High Courts13 Mar 2026Allowed
Roshan & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 1768
IPC-Sections 498A, 406, 34
COURT ARCHIVE
Delhi High Court judgments
1,14,955 judgments · page 257 of 5,748
High Courts13 Mar 2026
XX Vs Union Of India & Ors.
Delhi High Court · (2026) 03 DEL CK 1769
Surrogacy (Regulation) Act, 2021-Section 4(iii)(c)(I)General Clauses Act, 1897-Section 9Indian Majority Act, 1875-Section 3(2), 3, 4
High Courts13 Mar 2026
Kho Kho Federation Of India Vs Union Of India & Ors.
Delhi High Court · (2026) 03 DEL CK 1781
National Sports Development Code, 2011National Sports Governance Act, 2025
High Courts13 Mar 2026
Sarabjeet Singh Narula & Anr. Vs Government Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 1783
The Delhi (Compulsory Registration of Marriage), 2014-Clause 4 (d) and (e) & Form A
High Courts13 Mar 2026
Residence Welfare Association Ekta Enclave (Regd.) Through Its President Sh. Ram Avtar Tyagi Vs Divisional Commissioner (Revenue) & Ors.
Delhi High Court · (2026) 03 DEL CK 1818
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 152
High Courts13 Mar 2026
M/S Brandavan Food Products Vs Indian Railway Catering And Tourism Corporation Ltd.
Delhi High Court · (2026) 03 DEL CK 1819
Arbitration and Conciliation Act, 1996-Section 9, 17, 12(2)
High Courts13 Mar 2026
Dr. Manglo Rani & Anr. Vs Union Of India Through Ministry Of Housing And Urban Affairs & Ors.
Delhi High Court · (2026) 03 DEL CK 1820
High Courts13 Mar 2026
PNSC Infrastructure Pvt Ltd Vs Government Of NCT Of Delhi
Delhi High Court · (2026) 03 DEL CK 1823
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 8, 37, 11(6-A), 16, 12(2)
High Courts13 Mar 2026
Lt Col Harpreet Kaur Bahia Vs Union Of India & Ors.
Delhi High Court · (2026) 03 DEL CK 1825
High Courts13 Mar 2026Allowed
Moti Lal Vs Shri Prem Chand
Delhi High Court · (2026) 03 DEL CK 0495
Code of Civil Procedure, 1908- Section 96, 151, Order 7 Rule 11, Order 41Evidence Act, 1872- Section 58, 103
High Courts13 Mar 2026Allowed
Chanchal Garg Vs State Nct Of Delhi & Anr
Delhi High Court · (2026) 03 DEL CK 0494
Bharatiya Nyaya Sanhita, 2023- Section 318(4), 336(3), 340(2)
High Courts13 Mar 2026Dismissed
Ganesh Prabhu Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2026) 03 DEL CK 0493
Indian Penal Code, 1860- Section 120B, 420, 467, 468, 471
High Courts13 Mar 2026Dismissed
Nitin Kaushik Vs Govt Of Nct Of Delhi
Delhi High Court · (2026) 03 DEL CK 0492
Indian Penal Code, 1860- Section 420, 463, 464, 465, 468
High Courts13 Mar 2026Dismissed
Pratibha Thakur Vs Govt Of Nct Delhi Through Sho Ps Vijay Vihar
Delhi High Court · (2026) 03 DEL CK 0491
Indian Penal Code, 1860- Section 420, 463, 464, 465, 468
High Courts13 Mar 2026Dismissed
Sh Ankur Garg Vs Delhi Technological University Through Its Vice Chancellor
Delhi High Court · (2026) 03 DEL CK 0490
Constitution of India, 1950- Article 14, 16, 226
High Courts13 Mar 2026Dismissed
Obinna Theodore Onyeneto Vs Union Of India & Ors.
Delhi High Court · (2026) 03 DEL CK 0489
Constitution of India, 1950- Article 12, 19, 21, 32, 215, 226Foreigners Act, 1946- Section 3University Grants Commission Act, 1956- Section 2(f)
High Courts13 Mar 2026Dismissed
Obinna Theodore Onyeneto Vs Foreigners Regional Registration Office & Anr.
Delhi High Court · (2026) 03 DEL CK 0488
Constitution of India, 1950- Article 12, 19, 21, 32, 215, 226Foreigners Act, 1946- Section 3University Grants Commission Act, 1956- Section 2(f)
High Courts13 Mar 2026Dismissed
Sh. Vishwraj Vs Union Of India
Delhi High Court · (2026) 03 DEL CK 0487
Railway Claims Tribunal Act, 1987- Section 23
High Courts13 Mar 2026Allowed
Smt Asha Devi & Ors Vs Union Of India
Delhi High Court · (2026) 03 DEL CK 0486
Railway Claims Tribunal Act, 1987- Section 23Railways Act, 1989- Section 123(c)(2), 124A
High Courts13 Mar 2026Dismissed
State Vs Vijay Tyagi & Ors
Delhi High Court · (2026) 03 DEL CK 0485
Code of Criminal Procedure, 1973- Section 161, 313, 378, 437AIndian Penal Code, 1860- Section 34, 302, 304B, 323, 498AEvidence Act, 1872- Section 113A, 113B