High Courts12 Aug 2016Disposed Off
Rahul Tongaria Vs NCT of Delhi
Delhi High Court · (2016) 3 JCC 1992
Criminal Procedure Code, 1973 (CrPC) — Section 439
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Delhi High Court judgments
1,37,750 judgments · page 3,507 of 6,888
High Courts12 Aug 2016Disposed Off
Farhan @ Sameer Vs State NCT of Delhi
Delhi High Court · (2016) 3 JCC 1988
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 364
High Courts12 Aug 2016Disposed Off
Nisha Bansal Vs State (NCT of Delhi)
Delhi High Court · (2016) 3 JCC 1978
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts12 Aug 2016Disposed Off
Mohd. Izhar Aleem Vs The State
Delhi High Court · (2016) 3 JCC 1980
Bonded Labour System Abolition Act, 1976 — Section 16, 17, 18Child Labour (Prohibition and Regulation) Act, 1986 — Section 14, 3Criminal Procedure Code, 1973 (CrPC) — Section 438, 482
High Courts12 Aug 2016Disposed Off
The Indian Singers'' Rights Association Vs Chapter 25 Bar and Restaurant
Delhi High Court · (2016) 159 DRJ 244 : (2017) 1 MIPR 219 : (2017) 1 RAJ 528
Copyright Act, 1957 — Section 18(1), 38, 39A(1)
High Courts12 Aug 2016Allowed
Aakaash Asthana Vs State of NCT of Delhi
Delhi High Court · (2016) 7 ADDelhi 325
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts11 Aug 2016Dismissed
Praveen Sakhuja Vs S.K. Saxena
Delhi High Court · (2017) 1 SLJ 55
Constitution of India, 1950 - Article 226
High Courts11 Aug 2016Dismissed
Prashant Kumar Umrao Vs State
Delhi High Court · (2016) 159 DRJ 53 : (2016) 3 JCC 1994
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts11 Aug 2016Dismissed
Laxmi Narayan and Others - Appellants @HASH Kamal Garg and Another
Delhi High Court · (2016) 9 ADDelhi 106
High Courts11 Aug 2016Dismissed
Commissioner of Central Excise, Delhi-I Vs Vikrant Auto Industries
Delhi High Court · (2016) 340 ELT 291
High Courts11 Aug 2016Disposed Off
Vimal Kumar Katyal Vs State of NCT of Delhi
Delhi High Court · (2016) 3 JCC 2179
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 34, 341, 354B, 506, 509
High Courts11 Aug 2016Dismissed
Columbia Holdings Private Limited Vs SSP Developers Pvt. Ltd.
Delhi High Court · (2016) 8 ADDelhi 469 : (2016) 5 ArbiLR 185 : (2016) 159 DRJ 81 : (2017) 1 RAJ 536
Arbitration and Conciliation Act, 1996 — Section 11, 9Partnership Act, 1932 — Section 69
High Courts10 Aug 2016Allowed
Pramod Goyal Vs State
Delhi High Court · (2016) 3 JCC 1966
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts10 Aug 2016Allowed
Atul Rana Vs State Nct of Delhi
Delhi High Court · (2016) 7 ADDelhi 674
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 426
High Courts10 Aug 2016Disposed Off
Karan Singh Vs Union of India
Delhi High Court · (2016) 8 ADDelhi 122
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226
High Courts10 Aug 2016Dismissed
M/s Swastik Engineering Tools Vs Anita
Delhi High Court · (2016) 2 AnWR 604 : (2016) 3 CLR 462 : (2016) 151 FLR 580 : (2017) LabLR 79
Employees Compensation Act, 1923 — Section 30
High Courts10 Aug 2016Disposed Off
Perpetuuiti Technosoft Services Pvt. Ltd. Vs Sanovi Technologies (India) Pvt. Ltd.
Delhi High Court · (2016) 68 PTC 59
Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015 — Section 2(1)(c)
High Courts10 Aug 2016Disposed Off
GYT-TPL Joint Venture Vs Union of India
Delhi High Court · (2016) 151 FLR 1046 : (2016) LabLR 1138
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 3
High Courts10 Aug 2016Dismissed
Mukesh Vs State
Delhi High Court · (2016) 9 ADDelhi 188 : (2016) 4 CriCC 827 : (2016) 232 DLT 550 : (2016) 159 DRJ 352 : (2016) 2 RajdhaniLR 703
Penal Code, 1860 (IPC) — Section 376(2)(g)