Land Acquisition Act, 1894 - Section 4Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)

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High Courts06 Sept 2016Disposed Off

ITC Ltd. Vs Britannia Industries Ltd.

Delhi High Court · (2016) 9 ADDelhi 81 : (2016) 233 DLT 259 : (2016) 68 PTC 11 : (2017) 1 RAJ 658

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts05 Sept 2016Dismissed

Union Of India & Anr Vs Union Of India & Anr

Delhi High Court · (2016) 09 DEL CK 0196

Constitution Of India, 1950 — Article 226Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(2), 14(3), 15Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(2), 9(2)(b), 9(6)

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High Courts05 Sept 2016Disposed Off

R.D.S. Project Ltd. - Decree Holder @HASH Chennai-Ennore Port Road Co. Ltd. - Judgment Debtor

Delhi High Court · (2016) 6 ArbiLR 172 : (2017) 3 RAJ 568

Arbitration and Conciliation Act, 1996 - Section 31(7)(a)

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High Courts05 Sept 2016Dismissed

Vipin Gulia - Petitioner @HASH State (Govt. of NCT of Delhi)

Delhi High Court · (2016) 4 JCC 2253

Criminal Procedure Code, 1973 (CrPC) - Section 155(3), Section 239, Section 482Penal Code, 1860 (IPC) - Section 506

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High Courts05 Sept 2016Disposed Off

Murshidul Haque - Petitioner @HASH State (NCT of Delhi)

Delhi High Court · (2016) 4 JCC 2255

Criminal Procedure Code, 1973 (CrPC) - Section 439

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High Courts05 Sept 2016Dismissed

Pradeep Dabas - Petitioner @HASH State

Delhi High Court · (2016) 4 JCC 2355

Criminal Procedure Code, 1973 (CrPC) - Section 439

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High Courts05 Sept 2016Disposed Off

Pankaj Verma - Petitioner @HASH State and Another

Delhi High Court · (2016) 4 JCC 2358

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, Section 420, Section 467, Section 468, Section 471, Section 506

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High Courts05 Sept 2016Disposed Off

Ved Prakash @ Mistri Vs State (NCT of Delhi)

Delhi High Court · (2016) 4 JCC 274

Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 37

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High Courts05 Sept 2016Disposed Off

Rajinder Prasad Vs State of Delhi

Delhi High Court · (2016) 4 JCC 235

Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Negotiable Instruments Act, 1881 (NI) - Section 138, Section 139

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High Courts05 Sept 2016Disposed Off

Rambhool Singh Vs State

Delhi High Court · (2016) 4 JCC 233

Criminal Procedure Code, 1973 (CrPC) - Section 401Negotiable Instruments Act, 1881 (NI) - Section 138, Section 139

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High Courts05 Sept 2016Allowed

Vishal Video and Appliances Pvt. Ltd. Vs Union of India

Delhi High Court · (2016) 341 ELT 39

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High Courts05 Sept 2016Dismissed

Nand Kumar Jha Vs Mohar Kumar Jha

Delhi High Court · (2016) 4 JCC 230 : (2017) 1 RCRCivil 632 : (2017) 1 RCRCriminal 533

Evidence Act, 1872 - Section 243(2)Negotiable Instruments Act, 1881 (NI) - Section 138

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High Courts05 Sept 2016Dismissed

Kanta Jindal Vs Rasik Gupta

Delhi High Court · (2016) 4 JCC 224 : (2017) 2 RCRCivil 456 : (2017) 1 RCRCriminal 685

Criminal Procedure Code, 1973 (CrPC) - Section 311Negotiable Instruments Act, 1881 (NI) - Section 138, Section 145(2)

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High Courts05 Sept 2016Dismissed

Parminder Singh Bawa Vs State

Delhi High Court · (2016) 4 JCC 2241

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304B, 34, 406, 498A

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High Courts05 Sept 2016Dismissed

Imtiyaz @ Tinku Vs The State (NCT of Delhi)

Delhi High Court · (2016) 8 ADDelhi 550

Penal Code, 1860 (IPC) — Section 392, 394, 397

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High Courts05 Sept 2016Dismissed

Rupali Gupta Vs Rajat Gupta

Delhi High Court · (2016) 234 DLT 693 : (2016) 3 DMC 830 : (2017) 1 HLR 575 : (2016) 4 RCRCivil 340

Hindu Marriage Act, 1955 - Section 24

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