High Courts15 Sept 2016Disposed Off
Reliance General Insurance Co. Ltd. Vs Rajesh Kumar
Delhi High Court · (2016) 4 ACC 195 : (2017) 1 TAC 461
Motor Vehicles Act, 1988 — Section 166, 168, 173
COURT ARCHIVE
Delhi High Court judgments
1,37,752 judgments · page 3,502 of 6,888
High Courts15 Sept 2016Dismissed
Smt Kavita Vs State (Govt of NCT of Delhi)
Delhi High Court · (2016) 4 JCC 2201
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 34, 354B, 376D, 509
High Courts14 Sept 2016Disposed Off
Friends Motel Pvt. Ltd. Through Its Director Mr. Arun Diwedi - Petitioner @HASH Supertrack Hotels Pvt. Ltd Through Its Director Mr. Sunil Gupta
Delhi High Court · (2016) 9 ADDelhi 359
High Courts14 Sept 2016Allowed
P.P. Mainra - Petitioner @HASH State and Another
Delhi High Court · (2016) 9 ADDelhi 363
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, Section 141
High Courts14 Sept 2016Disposed Off
Ayub @ Munna - Petitioner @HASH State of NCT of Delhi
Delhi High Court · (2016) 4 JCC 2298
Criminal Procedure Code, 1973 (CrPC) - Section 391Penal Code, 1860 (IPC) - Section 376
High Courts14 Sept 2016Allowed
Arun Kumar Tetri - Appellant @HASH Vandna Arora and Another
Delhi High Court · (2017) 1 CivCC 112 : (2016) 234 DLT 146 : (2017) 1 HLR 677
Hindu Marriage Act, 1955 - Section 24
High Courts14 Sept 2016Dismissed
Roentgen Oncologic Solutions Pvt. Ltd. Vs Dr. Kirti Jain
Delhi High Court · (2016) 234 DLT 388 : (2017) 3 RAJ 402
High Courts09 Sept 2016Disposed Off
M/s. Inter Ikea Systems BV Vs Imtiaz Ahamed
Delhi High Court · (2017) 237 DLT 247 : (2017) 69 PTC 563
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 - Section 135(1)
High Courts09 Sept 2016Disposed Off
Sumit Kumar Vs State (Govt) of NCT
Delhi High Court · (2016) 3 JCC 2180
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 376
High Courts09 Sept 2016Dismissed
Goldy Kaur Vs Neha
Delhi High Court · (2016) 159 DRJ 256 : (2016) 4 PLR 31 : (2016) 2 RCRRent 459
High Courts09 Sept 2016Dismissed
Dina Nath Public School Vs Assistant P.F. Commissioner
Delhi High Court · (2016) 151 FLR 1024 : (2017) LabLR 137 : (2016) LabLR 1166 : (2017) 1 LLN 387
Constitution of India, 1950 — Article 226
High Courts09 Sept 2016Allowed
NPT Papers P. Ltd. Vs Principal Commr. of Cus., Icd (Import)
Delhi High Court · (2017) 346 ELT 175
High Courts08 Sept 2016Dismissed
Bright Export Limited Vs Central Board of Trustees
Delhi High Court · (2017) 153 FLR 159 : (2017) LabLR 526 : (2017) 1 LLJ 272
Constitution of India, 1950 - Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 7A
High Courts08 Sept 2016Dismissed
State N.C.T of Delhi Vs Nazir @ Nanhe
Delhi High Court · (2016) 4 JCC 2588
Penal Code, 1860 (IPC) - Section 323, Section 34
High Courts07 Sept 2016Disposed Off
State (GNCT) of Delhi - Petitioner @HASH Sanjeev Sawhney
Delhi High Court · (2016) 4 JCC 2249
Penal Code, 1860 (IPC) - Section 120B, Section 406, Section 420, Section 468, Section 471
High Courts07 Sept 2016Dismissed
Sanjeev Desai - Appellant @HASH State NCT of Delhi and Others
Delhi High Court · (2016) 235 DLT 7 : (2016) 4 PLR 29
Succession Act, 1925 - Section 275, Section 276
High Courts07 Sept 2016Disposed Off
Triad Trading Services P. Ltd. - Appellant @HASH The Hon''ble Adjudicating Authority and Others
Delhi High Court · (2016) 9 ADDelhi 246
High Courts07 Sept 2016Dismissed
Binda Devi - Petitioner @HASH Dabboo Yadav @ Sanjeev Yadav
Delhi High Court · (2016) 4 JCC 2361
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts07 Sept 2016Disposed Off
HIM Logistics Pvt. Ltd. Vs Principal Commissioner of Customs
Delhi High Court · (2016) 341 ELT 57
High Courts07 Sept 2016Dismissed
Customs Vs Surender Kumar Jain
Delhi High Court · (2016) 340 ELT 101