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Delhi High Court judgments

1,14,955 judgments · page 255 of 5,748

High Courts16 Mar 2026Dismissed

State Vs Fahimuddin @ Fahim

Delhi High Court · (2026) 03 DEL CK 0503

Code of Criminal Procedure, 1973- Section 164, 313Indian Penal Code, 1860- Section 376Protection of Children from Sexual Offences Act, 2012- Section 4
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High Courts13 Mar 2026

Pradip Agarwal Vs State & Ors

Delhi High Court · (2026) 03 DEL CK 1864

Indian Succession Act, 1925-Section 278, 276, 63, 68, 59, 2(h)CPC-Order VIII Rule 1A(3), Section 151, VIII Rule 1(A)Indian Evidence Act, 1872-Section 63, 68, 67, 45, 47
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High Courts13 Mar 2026

Shah Krutiben Hemal Kumar Vs The Competent Authority

Delhi High Court · (2026) 03 DEL CK 1868

Code of Criminal Procedure, 1973-Section 482Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8(c), 21, 29, 68(O), 68A, 68A(1), 68A(2)(d), 68A(2)(f), 68B, 68B(g), 68B(g)(iii)(A), 68C, 68E, 68F, 68F(1), 68F(2), 68H, 68H(1), 68J, 68M, 68S, 68V, Chapter VANarcotic Drugs and Psychotropic Substances (Amendment) Act, 2014
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High Courts13 Mar 2026

Moti Lal Vs Prem Chand

Delhi High Court · (2026) 03 DEL CK 1881

Code of Civil Procedure, 1908-Section 96, Order XLI, XXXVII, VII Rule 11, 151Indian Evidence Act, 1872-Section 58, 103Income-tax Act
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High Courts13 Mar 2026

Deepak Talwar Vs Income Tax Office

Delhi High Court · (2026) 03 DEL CK 1887

Code of Criminal Procedure, 1973-Section 482, 311, 200, 2(d), 173(8), 173(2), 190, 204Income Tax Act-Section 131 (1)(A), 132(4)Black Money Act, 2015-Section 51(1), 54
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