High Courts16 Mar 2026
Yogesh Alias Yogi Vs The State (NCT Of Delhi)
Delhi High Court · (2026) 03 DEL CK 2304
BNS-Section 110/3(5)
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Delhi High Court judgments
1,14,955 judgments · page 253 of 5,748
High Courts16 Mar 2026
Mr. Pradeep Solanki Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2026) 03 DEL CK 2300
IPC-Section 302/307/34Arms Act-Section 27
High Courts16 Mar 2026
Parth Gulhati & Ors. Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2026) 03 DEL CK 2295
IPC-Section 406/420/34
High Courts16 Mar 2026
Yogesh Sharma & Anr. Vs Geeta @ Jitu @ Gitu
Delhi High Court · (2026) 03 DEL CK 2291
Employee's Compensation Act, 1923-Section 30
High Courts16 Mar 2026
Manju Aggarwal Vs State (NCT of Delhi)
Delhi High Court · (2026) 03 DEL CK 2341
IPC-Section 420, 406, 506, 120B
High Courts16 Mar 2026
Supermint Exports Pvt Ltd Vs New India Assurance Co Ltd. & Ors.
Delhi High Court · (2026) 03 DEL CK 2381
Constitution of India-Article 14Indian Contract Act, 1872-Sections 17, 16 and 15Indian Evidence Act, 1872-Section 111
High Courts16 Mar 2026
M/S Indian Oil Corporation Ltd. Vs Land Development Office & Ors.
Delhi High Court · (2026) 03 DEL CK 2380
Petroleum Rules, 2002Constitution of India-Article 226
High Courts16 Mar 2026
Rajinder Kumar Vs C.B.I.
Delhi High Court · (2026) 03 DEL CK 2379
Code of Criminal Procedure, 1973-Section 374, 207, 313(1)(b), 161, 235(1)Prevention of Corruption Act, 1988-Section 7, 13(2), 13(1)(d), 13(1)(d)(i) and (ii), 20, 20(1)Indian Penal Code, 1860-Section 120-B
High Courts16 Mar 2026
Mila Sen & Ors. Vs Delhi Development Authority & Ors.
Delhi High Court · (2026) 03 DEL CK 2377
Constitution of India-Article 226Indian Easements Act, 1882-Sections 15, 28, 32, 33, 35, 44Delhi Development Act, 1957-Section 9, 11A
High Courts16 Mar 2026
Mohd. Mujahid Vs The State (Govt. Of NCT) Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 2376
Indian Penal Code, 1860-Section 377Protection of Children from Sexual Offences Act, 2012-Section 6Code of Criminal Procedure, 1973-Section 164, 294, 311
High Courts16 Mar 2026
Gaurav Aggrawal Vs Institute Of Chartered Accountants Of India & Ors.
Delhi High Court · (2026) 03 DEL CK 2371
Chartered Accountants Act, 1949Chartered Accountants Regulations, 1988-Regulation 134(10), 135(3), 136, 138, 142, 142(1)Chartered Accountants (Election to the Council) Rules, 2006-Rule 36
High Courts16 Mar 2026
Guala Closures Spa Vs AGI Greenpac Limited
Delhi High Court · (2026) 03 DEL CK 2365
High Courts16 Mar 2026
Vinod Kumar Vs Seema Devi & Anr.
Delhi High Court · (2026) 03 DEL CK 2411
Code of Criminal Procedure, 1973-Section 125Constitution of India-Article 15(3), 39
High Courts16 Mar 2026
Staff Selection Commission & Ors. Vs Yashpal Singh
Delhi High Court · (2026) 03 DEL CK 2409
Delhi Police (Appointment and Recruitment) Rules, 1980-Rule 24(2)
High Courts16 Mar 2026
Manoj Kumar Narang Vs Amit Mehra & Ors.
Delhi High Court · (2026) 03 DEL CK 2408
Code of Civil Procedure, 1908-Section 96, Order XLI Rule 1, VII Rule 11, VII Rule 11(d), VI Rule 17Limitation Act, 1963-Section 58, Article 58, 59Court Fees Act, 1870
High Courts16 Mar 2026
Gurjit Singh Handa Vs Sher Singh Handa
Delhi High Court · (2026) 03 DEL CK 2403
Constitution of India-Article 227Civil Procedure Code, 1908
High Courts16 Mar 2026
Neeraj Kumar Jaggi Vs Arun Kumar
Delhi High Court · (2026) 03 DEL CK 2398
Code of Civil Procedure, 1908-Section 96, Order XII Rule 6, IX Rule 7Transfer of Property Act-Section 54Registration Act-Section 17
High Courts16 Mar 2026
M/S 6X Vs Union Of India & Anr.
Delhi High Court · (2026) 03 DEL CK 2396
Constitution of India-Article 14