High Courts02 Sept 2016Allowed
Lalit Kumar Vs The State
Delhi High Court · (2017) 2 ADDelhi 197
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 279, Section 304A
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Delhi High Court judgments
1,37,750 judgments · page 3,504 of 6,888
High Courts02 Sept 2016Dismissed
Jyoti and Others - Appellants @HASH Yogesh Aggarwal
Delhi High Court · (2016) 151 FLR 743 : (2017) LabLR 183 : (2017) 1 LLN 390 : (2016) 4 PLR 13
Employees Compensation Act, 1923 - Section 3
High Courts02 Sept 2016Disposed Off
Hawa Singh - Appellant @HASH Union of India and Others
Delhi High Court · (2016) 4 PLR 11
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 24
High Courts02 Sept 2016Allowed
Scheme of Amalgamation of : Spice Innovative Technologies Private Limited with Smart Global Corporate Holding Private Limited
Delhi High Court · (2016) 233 DLT 544
Companies Act, 1956 — Section 234(1), 391, 392, 393, 394
High Courts02 Sept 2016Dismissed
Punjab National Bank Vs Bses Rajdhani Power Ltd.
Delhi High Court · (2016) 159 DRJ 429
Electricity Act, 2003 — Section 56(2)Limitation Act, 1963 — Section 17
High Courts02 Sept 2016Disposed Off
Federation of Nehru Place Association (Regd) Vs South Delhi Municipal Corporation
Delhi High Court · (2016) 8 ADDelhi 520
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 — Section 3(3)
High Courts01 Sept 2016Dismissed
Harbhajan Singh Vs State
Delhi High Court · (2017) 1 ADDelhi 205
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120B, Section 201, Section 302
High Courts01 Sept 2016Dismissed
Satish Kumar Khurana Vs H.S. Bajaj
Delhi High Court · (2016) 8 ADDelhi 455 : (2016) 234 DLT 140 : (2016) 2 RCRRent 348 : (2016) 2 RentLR 545
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25-B(8)
High Courts01 Sept 2016Dismissed
Neetu Tuli - Petitioner @HASH Delhi Development Authority and Others
Delhi High Court · (2016) 9 ADDelhi 150
Constitution of India, 1950 - Article 226
High Courts01 Sept 2016Dismissed
Rameshwari - Petitioner @HASH M.C.D. and Others
Delhi High Court · (2016) 4 ACC 798 : (2016) 234 DLT 166
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 304A, Section 337
High Courts01 Sept 2016Allowed
MCD Ministerial Staff Association (Regd.) and Ors . - Petitioners @HASH The Director, Local Bodies, New Secretariat and Others
Delhi High Court · (2016) 8 ADDelhi 678
Constitution of India, 1950 - Article 226
High Courts01 Sept 2016Dismissed
Ravi Kant Prabhakar Vs State Govt of NCT of Delhi
Delhi High Court · (2016) 235 DLT 15
Criminal Procedure Code, 1973 (CrPC) - Section 439
High Courts01 Sept 2016Allowed
Rajdeep Vs Gurmeet Singh
Delhi High Court · (2017) 1 CivilLJ 76 : (2016) 233 DLT 684 : (2016) 3 DMC 591
Hindu Marriage Act, 1955 — Section 13(1)(i a), 13(1)(i b)
High Courts01 Sept 2016Disposed Off
Smt. Paramjit Kaur Vs Sh. Teja Singh
Delhi High Court · (2017) 1 ADDelhi 653 : (2016) 233 DLT 603
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 100Succession Act, 1925 — Section 63, 69Transfer of Property Act, 1882 — Section 11
High Courts01 Sept 2016Disposed Off
Ajay Kumar Gulati Vs State Bank of Bikaner & Jaipur
Delhi High Court · (2016) 3 CLR 674 : (2016) LabLR 1133
Constitution of India, 1950 — Article 226
High Courts01 Sept 2016Disposed Off
Makemytrip (India) Pvt. Ltd. Vs Union of India
Delhi High Court · (2016) 288 CurTR 521 : (2016) 233 DLT 484
Constitution of India, 1950 — Article 21, 22Finance Act, 1994 — Section 72, 73, 73A, 82, 89, 90, 91
High Courts01 Sept 2016Disposed Off
YAHOO! INC Vs Sanjay Patel
Delhi High Court · (2017) 1 ADDelhi 603 : (2017) AIR(Delhi) 65 : (2016) 233 DLT 42 : (2017) 69 PTC 584 : (2017) 1 RAJ 589
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 2(1)(zg)
High Courts31 Aug 2016Disposed Off
State Bank of India Vs M/s. Malini Management And Consultancy Pvt. Ltd.
Delhi High Court · (2016) 3 RajdhaniLR 398
Evidence Act, 1872 - Section 115Interest Act, 1978 - Section 3
High Courts31 Aug 2016Dismissed
V.K. Sood Engineers and Contractors - Petitioner @HASH Northern Railways
Delhi High Court · (2016) 8 ADDelhi 757 : (2017) 2 RAJ 365
Arbitration and Conciliation Act, 1996 - Section 11(6), Section 9
High Courts31 Aug 2016Disposed Off
Central Press Pvt. Ltd. Vs Union Of India
Delhi High Court · (2016) 342 ELT 63