High Courts18 Mar 2026
The Oriental Insurnace Co Ltd Vs Manish Madan @ Munish Madan & Ors.
Delhi High Court · (2026) 03 DEL CK 2530
COURT ARCHIVE
Delhi High Court judgments
1,14,955 judgments · page 249 of 5,748
High Courts18 Mar 2026
Shivanshu Aggarwal Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 2527
IPC-Sections 341/323/506Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts18 Mar 2026Allowed
Amit & Ors. Vs State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 2525
Indian Penal Code-Sections 498A, 406, 34Dowry Prohibition Act, 1961-Sections 3, 4BNSS-Section 528
High Courts18 Mar 2026
Ravikant Alias Bittu & Anr. Vs Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2026) 03 DEL CK 2524
IPC-Sections 186/353/332/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts18 Mar 2026Allowed
Fahed Khan & Ors. Vs The State (Govt Of Nct Delhi) & Anr.
Delhi High Court · (2026) 03 DEL CK 2523
IPC-Sections 498A/406/34Domestic Violence Act, 2005-Section 12Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts18 Mar 2026Allowed
Karamjeet & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 2522
IPC-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts18 Mar 2026
Anil Kumar Vs Mohd Kamil & Ors
Delhi High Court · (2026) 03 DEL CK 2521
MV Act-Section 171, 140
High Courts18 Mar 2026Allowed
Abhinay Kumar Vs State( Govt. Of Nct Of Delhi)
Delhi High Court · (2026) 03 DEL CK 0516
Indian Penal Code, 1860- Section 34, 120B, 406, 420
High Courts18 Mar 2026Disposed Of
Star Health And Allied Insurance Co Ltd Vs Menka
Delhi High Court · (2026) 03 DEL CK 0515
Constitution of India, 1950- Article 227
High Courts18 Mar 2026Allowed
Harvinder Singh Sodhi Vs State Nct Of Delhi Through Sho Amar Colony Police Station South-East District New Delhi
Delhi High Court · (2026) 03 DEL CK 0507
Indian Penal Code, 1860- Section 406, 420, 506
High Courts18 Mar 2026Dismissed
Anil Kumar Vs State- Govt. Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 0506
Bharatiya Nyaya Sanhita, 2023- Section 305
High Courts18 Mar 2026Dismissed
Proto Developers And Technologies Ltd Vs M/s Antriksh Realtech Pvt Ltd & Anr
Delhi High Court · (2026) 03 DEL CK 0505
Arbitration and Conciliation Act, 1996- Section 19(4), 34, 37
High Courts18 Mar 2026Dismissed
Sonika Arya Vs Govt Of Nct Of Delhi Through Its Chief Secretary & Ors
Delhi High Court · (2026) 03 DEL CK 0504
Constitution of India, 1950- Article 226, 227
High Courts17 Mar 2026
Union Of India & Ors. Vs Ex Nk Pramod S
Delhi High Court · (2026) 03 DEL CK 2386
Constitution of India-Article 226, 227Entitlement Rules for Casualty Pensionary Awards, 1982Entitlement Rules for Casualty Pensionary Awards to Armed Forces Personnel, 2008
High Courts17 Mar 2026
Birinder Kaur Vs Baltej Sra
Delhi High Court · (2026) 03 DEL CK 2385
Code of Civil Procedure, 1908-Order VI Rule 17, VI Rule 4, VII Rule 11, X, II Rule 2Sarfaesi Act-Section 34IBC
High Courts17 Mar 2026
Padmaja Kumari Parmar Vs Lakshyaraj Singh Mewar & Ors.
Delhi High Court · (2026) 03 DEL CK 2360
Indian Succession Act, 1925-Sections 213, 217, 218, 222, 223, 224, 227, 232, 237, 238, 239, 240, 247, 248, 263, 273, 276, 278, 280, 284, 295, 299; Part V, Part VI, Part IXHindu Succession Act, 1956-Section 3(g)Code of Civil Procedure, 1908-Section 9
High Courts17 Mar 2026
Moonwalk Infra Projects Private Limited Vs M/A Onstruq Interlayer Private Limited
Delhi High Court · (2026) 03 DEL CK 2356
Arbitration and Conciliation Act, 1996-Section 11(6), 7(4)(b), 7(5), 7(1), 7, 5, 11, 12Indian Contract Act, 1872-Section 2, 2(a), 2(b), 2(e), 7, 6(2)DIAC (Administrative Cost and Arbitrators' Fees) Rules, 2018
High Courts17 Mar 2026
Supreme Court Of India Through Its Registry (Deputy Registrar, Recruitment Cell, New Delhi) Vs Mohd Suffiyan
Delhi High Court · (2026) 03 DEL CK 2332
Right to Information Act, 2005-Section 2(h), 7, 19, 19(1), 19(3), 20General Clauses Act, 1897-Section 3(42)Constitution of India-Article 226
High Courts17 Mar 2026
State Vs Mohd Shamsher
Delhi High Court · (2026) 03 DEL CK 2326
Indian Penal Code, 1860-Section 376, 511, 376/511Code of Criminal Procedure, 1973-Section 164, 313
High Courts17 Mar 2026
M/S Jas Infrastructure And Power Ltd Vs Central Bureau Of Investigation
Delhi High Court · (2026) 03 DEL CK 2355
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 430, 528Indian Penal Code, 1860-Section 420, 120BInsolvency and Bankruptcy Code, 2016-Section 32A, 33(5), 14