High Courts22 Jul 2016Dismissed
Ravinder Kumar Vs State
Delhi High Court · (2016) 3 JCC 1830
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,513 of 6,888
High Courts22 Jul 2016Disposed Off
Sangeeta Gupta Vs Registrar Co-operative Societies
Delhi High Court · (2016) 7 ADDelhi 406
High Courts21 Jul 2016Disposed Off
Arun Tomar Vs Union of India
Delhi High Court · (2016) 158 DRJ 489
High Courts21 Jul 2016Disposed Off
Hyundai Rotem Company Vs Delhi Metro Rail Corporation
Delhi High Court · (2016) 233 DLT 4 : (2016) 158 DRJ 485
High Courts21 Jul 2016Dismissed
State Vs Vinod Kumar
Delhi High Court · (2016) 3 DMC 287
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts21 Jul 2016Disposed Off
Gajinder Loond Vs Zedak Industries
Delhi High Court · (2016) 7 ADDelhi 708
High Courts21 Jul 2016Disposed Off
M/s New Era Impex (India) Pvt. Ltd. Vs M/s Oriole Exports Private Ltd.
Delhi High Court · (2016) 234 DLT 615
Evidence Act, 1872 - Section 34Transfer of Property Act, 1882 - Section 122
High Courts21 Jul 2016Disposed Off
Jagroop Singh @ Ceeta Vs Directorate of Revenue Intelligence
Delhi High Court · (2016) 7 ADDelhi 493 : (2016) 4 CriCC 581 : (2017) 1 Crimes 586 : (2016) 233 DLT 547 : (2016) 344 ELT 847 : (2016) 3 JCC 165 : (2017) 2 RCRCriminal 715
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21(c)
High Courts21 Jul 2016Dismissed
Poonam Vs The State
Delhi High Court · (2016) 3 JCC 1795
Criminal Procedure Code, 1973 (CrPC) - Section 439(2)
High Courts21 Jul 2016Allowed
Arun @ Vicky Vs State
Delhi High Court · (2016) 7 ADDelhi 137
Penal Code, 1860 (IPC) - Section 34, 392
High Courts21 Jul 2016Dismissed
Sh. Basu Dev Prasad Vs Sh. Nand Gopal Bachhas
Delhi High Court · (2016) 4 CivCC 164 : (2016) 231 DLT 781
Civil Procedure Code, 1908 (CPC) - Section 100Transfer of Property Act, 1882 - Section 106
High Courts21 Jul 2016Dismissed
Shri Ram Phool Vs The Municipal Corporation of Delhi
Delhi High Court · (2016) 7 ADDelhi 408
Civil Procedure Code, 1908 (CPC) - Section 100Delhi Land Reforms Act, 1954 - Section 8
High Courts20 Jul 2016Dismissed
Sonu Khanna Vs Isha Sharma
Delhi High Court · (2016) 232 DLT 9
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 482Hindu Marriage Act, 1955 — Section 24
High Courts20 Jul 2016Dismissed
Veena Rani Vs Renu Kapoor
Delhi High Court · (2016) ACD 853 : (2016) 3 JCC 145
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Jul 2016Dismissed
Rajneesh Kumar Singh - Petitioner @HASH State (Govt. of NCT)
Delhi High Court · (2016) 233 DLT 15
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 34, Section 406, Section 420
High Courts20 Jul 2016Dismissed
Anil Bhatia - Petitioner @HASH State and Another
Delhi High Court · (2016) 233 DLT 12
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 420
High Courts20 Jul 2016Disposed Off
Kailash Babu Gupta Vs Lokesh Kumar Srivastava
Delhi High Court · (2016) 07 DEL CK 0144
High Courts20 Jul 2016Disposed Off
M.S. Shoes East Ltd. Vs Union of India
Delhi High Court · (2016) 338 ELT 668 : (2017) 59 GST 107
High Courts20 Jul 2016Disposed Off
Aman Kaushik Vs Union of India
Delhi High Court · (2016) 5 SLR 443
Constitution of India, 1950 — Article 226
High Courts20 Jul 2016Allowed
Himanshi Vs Govt. of NCT of Delhi
Delhi High Court · (2016) 234 DLT 13 : (2016) 5 SLR 192
Constitution of India, 1950 — Article 14, 226Delhi Education Act, 1973 — Section 3(1)Delhi School Education Rules, 1973 — Rule 43