High Courts25 Oct 2016Disposed Off
Insecticides (India) Limited Vs Raja Pathak
Delhi High Court · (2017) 1 MIPR 2
Trade Marks Act, 1999 - Section 29(4)
COURT ARCHIVE
Delhi High Court judgments
1,37,796 judgments · page 3,497 of 6,890
High Courts25 Oct 2016Disposed Off
Abdul Rashid @ Pappu - Petitioner @HASH Mohd. Rizwan
Delhi High Court · (2016) 9 ADDelhi 497
Criminal Procedure Code, 1973 (CrPC) - Section 200, Section 397, Section 399(2), Section 401
High Courts25 Oct 2016Disposed Off
Proctor And Gamble Manufacturing (Tianjin) Co. Ltd. and Others - Appellants @HASH Anchor Health And Beauty Care Pvt. Ltd.
Delhi High Court · (2016) 234 DLT 331 : (2016) 68 PTC 201 : (2017) 2 RAJ 582
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Trade Marks Act, 1999 - Section 29
High Courts25 Oct 2016Disposed Off
Shri Megh Shyam Sharma Vs Vinod Kumar Sharma
Delhi High Court · (2016) 160 DRJ 330
Civil Procedure Code, 1908 (CPC) - Section 24(l)(b)(i)
High Courts25 Oct 2016Dismissed
Magneti Marelli Powertrain India Pvt. Ltd. - Appellant @HASH Deputy Commissioner of Income Tax
Delhi High Court · (2016) 10 ADDelhi 37 : (2016) 290 CurTR 60 : (2016) 389 ITR 469
Income Tax Act, 1961 - Section 92CIncome Tax Rules, 1962 - Rule 10B(1)(a), Rule 10B(1)(e)
High Courts25 Oct 2016Allowed
Mohini Aggarwal Vs Deepika Sarees Private Limited
Delhi High Court · (2016) ACD 1138
Negotiable Instruments Act, 1881 (NI) - Section 138, Section 141
High Courts25 Oct 2016Dismissed
Vivek Garg Vs State
Delhi High Court · (2016) 235 DLT 6
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 482Representation of the People Act, 1951 - Section 77, Section 78
High Courts25 Oct 2016Disposed Off
Sweety Gupta Vs Neety Gupta
Delhi High Court · (2017) AIRCC 344 : (2016) 160 DRJ 93
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 17, Order 5 Rule 18, Order 5 Rule 9, Order 9 Rule 13, Order 9 Rule 6Evidence Act, 1872 - Section 114General Clauses Act, 1897 - Section 27
High Courts25 Oct 2016Dismissed
Pushkar Gupta Vs Narender Kumar Gupta
Delhi High Court · (2016) 234 DLT 453 : (2016) 3 DMC 769 : (2016) 160 DRJ 83 : (2017) 1 HLR 661
Hindu Marriage Act, 1955 - Section 23(1)(a), Section 9,13 (1A)(i)
High Courts24 Oct 2016Dismissed
Shazi Jah Vs Managing Committee Hamdard Public School
Delhi High Court · (2017) 152 FLR 988 : (2017) LabLR 8
Constitution of India, 1950 - Article 226
High Courts21 Oct 2016Dismissed
Smt. Indu - Appellant @HASH Shri. Sri Kishan and Another
Delhi High Court · (2016) 234 DLT 36 : (2016) 3 RajdhaniLR 224
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 24, Section 100Delhi Rent Control Act, 1958 - Section 2(1)Specific Relief Act, 1963 - Section 36, Section 38
High Courts21 Oct 2016Allowed
Sushila Devi - Petitioner @HASH Commissioner of Income Tax-Xii
Delhi High Court · (2016) 9 ADDelhi 701 : (2017) 292 CurTR 116 : (2016) 234 DLT 253
Income Tax Act, 1961 - Section 132
High Courts21 Oct 2016Dismissed
Sandhya Kumari - Appellant @HASH Manish Kumar
Delhi High Court · (2016) 9 ADDelhi 293 : (2016) 234 DLT 381 : (2016) 3 DMC 844
Hindu Marriage Act, 1955 - Section 13(1)(i-a)
High Courts21 Oct 2016Dismissed
Delhi Development Authority Vs Birender Singh
Delhi High Court · (2016) 160 DRJ 167
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts21 Oct 2016Allowed
Rajender Kumar Vs Nandini
Delhi High Court · (2017) 1 CivCC 840 : (2016) 234 DLT 488 : (2017) 2 PLR 4
Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts20 Oct 2016Dismissed
Hythro Power Corporation Limited Vs Regional Provident Fund Commissioner
Delhi High Court · (2017) 152 FLR 661 : (2017) LabLR 6
Constitution of India, 1950 - Article 226
High Courts20 Oct 2016Dismissed
Tej Narain @ Narain Vs State
Delhi High Court · (2017) 2 ADDelhi 201 : (2016) 4 JCC 2427 : (2017) 1 RCRCriminal 367
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 109, 366
High Courts20 Oct 2016Dismissed
Noor Fatma - Petitioner @HASH The State Govt. NCT of Delhi and Ors
Delhi High Court · (2016) 9 ADDelhi 417 : (2016) 4 JCC 2500
Penal Code, 1860 (IPC) - Section 395
High Courts20 Oct 2016Disposed Off
Girish Pandey and ors - Petitioner @HASH State and anr
Delhi High Court · (2016) 9 ADDelhi 549
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
High Courts20 Oct 2016Allowed
Rai Singh Vs Union of India
Delhi High Court · (2016) 234 DLT 581
Civil Procedure Code, 1908 (CPC) - Section 151, Section 152, Section 153Land Acquisition Act, 1894 - Section 54