High Courts31 Aug 2016Disposed Off
Verizon Trademark Services LLC Vs Bhabani Sankar Swain
Delhi High Court · (2016) 68 PTC 504 : (2017) 3 RAJ 679
Trade Marks Act, 1999 - Section 102, Section 135, Section 29
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,505 of 6,888
High Courts31 Aug 2016Allowed
Dr. Jang Bahadur Singh Vs Jasmohan Singh
Delhi High Court · (2016) 8 ADDelhi 483 : (2016) 233 DLT 526 : (2016) 160 DRJ 176
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11, 13, 44A, 47
High Courts30 Aug 2016Dismissed
Sh. Mukesh Kumar Vs Smt. Pavitra
Delhi High Court · (2016) 8 ADDelhi 44
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24, 100
High Courts30 Aug 2016Partly Allowed
Om Prakash Kaushik Vs Radhey Mohan
Delhi High Court · (2016) 8 ADDelhi 183
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts30 Aug 2016Allowed
Staar Surgical Company Vs Care Group India
Delhi High Court · (2016) 68 PTC 105 : (2017) 1 RAJ 726
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 27, 29, 45
High Courts30 Aug 2016Disposed Off
Arbind Modi Vs Union of India
Delhi High Court · (2016) 8 ADDelhi 357
Constitution of India, 1950 — Article 226
High Courts30 Aug 2016Dismissed
Indian Telephone Industries Vs Bharat Photo Circuits Ltd.
Delhi High Court · (2017) 1 ADDelhi 349 : (2016) 233 DLT 562
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 481, 555
High Courts29 Aug 2016Dismissed
Nanhe @ Lanka Vs State (GNCT of Delhi)
Delhi High Court · (2016) 3 JCC 1982
Criminal Procedure Code, 1973 (CrPC) — Section 307Evidence Act, 1872 — Section 118
High Courts29 Aug 2016Dismissed
Salauddin @ Raja Vs The State (NCT of Delhi)
Delhi High Court · (2016) 3 JCC 1987
Criminal Procedure Code, 1973 (CrPC) — Section 482, 497(1)
High Courts29 Aug 2016Disposed Off
Rajeev Kumar Vs State
Delhi High Court · (2016) 3 JCC 2083 : (2016) 3 JCC 1959
Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts29 Aug 2016Dismissed
Rajpal Vs State Nct of Delhi
Delhi High Court · (2016) 7 ADDelhi 754 : (2016) 3 JCC 2081
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 34, 420, 468, 471
High Courts29 Aug 2016Dismissed
Kembiotic Labouratories Vs Rana Inderjit Singh
Delhi High Court · (2016) 234 DLT 7
Evidence Act, 1872 - Section 101, Section 102, Section 103, Section 104, Section 4Negotiable Instruments Act, 1881 (NI) - Section 118
High Courts29 Aug 2016Dismissed
Krishan Kumar Garg Vs Ram Niwas Verma
Delhi High Court · (2016) 234 DLT 5
Civil Procedure Code, 1908 (CPC) - Section 100, Section 105, Section 151, Section 2(2)
High Courts29 Aug 2016Disposed Off
Rattanindia Nasik Power Ltd. Vs Bharat Heavy Electricals Ltd.
Delhi High Court · (2016) 5 ArbiLR 251 : (2016) 234 DLT 6 : (2017) 2 RAJ 116
Arbitration and Conciliation Act, 1996 — Section 17
High Courts29 Aug 2016Allowed
Sage Publications Ltd. Vs Deputy Commissioner of Income-Tax
Delhi High Court · (2016) 387 ITR 437
Income Tax Act, 1961 — Section 245R(2)
High Courts29 Aug 2016Dismissed
M/s Stellar Information Technology Private Ltd. Vs Rakesh Kumar
Delhi High Court · (2017) 1 CivCC 284 : (2016) 234 DLT 114 : (2016) 68 PTC 111 : (2017) 1 RAJ 759
Contract Act, 1872 — Section 27
High Courts29 Aug 2016Dismissed
Times Publishing House Ltd. Vs Financial Times Ltd.
Delhi High Court · (2016) 68 PTC 1 : (2017) 1 RAJ 608
Trade Marks Act, 1999 — Section 124(1)(i)
High Courts29 Aug 2016Dismissed
Mukesh Bhatia Vs Ram Gopal Gupta
Delhi High Court · (2017) 1 NIJ 551
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts26 Aug 2016Disposed Off
Suresh Gupta Vs State
Delhi High Court · (2016) 3 JCC 2140
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 308, 34
High Courts26 Aug 2016Dismissed
North Delhi Power Ltd. Vs Allena Auto Industries (P) Ltd.
Delhi High Court · (2017) 1 ADDelhi 89 : (2016) 233 DLT 575
Civil Procedure Code, 1908 (CPC) — Section 100