High Courts28 Jul 2016Dismissed
Oriental Bank of Commerce Vs M/S. ICICI Bank Ltd.
Delhi High Court · (2016) 232 DLT 79
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,511 of 6,888
High Courts28 Jul 2016Disposed Off
Steria (India) Ltd. Vs Commissioner of Income-Tax-VI
Delhi High Court · (2016) 288 CurTR 694 : (2016) 386 ITR 390
High Courts27 Jul 2016Allowed
Shine Travels & Cargo Pvt. Ltd. Vs Mitisui Prime Advanced Composite India Ltd
Delhi High Court · (2016) 7 ADDelhi 515 : (2016) 232 DLT 499 : (2017) 1 RAJ 428
Arbitration and Conciliation Act, 1996 — Section 11
High Courts27 Jul 2016Disposed Off
Manju Sharma - Petitioner @HASH Union of India and Another
Delhi High Court · (2016) 234 DLT 93
High Courts27 Jul 2016Allowed
In re : Nine Dot Nine Interactive Private Limited
Delhi High Court · (2016) 199 CompCas 386
Companies Act, 1956 - Section 391, Section 392, Section 394
High Courts27 Jul 2016Disposed Off
Gulab Vs State of N.C.T. of Delhi
Delhi High Court · (2016) 233 DLT 8
Penal Code, 1860 (IPC) — Section 376
High Courts27 Jul 2016Disposed Off
Justice For All Vs Govt of NCT of Delhi
Delhi High Court · (2016) 159 DRJ 1
Constitution of India, 1950 — Article 226Delhi School Education Act, 1973 — Section 17(3)
High Courts27 Jul 2016Disposed Off
Rahul Vs State
Delhi High Court · (2016) 3 JCC 1827
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 363
High Courts26 Jul 2016Dismissed
Govt Of Nct Of Delhi And Anr Vs Vijay Kumar Jha
Delhi High Court · (2016) 07 DEL CK 0212
Constitution of India, 1950 — Article 226Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(6)Prevention of Corruption Act, 1988 — Section 8, 12, 13
High Courts26 Jul 2016Allowed
Indosin Ltd Vs Union of India
Delhi High Court · (2016) 7 ADDelhi 617 : (2016) 340 ELT 502
Central Excise Rules, 1944 — Rule 12(1)(a)
High Courts26 Jul 2016Dismissed
Delhi Development Authority - Appellant @HASH Shri. Sudip Kumar Lahiri
Delhi High Court · (2017) 3 ADDelhi 82 : (2017) 169 AIC 811 : (2016) 233 DLT 325
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts26 Jul 2016Disposed Off
Commissioner of Income Tax Delhi Vs M/s. Ansal Housing and Construction
Delhi High Court · (2016) 389 ITR 373
Income Tax Act, 1961 - Section 22, Section 23, Section 32
High Courts26 Jul 2016Disposed Off
Bangla Dom Vs Additional Commr. of Cus. (Exports)
Delhi High Court · (2016) 339 ELT 555
High Courts26 Jul 2016Dismissed
Ram Kishore Vashisht Vs Food Corpn. of India
Delhi High Court · (2016) LIC 4078
Constitution of India, 1950 — Article 226Food Corporation of India Staff Regulations, 1971 — Regulation 8Food Corporations Act, 1964 — Section 45
High Courts26 Jul 2016Disposed Off
Rajesh Shukla Vs Union of India & Ors.
Delhi High Court · (2016) 3 SCT 812 : (2016) 5 SLR 445
Constitution of India, 1950 - Article 14, 226
High Courts26 Jul 2016Allowed
Shri Phool Singh Vs North Delhi Municipal Corporation
Delhi High Court · (2016) 232 DLT 73
Civil Procedure Code, 1908 (CPC) - Section 80Delhi Municipal Corporation Act, 1957 - Section 477, 478
High Courts26 Jul 2016Disposed Off
Sunil Kumar Jha Vs State Through CBI
Delhi High Court · (2016) 7 ADDelhi 620 : (2016) 3 JCC 1788
Penal Code, 1860 (IPC) - Section 120B, 344, 354, 366A, 376, 506
High Courts26 Jul 2016Dismissed
M/s Floortex Collection Vs Vikram Thapa
Delhi High Court · (2016) 233 DLT 1 : (2016) 150 FLR 947 : (2016) LabLR 899 : (2016) 4 LLJ 184
Constitution of India, 1950 - Article 226
High Courts26 Jul 2016Dismissed
Harpal Singh Dhingra Vs Vinod Gupta
Delhi High Court · (2016) 137 SCL 211
Chartered Accountants Act, 1949 - Section 2(2)Contempt of Courts Act, 1971 - Section 2(b)
High Courts26 Jul 2016Dismissed
Surinder Kumar Golyan Vs State
Delhi High Court · (2016) 3 JCC 1781
Criminal Procedure Code, 1973 (CrPC) - Section 190, 204