court · (2016) 3 CLR 463 : (2017) LabLR 103
High Courts05 Aug 2016Disposed Off
Vijay Kumar Verma Vs Union of India
Delhi High Court · (2016) 233 DLT 69 : (2016) 137 SCL 276
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 2, 3Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 34
High Courts05 Aug 2016Allowed
Neena Gandhi Vs UOI
Delhi High Court · (2016) 5 SLR 735
Constitution of India, 1950 — Article 16, 226Debts Recovery Tribunal II Delhi (Group C and D posts) (Non Gazetted) Recruitment Rules, 2002 — Rule 5
High Courts05 Aug 2016Partly Allowed
Amit Kumar Vs Govt. of NCT of Delhi
Delhi High Court · (2016) 5 SLR 774
Constitution of India, 1950 — Article 16, 226
High Courts04 Aug 2016Dismissed
Shakti Pal Vs State (NCT of Delhi)
Delhi High Court · (2017) 236 DLT 11
Arms Act, 1959 - Section 25, Section 27, Section 54, Section 59Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120B, Section 395, Section 397, Section 412
High Courts04 Aug 2016Disposed Off
Shriniwas Vs Union of India
Delhi High Court · (2016) 232 DLT 11 : (2016) 5 SLR 731
Constitution of India, 1950 — Article 226
High Courts04 Aug 2016Dismissed
MMTC Ltd. Vs New Sialkoti Jewellers
Delhi High Court · (2016) 7 ADDelhi 669 : (2016) 234 DLT 150 : (2017) 1 RAJ 489
Arbitration and Conciliation Act, 1996 — Section 34
High Courts04 Aug 2016Dismissed
Council of the Institute of Chartered Accountants of India Vs Deepak Jain
Delhi High Court · (2016) 8 ADDelhi 1
Chartered Accountants Act, 1949 — Section 21