High Courts21 Sept 2016Dismissed
Shakti Bhog Foods Limited Vs Deputy Commissioner of Income Tax
Delhi High Court · (2016) 388 ITR 280 : (2017) 244 Taxman 206
Income Tax Act, 1961 — Section 139, 4
COURT ARCHIVE
Delhi High Court judgments
1,37,752 judgments · page 3,501 of 6,888
High Courts21 Sept 2016Dismissed
Vikram Singh Vs The State (NCT of Delhi)
Delhi High Court · (2017) 2 JCC 79
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts20 Sept 2016Dismissed
Ram Prasad and Others - Petitioners @HASH Musarrat Begum
Delhi High Court · (2016) 2 RCRRent 603
Delhi Rent Control Act, 1958 - Section 14(1)(e), Section 25B(4)
High Courts20 Sept 2016Allowed
Air Liquide North India Vs Shree Shyam Pulp
Delhi High Court · (2017) 3 ADDelhi 87 : (2016) 233 DLT 275 : (2017) 1 RAJ 601
Arbitration and Conciliation Act, 1996 — Section 11
High Courts19 Sept 2016Allowed
State Bank of India - Petitioner @HASH The National Commission for Scheduled Castes Thr Secretary and Another
Delhi High Court · (2016) 8 ADDelhi 636
Constitution of India, 1950 - Article 138(5)(b), Article 226, Article 227, Article 338
High Courts19 Sept 2016Allowed
Manoj Kumar Shokeen Vs Raghuvinder Shokeen
Delhi High Court · (2016) 233 DLT 673
Representation of the People Act, 1951 — Section 81, 82(a), 86
High Courts19 Sept 2016Dismissed
State (Govt of Nct) Vs Sandeep Kumar
Delhi High Court · (2016) 8 ADDelhi 545
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts16 Sept 2016Disposed Off
Resham Devi Vs The State (Govt of Nct of Delhi)
Delhi High Court · (2017) 1 JCC 374 : (2017) 3 RCRCivil 21 : (2017) 2 RCRCriminal 636
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts16 Sept 2016Dismissed
Inderjit Pal Singh - Appellant @HASH Rajender Mohan Sharma
Delhi High Court · (2016) 4 PLR 43
High Courts16 Sept 2016Disposed Off
Mukesh Kumar Sharma - Appellant @HASH Girish Chander
Delhi High Court · (2017) 170 AIC 698 : (2017) 1 CivCC 50 : (2016) 234 DLT 139 : (2017) 1 PLR 18
High Courts16 Sept 2016Dismissed
P.C. Joshua - Appellant @HASH M/s D.S. Constructions P. Ltd.
Delhi High Court · (2016) 9 ADDelhi 284
Contract Act, 1872 - Section 19A, Section 23, Section 28
High Courts16 Sept 2016Disposed Off
Rosa Power Supply Co. Ltd. - Petitioner @HASH Union of India and Others
Delhi High Court · (2016) 9 ADDelhi 95 : (2016) 342 ELT 546
Civil Procedure Code, 1908 (CPC) - Section 114Constitution of India, 1950 - Article 226
High Courts16 Sept 2016Disposed Off
M/s Pareena Estate Vs South Delhi Municipal Corporation
Delhi High Court · (2016) 233 DLT 634
Municipal Corporation Act, 1957 — Section 142, 143(1), 144, 145, 146, 441
High Courts16 Sept 2016Dismissed
Mohammad Sulaiman (Pakistani National) Vs Union of India
Delhi High Court · (2017) 1 ADDelhi 669 : (2017) 169 AIC 798 : (2017) AIR(Delhi) 9 : (2016) 233 DLT 620 : (2017) 1 JCC 343 : (2017) 1 RCRCivil 248 : (2017) 1 RCRCriminal 83
Transplantation of Human Organs and Tissues Act, 1994 — Section 2(1), 9
High Courts16 Sept 2016Dismissed
Chancellor, Masters & Scholars of the University of Oxford Vs Rameshwari Photocopy Services
Delhi High Court · (2016) 233 DLT 279 : (2017) 1 MIPR 39 : (2016) 68 PTC 386 : (2017) 2 RAJ 66
Benami Transactions (Prohibition) Act, 1988 - Section 3(1), 3(3)Copyright Act, 1957 - Section 52(1)(a), 52(1)(h)
High Courts15 Sept 2016Disposed Off
Col Devinder Sherawat Vs Deputy Commissioner SDMC
Delhi High Court · (2017) 1 ADDelhi 213
High Courts15 Sept 2016Allowed
Inventa Cleantec Pvt. Ltd. - Appellant @HASH Amit Mudgal
Delhi High Court · (2016) 9 ADDelhi 329
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1(2), Section 96
High Courts15 Sept 2016Allowed
Shri Dinesh Kalra And Another - Appellants @HASH Delhi Development Authority And Others
Delhi High Court · (2016) 4 PLR 39
Contract Act, 1872 - Section 23
High Courts15 Sept 2016Dismissed
Rajinder Kumar Gupta Vs Suresh Chand Gupta
Delhi High Court · (2016) 3 JCC 2181
Criminal Procedure Code, 1973 (CrPC) — Section 200, 204
High Courts15 Sept 2016Disposed Off
Yogendra Vs State of (NCT) of Delhi
Delhi High Court · (2016) 10 ADDelhi 127
Penal Code, 1860 (IPC) - Section 354, Section 451