High Courts16 May 2016Disposed Off
Ajay Kumar Vs State NCT of Delhi
Delhi High Court · (2016) 6 ADDelhi 543
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,524 of 6,888
High Courts16 May 2016Allowed
In the matter of The Companies Act, 1956 & the Companies Act, 2013 and Bright Lifecare Private Limited
Delhi High Court · (2016) 3 PLR 29
Companies (Court) Rules, 1959 - Rule 67, 87Companies Act, 1956 - Section 100, 103, 391(2), 394
High Courts16 May 2016Disposed Off
Sandeep Nehra Vs State Through Govt of NCT of Delhi
Delhi High Court · (2016) 7 ADDelhi 25
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 279, 323, 34
High Courts13 May 2016Dismissed
Balaji Action Buildwell Vs Union of India
Delhi High Court · (2016) 337 ELT 166
High Courts13 May 2016Dismissed
Principal Commissioner of Income Tax Vs Nilkanth Concast Pvt. Ltd.
Delhi High Court · (2016) 387 ITR 568
Income Tax Act, 1961 — Section 142(2A), 142(2C)
High Courts13 May 2016Disposed Off
LS Cable & System Limited, Korea Through Mr. Jeong Suk Lee Vs The Commissioner of Income Tax - II & Another
Delhi High Court · (2016) 385 ITR 99
High Courts13 May 2016Dismissed
Bismillah Vs State
Delhi High Court · (2016) 7 ADDelhi 501 : (2016) 230 DLT 2
Penal Code, 1860 (IPC) - Section 364A
High Courts13 May 2016Allowed
Swaraj Kishore Arora Vs Indian Bank and Others
Delhi High Court · (2016) 230 DLT 269 : (2016) 157 DRJ 420 : (2016) 136 SCL 108
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Income Tax Act, 1961 - Rule 4, 11Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19, 25, 29, 30
High Courts13 May 2016Disposed Off
Abhey Singh Vs State
Delhi High Court · (2016) 6 ADDelhi 754 : (2016) 3 CriCC 144 : (2016) 230 DLT 206 : (2016) 157 DRJ 233 : (2016) 5 RCRCriminal 717
Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 May 2016Dismissed
Upender Kumar Vs Commissioner of Police, Police Headquarter
Delhi High Court · (2016) 6 ADDelhi 257
High Courts12 May 2016Dismissed
Perpetuuiti Technosoft Service Pvt. Ltd. Vs Sanovi Technologies (India) Pvt. Ltd. & Another
Delhi High Court · (2016) 158 DRJ 691 : (2016) 67 PTC 218
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2A
High Courts12 May 2016Disposed Off
Microsoft Corporation & Ors. Vs S.B. Mandava
Delhi High Court · (2016) 6 ADDelhi 687 : (2016) 158 DRJ 693 : (2016) 67 PTC 230 : (2016) 5 RAJ 537
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts12 May 2016Disposed Off
Allied Strips Limited Vs Assistant Commissioner of Income Tax Central Circle-15
Delhi High Court · (2016) 384 ITR 424
Income Tax Act, 1961 — Section 147, 148
High Courts12 May 2016Allowed
Indair Carrier Pvt. Ltd. Vs Commissioner of Customs (General)
Delhi High Court · (2016) 7 ADDelhi 234 : (2016) 337 ELT 41
High Courts11 May 2016Allowed
FNS Agro Foods Ltd. Vs Commissioner of Cus. (Preventive), Delhi
Delhi High Court · (2016) 337 ELT 31
High Courts11 May 2016Disposed Off
Janki Vs State of Govt. of NCT of Delhi
Delhi High Court · (2016) 230 DLT 449
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 167(2), 439, 482Penal Code, 1860 (IPC) - Section 307, 34
High Courts11 May 2016Allowed
Quippo Oil and Gas Infrastructure Limited Vs Oil & Natural Gas Corporation Limited and Another
Delhi High Court · (2016) 10 ADDelhi 120 : (2016) 230 DLT 384
Constitution of India, 1950 - Article 226
High Courts11 May 2016Disposed Off
Manpreet @ Anshu Vs Govt of NCT of Delhi
Delhi High Court · (2016) 3 JCC 1560 : (2016) 4 RCRCriminal 736
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 308
High Courts11 May 2016Dismissed
Mithilesh Kumar Pandey & Anr. Vs Delhi Development Authority & Ors.
Delhi High Court · (2016) 157 DRJ 322
Constitution of India, 1950 - Article 226
High Courts11 May 2016Disposed Off
Manas Mandir Vs Shri Sudhir Kumar Rakheja & Anr.
Delhi High Court · (2016) 157 DRJ 297 : (2017) 1 RCRRent 159 : (2016) 2 RentLR 165
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Delhi Rent Control Act, 1958 - Section 22