High Courts17 Oct 2016Dismissed
Bharat Bhushan @ Bhagwan Das Vs Rajesh
Delhi High Court · (2017) 1 JCC 357
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 202
COURT ARCHIVE
Delhi High Court judgments
1,37,791 judgments · page 3,499 of 6,890
High Courts17 Oct 2016Disposed Off
Vimal Kumar Wadhwa and Another - Petitioners @HASH State and Others
Delhi High Court · (2016) 10 ADDelhi 143 : (2016) 4 JCC 2458
Criminal Procedure Code, 1973 (CrPC) - Section 107, Section 111
High Courts17 Oct 2016Dismissed
Karishma Khosla Vs State of Delhi (NCT of Delhi)
Delhi High Court · (2016) 4 JCC 2570
Penal Code, 1860 (IPC) - Section 406
High Courts17 Oct 2016Disposed Off
Aditya Infradevelopers Pvt. Ltd. and Others - Petitioners @HASH NCT of Delhi and Another
Delhi High Court · (2016) 4 JCC 2450
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 406, Section 409, Section 418, Section 420, Section 468, Section 471, Section 477(A)
High Courts07 Oct 2016Dismissed
Metal Closures Pvt. Ltd. Vs Religare Finvest Limited.
Delhi High Court · (2017) 236 DLT 425 : (2017) 2 RAJ 441
Arbitration and Conciliation Act, 1996 - Section 34
High Courts07 Oct 2016Disposed Off
Mange Ram Jain Vs Jatinder Kumar Jain
Delhi High Court · (2016) 4 JCC 2509
Penal Code, 1860 (IPC) - Section 34, Section 430
High Courts07 Oct 2016Disposed Off
Govt. of NCT of Delhi Vs Rosmerta Hsrp Ventures Private
Delhi High Court · (2016) 10 ADDelhi 101 : (2016) 6 ArbiLR 178 : (2017) 3 RAJ 423
Arbitration and Conciliation Act, 1996 - Section 17, Section 37, Section 9Motor Vehicles Act, 1988 - Section 43(6)
High Courts07 Oct 2016Dismissed
Anhui Baoheng Advanced Material Techno. Co. Ltd. Vs Designated Authority
Delhi High Court · (2017) 346 ELT 249
High Courts06 Oct 2016Allowed
Ishwar Devi Grover Vs State
Delhi High Court · (2017) 236 DLT 24
Succession Act, 1925 - Section 222, Section 224, Section 276, Section 300
High Courts06 Oct 2016Disposed Off
D.K. Kauntae Vs Suresh Kumar (Havildar)
Delhi High Court · (2017) 173 AIC 828 : (2017) 236 DLT 647
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 2
High Courts06 Oct 2016Dismissed
Naresh Kumar Vs Surender Kumar Gulati
Delhi High Court · (2017) 236 DLT 265 : (2017) 1 RentLR 272
Delhi Rent Control Act, 1958 - Section 14(1), Section 25B(4)Evidence Act, 1872 - Section 116
High Courts06 Oct 2016Disposed Off
Sona Devi And Anr - Petitioners @HASH Ajay Kumar
Delhi High Court · (2016) 9 ADDelhi 659
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts06 Oct 2016Disposed Off
Sanjeev Kumar Juneja and Others - Petitioners @HASH State
Delhi High Court · (2016) 8 ADDelhi 725 : (2016) 234 DLT 1 : (2016) 160 DRJ 139
Succession Act, 1925 - Section 372
High Courts06 Oct 2016Disposed Off
B.L. Kashyap and Sons Ltd. Vs Airport Authority of India
Delhi High Court · (2016) 234 DLT 14
Arbitration and Conciliation Act, 1996 - Section 11(6)Contract Act, 1872 - Section 28
High Courts06 Oct 2016Allowed
Sarla Vs Union of India
Delhi High Court · (2016) 4 ACC 305 : (2017) 1 ADDelhi 178 : (2017) 1 TAC 319
Railways Act, 1989 — Section 123(c)(2), 124A
High Courts05 Oct 2016Dismissed
South Delhi Municipal Corporation Vs Bharat Bhushan Jain
Delhi High Court · (2017) 236 DLT 452
Constitution of India, 1950 - Article 226, Article 226, Article 227Delhi High Court Act, 1966 - Section 5Delhi Municipal Corporation Act, 1957 - Section 332, Section 333, Section 337, Section 347B(1)(g)
High Courts05 Oct 2016Dismissed
Bhim Shankar Thakur - Petitioner @HASH Delhi University And Another
Delhi High Court · (2016) 4 RSJ 470
Constitution of India, 1950 - Article 226
High Courts05 Oct 2016Dismissed
Enter Tech Entertainment Private Limited - Petitioner @HASH Blueair India Pvt. Ltd.
Delhi High Court · (2016) 234 DLT 80 : (2017) 2 RAJ 688
Arbitration and Conciliation Act, 1996 - Section 9Specific Relief Act, 1963 - Section 41(e), Section 42
High Courts05 Oct 2016Allowed
Woodward Governor (India) Ltd. - Petitioner @HASH Assistant Commissioner of Income Tax
Delhi High Court · (2016) 389 ITR 50
Income Tax Act, 1961 - Section 147, Section 148
High Courts05 Oct 2016Dismissed
Jasmeet Singh Marwah - Petitioner @HASH State of NCT of Delhi and Others
Delhi High Court · (2017) 170 AIC 682 : (2017) 1 CriCC 129 : (2016) 234 DLT 482 : (2016) 4 JCC 2476
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Penal Code, 1860 (IPC) - Section 441