High Courts18 Mar 2026
Sonika Arya Vs Govt Of NCT Of Delhi Through Its Chief Secretary & Ors.
Delhi High Court · 2026 INSC 64
Constitution of India-Articles 226, 227
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Delhi High Court judgments
1,14,955 judgments · page 248 of 5,748
High Courts18 Mar 2026
Star Health And Allied Insurance Co. Ltd Vs Priya Devi
Delhi High Court · (2026) 03 DEL CK 2391
Constitution of India, 1950-Article 227
High Courts18 Mar 2026
Star Health And Allied Insurance Co Ltd Vs Menka
Delhi High Court · (2026) 03 DEL CK 2390
Constitution of India-Article 227
High Courts18 Mar 2026
Star Health And Allied Insurance Company Limited Vs Priya Devi
Delhi High Court · (2026) 03 DEL CK 2427
Constitution of India-Article 227
High Courts18 Mar 2026
Star Health Adn Allied Insurance Co Ltd Vs Reena
Delhi High Court · (2026) 03 DEL CK 2426
Constitution of India-Article 227
High Courts18 Mar 2026
Narender Yadav Vs Delhi Cantonment Board & Ors.
Delhi High Court · (2026) 03 DEL CK 2459
High Courts18 Mar 2026
Pappu Vs Delhi Cantonment Board & Ors.
Delhi High Court · (2026) 03 DEL CK 2454
High Courts18 Mar 2026
Ramvresh Vs Delhi Cantonment Board & Ors.
Delhi High Court · (2026) 03 DEL CK 2453
High Courts18 Mar 2026
Jitendra Vs Delhi Cantonment Board & Ors.
Delhi High Court · (2026) 03 DEL CK 2451
High Courts18 Mar 2026
Manisha Projects Pvt Ltd Vs Union Of India
Delhi High Court · (2026) 03 DEL CK 2442
Arbitration and Conciliation Act, 1996-Section 34, 12, 12(5)
High Courts18 Mar 2026Allowed
Prem Chand Gupta & Ors. Vs The State (NCT of Delhi) & Ors.
Delhi High Court · (2026) 03 DEL CK 2435
Bharatiya Nyaya Sanhita, 2023-Sections 110, 3(5)Indian Penal Code-Sections 308, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts18 Mar 2026Allowed
Daulat Kumar @ Daulat Ram & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 2437
IPC-Sections 498A/406/506/34
High Courts18 Mar 2026Allowed
Amir & Anr. Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 2439
IPC-Sections 498A/406BNSS-Section 528
High Courts18 Mar 2026
Arun Chaudhary & Ors. Vs State NCT Of Delhi & Ors.
Delhi High Court · (2026) 03 DEL CK 2481
IPC-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts18 Mar 2026Disposed Of
Prof Santosh Kumar Shukla Vs Jawaharlal Nehru University & Anr.
Delhi High Court · (2026) 03 DEL CK 2503
Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Section 18
High Courts18 Mar 2026
Narender Kumar Vs The Goverment Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 2502
High Courts18 Mar 2026
Shekhar Sharma Vs The Institute Of Chartered Accountant Of India & Anr.
Delhi High Court · (2026) 03 DEL CK 2500
Chartered Accountants Act, 1949-Section 21(A), Clauses (2) of Part IV of the First Schedule, 22
High Courts18 Mar 2026
R K Sharma Vs Oriental Insurance Co. Ltd. Through Regional Manager RO 1 & Ors
Delhi High Court · (2026) 03 DEL CK 2495
Consumer Protection Act, 2019Consumer Protection (Consumer Commission Procedure) Regulations, 2020
High Courts18 Mar 2026
Samata Party Through Uday Kr Mandal Vs Directorate Of Enforcement & Anr.
Delhi High Court · (2026) 03 DEL CK 2494
High Courts18 Mar 2026
Samsung India Electronics Private Limited Vs Delhi International Arbitration Centre & Anr.
Delhi High Court · (2026) 03 DEL CK 2493
Delhi International Arbitration Centre (Administrative Costs & Arbitrators' Fees) Rules, 2018-Rule 3, 3(i), 3(ii), proviso to Rule 3(ii), ScheduleDIAC (Arbitration Proceedings) Rules, 2023-Rule 33.5