High Courts04 Oct 2016Disposed Off

Vicky @ Sunny Vs Govt. of NCT of Delhi

Delhi High Court · (2016) 4 JCC 2528

Arms Act, 1959 - Section 25Evidence Act, 1872 - Section 24, Section 25, Section 26, Section 27, Section 28, Section 30Penal Code, 1860 (IPC) - Section 302, Section 325, Section 34, Section 365
High Courts03 Oct 2016Dismissed

M/s Mekaster Engineering Ltd. Vs IDBI Bank Limited

Delhi High Court · (2017) 2 ADDelhi 453 : (2017) 200 CompCas 316

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(4), Section 35, Section 37Sick Industrial Companies (Special Provisions) Act, 1985 - Section 15(1), Section 16, Secti
High Courts30 Sept 2016Dismissed

Anu Seth Vs Sunil Seth

Delhi High Court · (2016) 6 ALLMR 85 : (2017) 1 CivCC 850 : (2016) 234 DLT 261 : (2016) 4 RCRCivil 834

Hindu Marriage Act, 1955 — Section 13(1)(ia)