High Courts19 Oct 2016Disposed Off
Hari Om Sharma Vs Kulachi Hansraj Model School
Delhi High Court · (2017) LabLR 3
COURT ARCHIVE
Delhi High Court judgments
1,37,796 judgments · page 3,498 of 6,890
High Courts19 Oct 2016Dismissed
Angle Infrastructure Pvt. Ltd. Vs M/s. Capital Builders
Delhi High Court · (2017) 1 ArbiLR 36
Arbitration and Conciliation Act, 1996 - Section 11
High Courts19 Oct 2016Dismissed
Imran Vs State
Delhi High Court · (2017) 1 JCC 337
Penal Code, 1860 (IPC) - Section 376
High Courts19 Oct 2016Dismissed
Samay Singh Vs State
Delhi High Court · (2017) 1 JCC 355
Penal Code, 1860 (IPC) - Section 376, Section 511
High Courts19 Oct 2016Disposed Off
Ruksar - Appellant @HASH Govt. of NCT of Delhi
Delhi High Court · (2016) 9 ADDelhi 545 : (2016) 4 JCC 2311
Penal Code, 1860 (IPC) - Section 376, Section 506
High Courts19 Oct 2016Dismissed
National Highways Authority of India - Petitioner @HASH Hindustan Steelworks Construction Ltd. + Sipl
Delhi High Court · (2016) 10 ADDelhi 78 : (2016) 234 DLT 257 : (2017) 3 RAJ 135
Arbitration and Conciliation Act, 1996 - Section 34, Section 42Limitation Act, 1963 - Section 14
High Courts19 Oct 2016Dismissed
Suresh Thomas - Petitioner @HASH Mod Enterprises
Delhi High Court · (2017) ACD 7 : (2017) 2 DCR 145 : (2016) 4 JCC 209
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 399, Section 401Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts19 Oct 2016Disposed Off
Rakesh Kumar Gaur Vs State
Delhi High Court · (2016) 235 DLT 4
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, Section 354, Section 451, Section 506, Section 509
High Courts19 Oct 2016Dismissed
Sheeshpal @ Pale and Another - Appellants @HASH State
Delhi High Court · (2016) 4 JCC 2424
Penal Code, 1860 (IPC) - Section 34, Section 342, Section 376
High Courts19 Oct 2016Dismissed
Govt. of NCT of Delhi Vs Y.D. Builders and Hotels Pvt. Ltd
Delhi High Court · (2016) 234 DLT 577
Arbitration and Conciliation Act, 1996 - Section 34(3)
High Courts19 Oct 2016Dismissed
Sravanthi Infratech Private Limited Vs Greens Power Equipment (China) Co. Ltd.
Delhi High Court · (2016) 234 DLT 509
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10 (2)
High Courts19 Oct 2016Dismissed
Hardwari Lal Sharma - Appellant @HASH Pustak Mahal Publishers
Delhi High Court · (2016) 9 ADDelhi 9 : (2017) 1 CLR 123 : (2016) 234 DLT 558 : (2017) 152 FLR 39 : (2017) LabLR 103
Industrial Disputes Act, 1947 - Section 2(s), Section 25F, Section 25N
High Courts19 Oct 2016Dismissed
Ajay Katara Vs Union of India
Delhi High Court · (2016) 4 RCRCivil 883
High Courts18 Oct 2016Allowed
MMTC Limited Vs M/s Kashish Associates
Delhi High Court · (2017) 236 DLT 391
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 3 (5)
High Courts18 Oct 2016Disposed Off
Mukhtair and Others - Petitioners @HASH The State and Another
Delhi High Court · (2016) 4 JCC 2454
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A, Section 506
High Courts18 Oct 2016Dismissed
Mohit Paul - Appellant @HASH State
Delhi High Court · (2016) 9 ADDelhi 654 : (2016) 4 JCC 2481
Penal Code, 1860 (IPC) - Section 323, Section 34, Section 363, Section 376 (2)(g)
High Courts18 Oct 2016Disposed Off
U.P. Hotels Ltd. - Appellant @HASH Meenakshi Verma
Delhi High Court · (2017) 170 AIC 699 : (2017) 1 CivCC 293 : (2016) 234 DLT 286 : (2017) 1 PLR 15
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 9 Rule 13
High Courts18 Oct 2016Dismissed
Kanwar Bhan - Petitioner @HASH State and Others
Delhi High Court · (2017) 1 CriCC 525 : (2016) 234 DLT 125 : (2017) 1 DMC 279 : (2016) 4 JCC 2446
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 195(1)(b)(ii), Section 482Penal Code, 1860 (IPC) - Section 120B, Section 34, Section 465, Section 467, Section 471
High Courts18 Oct 2016Disposed Off
Sri Niwas Gupta - Appellant @HASH Surender Kumar
Delhi High Court · (2016) 9 ADDelhi 538
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts18 Oct 2016Dismissed
Kishan Lal - Appellant @HASH Mohd. Idrish, Deceased Through His Legal Heirs and Others
Delhi High Court · (2017) 170 AIC 687 : (2016) 234 DLT 237
Administration of Evacuee Property Act, 1950 - Section 16, Section 27Civil Procedure Code, 1908 (CPC) - Section 100Displaced Persons (Compensation and Rehabilitation) Act, 1954 - Section 27, Section 36