High Courts26 Aug 2016Disposed Off
Ashish @ Danger Vs State
Delhi High Court · (2016) 4 JCC 2237
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,506 of 6,888
High Courts24 Aug 2016Disposed Off
Dinesh Kumar Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2016) 3 JCC 1984
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts24 Aug 2016Disposed Off
Vishnu Pawar Vs State Govt. of NCT of Delhi
Delhi High Court · (2016) 3 JCC 1952
Penal Code, 1860 (IPC) — Section 120B, 307, 34, 394
High Courts24 Aug 2016Dismissed
Parkash Jham Vs M/s Khurana Realtors
Delhi High Court · (2016) 7 ADDelhi 541 : (2016) 168 AIC 722 : (2016) 233 DLT 57 : (2016) 159 DRJ 671
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts24 Aug 2016Partly Allowed
Smt. Joginder Kaur (Gogi) Vs Shri Prit Pal Singh
Delhi High Court · (2017) 1 ADDelhi 50 : (2016) 232 DLT 731 : (2016) 3 DMC 389 : (2016) 3 HLR 638
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 106Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib)
High Courts23 Aug 2016Disposed Off
Abhishek Agrawalla Vs Commissioner of Customs
Delhi High Court · (2016) 341 ELT 43
High Courts23 Aug 2016Dismissed
Reckitt Benckiser (India) Pvt. Ltd. Vs Gillete India Ltd.
Delhi High Court · (2017) 2 ADDelhi 172 : (2016) 233 DLT 189 : (2016) 68 PTC 67 : (2017) 2 RAJ 208
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 19(1)(a)
High Courts23 Aug 2016Disposed Off
Central Board of Trustees EPF Vs St. Michaels School Durgapur
Delhi High Court · (2017) 1 CLR 129 : (2016) 151 FLR 585 : (2017) LabLR 184 : (2016) LabLR 1135 : (2017) 1 LLJ 172 : (2017) 1 LLN 391
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 7QE
High Courts23 Aug 2016Dismissed
Sukhdev Vs Habitat World At India
Delhi High Court · (2016) 3 CLR 677 : (2017) 152 FLR 45
Industrial Disputes Act, 1947 — Section 10(1)
High Courts22 Aug 2016Dismissed
Rajendra Prasad - Appellant @HASH C. Ramesh
Delhi High Court · (2017) 1 ADDelhi 513 : (2016) 233 DLT 362
High Courts22 Aug 2016Disposed Off
Orion Security Solutions Pvt. Ltd. Vs Govt. of NCT of Delhi
Delhi High Court · (2017) 2 ADDelhi 405 : (2016) 233 DLT 181
Constitution of India, 1950 — Article 14, 226
High Courts22 Aug 2016Allowed
Mala Bhagat Bali Vs State
Delhi High Court · (2016) 159 DRJ 390
Limitation Act, 1963 — Section 5Succession Act, 1925 — Section 276
High Courts19 Aug 2016Dismissed
Payal Abdullah & Ors. Vs Union of India & Ors.
Delhi High Court · (2016) 4 RCRCivil 150
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 5
High Courts17 Aug 2016Disposed Off
Shekhar Shah Vs Government of Maharashtra
Delhi High Court · (2017) 1 ADDelhi 530 : (2016) 233 DLT 32 : (2016) 159 DRJ 454 : (2017) 1 RCRCivil 31 : (2016) 2 RCRRent 357
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4(12)
High Courts17 Aug 2016Disposed Off
Balbir S. Tomar Vs Union of India
Delhi High Court · (2016) 10 ADDelhi 583 : (2016) 232 DLT 669 : (2016) 159 DRJ 443
Indian Medical Council (Professional Conduct, Etiquette and Ethics) Regulations, 2002 — Chapter 7, 8Indian Medical Council Act, 1956 — Section 3(1)(b)
High Courts17 Aug 2016Dismissed
Union of India Vs Associated Construction Co.
Delhi High Court · (2016) 6 ArbiLR 73
Arbitration and Conciliation Act, 1996 — Section 31(7), 34
High Courts16 Aug 2016Disposed Off
Council of the Institute of Chartered Accountants of India Vs Gurvinder Singh
Delhi High Court · (2017) 202 CompCas 110
Chartered Accountants Act, 1949 - Section 21(5), Section 22
High Courts12 Aug 2016Disposed Off
Nidhi Chopra Vs Government of NCT of Delhi
Delhi High Court · (2017) 1 SLJ 118
Delhi Health Service (Allopathy) Rules, 2009 - Rule 6(2)
High Courts12 Aug 2016Disposed Off
Delhi Cooperative Housing Finance Corporation Ltd. Vs Love Gopal Bhardwaj
Delhi High Court · (2017) 1 SLJ 48