High Courts17 Mar 2026Allowed
Deepak @ Judi Vs State (N.C.T.Of Delhi)
Delhi High Court · (2026) 03 DEL CK 0509
Indian Penal Code, 1860- Section 34, 302Arms Act, 1959- Section 25, 27, 54, 59
COURT ARCHIVE
Delhi High Court judgments
1,14,955 judgments · page 252 of 5,748
High Courts17 Mar 2026Dismissed
Nazar Vs State Govt Of Nct Delhi
Delhi High Court · (2026) 03 DEL CK 0508
Indian Penal Code, 1860- Section 34, 302, 307, 323, 341
High Courts17 Mar 2026Dismissed
Shri Lakshyaraj Singh Mewar Vs State Of Rajasthan & Ors
Delhi High Court · (2026) 03 DEL CK 0497
Code of Civil Procedure, 1908- Section 9Indian Succession Act, 1925- Section 218, 227, 232, 237, 238, 239, 240, 247, 263, 276, 278, 295, 299Hindu Succession Act, 1956Section 3(g)
High Courts17 Mar 2026Dismissed
Padmaja Kumari Parmar Vs Lakshyaraj Singh Mewar And Ors
Delhi High Court · (2026) 03 DEL CK 0496
Code of Civil Procedure, 1908- Section 9Indian Succession Act, 1925- Section 218, 227, 232, 237, 238, 239, 240, 247, 263, 276, 278, 295, 299Hindu Succession Act, 1956Section 3(g)
High Courts16 Mar 2026
Principal Commissioner Of Income Tax-1 Vs Boeing India Pvt. Ltd.
Delhi High Court · (2026) 03 DEL CK 2431
Income Tax Act, 1961-Section 2(1A), 47, 92CA, 92CA(3), 132, 132(4), 133-A, 139(1), 142, 142(1), 143(2), 144C, 144C(1), 144C(5), 147/148, 153(1), 153(4), 153-A, 154, 260, 260A, 292BCompanies Act, 1956-Section 394(2)
High Courts16 Mar 2026
Rajesh Bhandoria Vs Union Of India & Ors.
Delhi High Court · 2024 INSC 693
Central Civil Services (Pension) Rules, 2021-Rule 43(1), 43(6)CCS Pension Rules, 1972
High Courts16 Mar 2026Allowed
Make My Trip (India) Private Limited Vs Assistant Commissioner Of Income Tax, Circle-75(1), Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 2428
Income Tax Act, 1961-Section 197, 197(1), 201, 201(1)/(1A), 154, 133A(2A), 271 G, 226, 220(6), 264, 143(1), 143(3), 190, 148, 147, 9, 44BBB, 206C(9), Chapter XVII-BIncome Tax Rules, 1962-Rule 28AA, 28AA(2), 28AA(2)(iii), 28AB, 28Constitution of India-Article 226
High Courts16 Mar 2026
Kanwarjeet Singh Batth Vs Union Of India
Delhi High Court · (2026) 03 DEL CK 2388
Constitution of India-Articles 226/227Code of Criminal Procedure, 1973-Section 41(1)(g)Extradition Act, 1962-Section 34(b)(2), 5, 17, 10(2), 2(c), 10
High Courts16 Mar 2026
Jagwanti Vs Manjeet Singh & Ors.
Delhi High Court · (2026) 03 DEL CK 2383
Code of Criminal Procedure, 1973-Section 161, 216, 313, 372, 397, 401, 439Indian Penal Code, 1860-Section 34, 147, 148, 149, 307, 323, 325, 341, 354, 376, 395, 427, 452
High Courts16 Mar 2026Allowed
State NCT Of Delhi Vs Shiv Shanker
Delhi High Court · (2026) 03 DEL CK 2364
Code of Criminal Procedure, 1973-Section 378(1)(b), 313Indian Penal Code, 1860-Section 279, 304AM.V. Act-Section 133
High Courts16 Mar 2026
Union Of India & Anr. Vs SL-3179K Lt Col Chater Singh (Retd.)
Delhi High Court · (2026) 03 DEL CK 2361
Constitution of India-Article 226Pension Regulations for the Army 1961-Regulation 53Entitlement Rules for Casualty Pensionary Awards to Armed Forces Personnel, 2008
High Courts16 Mar 2026Partly Allowed
Veer Pal Vs State N.C.T. Of Delhi
Delhi High Court · (2026) 03 DEL CK 2340
Indian Penal Code-Section 498-A, 304-B, 306Indian Evidence Act-Section 113-B, 114, Illustration (a)Constitution of India-Article 136
High Courts16 Mar 2026
Praveen Vs The State Of NCT Of Delhi
Delhi High Court · (2026) 03 DEL CK 2334
Indian Penal Code, 1860-Sections 376, 376(3), 302Protection of Children from Sexual Offences Act, 2012-Sections 6, 4, 5(m), 29, 30Code of Criminal Procedure, 1973-Sections 161, 164, 313, 374, 374(2)
High Courts16 Mar 2026
Bisht Ceramics Vs Delhi Development Authority & Ors.
Delhi High Court · (2026) 03 DEL CK 2333
Constitution of India-Article 226Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981Indian Contract Act, 1872-Section 73, 74
High Courts16 Mar 2026
State Vs Ram Parkash
Delhi High Court · (2026) 03 DEL CK 2331
Indian Penal Code, 1860-Section 365, 506, 364-A, 376Code of Criminal Procedure, 1973-Section 161, 164, 313, 378, 384, 386Constitution of India-Article 21
High Courts16 Mar 2026
State Vs Fahimuddin @ Fahim
Delhi High Court · (2026) 03 DEL CK 2329
Indian Penal Code, 1860-Section 376Protection of Children from Sexual Offences Act, 2012-Section 4Code of Criminal Procedure, 1973-Section 164, 313
High Courts16 Mar 2026
Jai Bhan Vs Delhi Transport Corporation
Delhi High Court · (2026) 03 DEL CK 2324
High Courts16 Mar 2026
Dr Mandeep Singh Vs Union Of India & Ors.
Delhi High Court · (2026) 03 DEL CK 2318
CCS (CCA) Rules, 1965-Rule 14CCS (Conduct) Rules, 1964-Rule 3, 3-C
High Courts16 Mar 2026
Ritu Gupta Vs State (NCT Of Delhi)
Delhi High Court · (2026) 03 DEL CK 2354
BNS-Section 308/318(4)/319
High Courts16 Mar 2026
Mohd. Yamin @ Yameen Khan Vs State Thr. C.B.I
Delhi High Court · (2026) 03 DEL CK 2313
Code of Criminal Procedure, 1973-Section 374, 207, 313(1)(b), 161Prevention of Corruption Act, 1988-Section 7, 13(2) read with Section 13(1)(d)