COURT ARCHIVE

Delhi High Court judgments

1,37,800 judgments · page 3,496 of 6,890

High Courts04 Nov 2016Dismissed

Mahender Yadav Vs Central Bureau of Investigation

Delhi High Court · (2016) 10 ADDelhi 397

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120 B, 161Prevention of Corruption Act, 1988 — Section 5(1)(a)(d), 5(2)

Read judgment

High Courts03 Nov 2016Disposed Off

Udai Shankar Shah @ Udai Shankar Shaw Vs Manju

Delhi High Court · (2017) 1 JCC 324

Criminal Procedure Code, 1973 (CrPC) - Section 482Hindu Marriage Act, 1955 - Section 13BProtection of Women From Domestic Violence Act, 2005 - Section 12

Read judgment

High Courts03 Nov 2016Disposed Off

Urmila Devi Vs MCD

Delhi High Court · (2017) AAC 184

Fatal Accidents Act, 1855 - Section 1A

Read judgment

High Courts03 Nov 2016Disposed Off

Mohd. Naseer - Petitioner @HASH Mohd. Zaheer and Another

Delhi High Court · (2016) 10 ADDelhi 58 : (2016) 2 RCRRent 608

Delhi Rent Control Act, 1958 - Section 14(1)(e), Section 25B(4)

Read judgment

High Courts03 Nov 2016Allowed

M/s. Lesag Hbb(I) Ltd. Vs Commr. of Central Excise Delhi

Delhi High Court · (2017) 2 ADDelhi 755 : (2016) 235 DLT 387 : (2017) 346 ELT 549

Constitution of India, 1950 - Article 226Finance Act, 1998 - Section 19(1)

Read judgment

High Courts03 Nov 2016Disposed Off

Sajivan Rao Vs State of NCT of Delhi

Delhi High Court · (2017) 2 ADDelhi 705 : (2017) 172 AIC 699 : (2017) 1 AICLR 941 : (2017) 1 CriCC 324 : (2016) 235 DLT 180

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(B), Section 20(b)(ii)(C)

Read judgment

High Courts03 Nov 2016Dismissed

Aktiebolaget Volvo Vs Hari Satya Lubricants

Delhi High Court · (2016) 234 DLT 524 : (2017) 161 DRJ 685 : (2016) 68 PTC 589 : (2017) 3 RAJ 319

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2

Read judgment

High Courts03 Nov 2016Allowed

Faimuddin Khan Saifi @ Faheem Khan Vs State (Govt. of NCT Delhi)

Delhi High Court · (2016) 10 ADDelhi 165

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, Section 498A

Read judgment

High Courts03 Nov 2016Disposed Off

Rajinder Singh Rana Vs CBI

Delhi High Court · (2016) 10 ADDelhi 163

Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2), Section 7

Read judgment

High Courts03 Nov 2016Dismissed

Sumit Vs Preeti @ Priya

Delhi High Court · (2017) 2 ADDelhi 140 : (2016) 235 DLT 176 : (2017) 1 DMC 663 : (2017) 1 RajdhaniLR 90 : (2017) 1 RCRCivil 416

Read judgment

High Courts03 Nov 2016Disposed Off

Javed @ Naneh Vs State

Delhi High Court · (2016) 4 JCC 2777

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 326, Section 34

Read judgment

High Courts02 Nov 2016Dismissed

Kendriya Vidyalaya Sangathan Vs Edunuri Moundenar Reddy

Delhi High Court · (2017) 236 DLT 20

Constitution of India, 1950 - Article 226

Read judgment

High Courts02 Nov 2016Disposed Off

Anil Kumar Katarmal Vs The State

Delhi High Court · (2017) 236 DLT 19

Read judgment

High Courts02 Nov 2016Allowed

Chaudhary Skin Trading Company Vs Pr. Commissioner of Income Tax-21

Delhi High Court · (2016) 290 CurTR 533

Income Tax Act, 1961 - Section 127

Read judgment

High Courts02 Nov 2016Disposed Off

Glaxosmithkline Pharmaceuticals Ltd. Vs Sarath Kumar Reddy G

Delhi High Court · (2016) 234 DLT 459 : (2017) 69 PTC 160 : (2017) 3 RAJ 286

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2

Read judgment

High Courts02 Nov 2016Dismissed

Nikitasha Home Appliances Pvt. Ltd. Vs Pradeep Kapahi

Delhi High Court · (2016) 68 PTC 501 : (2017) 3 RAJ 616

Trade Marks Act, 1999 - Section 29, Section 33

Read judgment

High Courts27 Oct 2016Allowed

Sangeeta - Appellant @HASH Ramphool @ Bobby

Delhi High Court · (2016) 9 ADDelhi 630 : (2016) 160 DRJ 284

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 24, Section 100Registration Act, 1908 - Section 17(b), Section 53A

Read judgment

High Courts27 Oct 2016Dismissed

Khan Market Welfare Association - Petitioner @HASH New Delhi Municipal Council and Others

Delhi High Court · (2016) 9 ADDelhi 161 : (2016) 235 DLT 161

Constitution of India, 1950 - Article 226

Read judgment

High Courts27 Oct 2016Dismissed

Jayanti - Appellant @HASH Rakesh Mediratta

Delhi High Court · (2016) 9 ADDelhi 109 : (2016) 234 DLT 437 : (2016) 3 DMC 777 : (2016) 160 DRJ 202

Hindu Marriage Act, 1955 - Section 13(1)(ia), Section 20

Read judgment

High Courts27 Oct 2016Disposed Off

Gaon Sabha Karawal Nagar Vs Shri Mangal Sain

Delhi High Court · (2016) 234 DLT 522

Read judgment