High Courts09 Dec 2016Disposed Off
Kiran Vs National Insurance Co. Ltd.
Delhi High Court · (2017) 1 ACC 170 : (2017) 1 AnWR 43 : (2017) 2 TAC 202
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
COURT ARCHIVE
Delhi High Court judgments
1,37,891 judgments · page 3,494 of 6,895
High Courts09 Dec 2016Disposed off
Manoj Kumar Mishra Vs CBI
Delhi High Court · (2017) 1 ADDelhi 732 : (2017) 1 JCC 439
Criminal Procedure Code, 1973 (CrPC) - Section 389, Section 482Penal Code, 1860 (IPC) - Section 419Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2), Section 19
High Courts09 Dec 2016Dismissed
Gaya Prasad Pal @ Mukesh - Appellant @HASH State
Delhi High Court · (2017) 1 ADDelhi 477 : (2017) ALLMRCri 1 : (2016) 235 DLT 264 : (2017) 1 JCC 383 : (2017) 1 RCRCriminal 233
Criminal Procedure Code, 1973 (CrPC) - Section 211(2), Section 357, Section 357APenal Code, 1860 (IPC) - Section 376(2)(i)Protection of Children from Sexual Offences Act, 2012 - Section 33 (8), Section 4, Section 42, Section 6
High Courts08 Dec 2016Disposed Off
Rajan Babuta Vs State
Delhi High Court · (2017) 1 JCC 430
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts08 Dec 2016Allowed
Government of NCT of Delhi Vs Ram Nath
Delhi High Court · (2017) 236 DLT 147
Central Civil Services (Revised Pay) Rules, 2008 - Rule 10Constitution of India, 1950 - Article 226General Clauses Act, 1897 - Section 6
High Courts08 Dec 2016Disposed Off
Rajinder Kumar Vs State
Delhi High Court · (2017) 1 ADDelhi 289 : (2017) 1 CriCC 590 : (2017) 236 DLT 131
Penal Code, 1860 (IPC) - Section 307, Section 307, Section 308
High Courts08 Dec 2016Dismissed
Regional Provident Fund Commissioner Vs M/s Sriniwas Malliah Memorial theatre Crafts Trust
Delhi High Court · (2017) 1 CLR 765 : (2017) 236 DLT 413 : (2017) 152 FLR 663 : (2017) LabLR 226 : (2017) LabLR 120
Apprentices Act, 1961 - Section 18Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 2(f)(ii)
High Courts08 Dec 2016Dismissed
Bahadur Singh Vs Delhi Transport Corporation
Delhi High Court · (2017) 1 CLR 769 : (2017) 236 DLT 14
Constitution of India, 1950 - Article 226
High Courts08 Dec 2016Allowed
Ramjee Singh Vs Union of India
Delhi High Court · (2017) 236 DLT 18
Constitution of India, 1950 - Article 226Homoeopathy Central Council Act, 1973 - Section 3, Section 7Indian Medicine Central Council Act, 1970 - Section 7
High Courts08 Dec 2016Disposed Off
Atiqur Rehman Vs Govt. of Nct of Delhi.
Delhi High Court · (2017) 1 JCC 703
Penal Code, 1860 (IPC) - Section 366A, Section 376, Section 506
High Courts08 Dec 2016Dismissed
Vivekananda College Vs Sanjay Kumar Chandok
Delhi High Court · (2017) 2 ADDelhi 75 : (2016) 235 DLT 517
Arbitration and Conciliation Act, 1996 - Section 27(5)Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2A
High Courts08 Dec 2016Dismissed
Rajiv Chhikara Vs Sandhya Mathur
Delhi High Court · (2017) 1 ADDelhi 387 : (2017) 171 AIC 640 : (2017) 1 CivCC 377 : (2016) 235 DLT 322 : (2017) 1 DMC 60 : (2017) 161 DRJ 80
Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts07 Dec 2016Dismissed
Nanhe Khan Vs Govt of NCT of Delhi
Delhi High Court · (2017) 1 JCC 425
Penal Code, 1860 (IPC) - Section 376(2)(f), Section 511
High Courts07 Dec 2016Dismissed
Girdhari Lal Vs Gurbhachan Singh
Delhi High Court · (2017) 2 ADDelhi 34
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 34
High Courts07 Dec 2016Disposed Off
Uttar Pradesh Rajkiya Nirman Nigam Ltd. Vs Netaji Subhas Institute of Technology
Delhi High Court · (2017) 1 ADDelhi 560 : (2017) 2 RAJ 460
Arbitration and Conciliation Act, 1996 - Section 12, Section 13(4), Section 13(5), Section 34
High Courts07 Dec 2016Dismissed
Service And Justice For Sikh Society (Regd.) Vs Lt. Governor of Delhi
Delhi High Court · (2017) 2 ADDelhi 37 : (2017) 236 DLT 17 : (2017) 161 DRJ 114
Constitution of India, 1950 - Article 226Delhi Sikh Gurdwara Management Committee (Registration of Electors) Rules, 1973 - Rule 32
High Courts07 Dec 2016Disposed Off
Vimal Chandok Vs Shiv Sharan Dass
Delhi High Court · (2017) 236 DLT 623 : (2017) 1 RCRRent 227
Delhi Rent Control Act, 1958 - Section 14(1)(b), Section 14(4)
High Courts07 Dec 2016Dismissed
Satya Prakash Gupta Vs New Delhi Municipal Corporation
Delhi High Court · (2017) 161 DRJ 99
New Delhi Municipal Council Act, 1994 - Section 141(2)
High Courts07 Dec 2016Disposed Off
Vishal Hira Merchant Pvt. Ltd. Vs HDFC Bank
Delhi High Court · (2017) AIR(Delhi) 49 : (2017) 161 DRJ 375 : (2017) 1 DRTC 793
Limitation Act, 1963 - Section 5Recovery of Debts Due To Banks And Financial Institutions Act, 1993 - Section 19
High Courts06 Dec 2016Disposed Off
All India CPWD (MRM) Karamchari Sangathan Vs D.G. of Works CPWD
Delhi High Court · (2017) 1 LLJ 591
Constitution of India, 1950 - Article 226