High Courts17 Mar 2026

Supreme Court Of India Vs Love Kaushik

Delhi High Court · (2026) 03 DEL CK 2520

Right to Information Act, 2005-Section 19, 19(1), 19(3), 2(h), 20, 7General Clauses Act, 1897-Section 3(42)Interpretation Act 1978-Schedule 1
High Courts17 Mar 2026

Supreme Court Of India Vs Tejas

Delhi High Court · (2026) 03 DEL CK 2512

Right to Information Act, 2005-Section 19, 19(1), 19(3), 2(h), 7, 20General Clauses Act, 1897-Section 3(42)Constitution of India-Article 226
High Courts17 Mar 2026Partly Allowed

Suraj @ Satish Vs State Gnct Of Delhi

Delhi High Court · (2026) 03 DEL CK 0512

Code of Criminal Procedure, 1973- Section 207, 222(2), 232, 313(1)(b), 374, 428Indian Penal Code, 1860- Section 34, 174A, 319, 323, 324, 325, 326, 334, 392, 394, 397Evidence Act, 1872- Section 32, 32(2), 47, 67
High Courts17 Mar 2026Allowed

Maria Nuemia Albertina Vs Customs

Delhi High Court · (2026) 03 DEL CK 0510

Constitution of India, 1950- Article 21, 22, 22(2)Bhartiya Nagrik Suraksha Sanhita, 2023- Section 58, 187Narcotic Drugs and Psychotropic Substances Act, 1985- Section 8, 21, 23, 28, 50, 57, 67