High Courts13 Mar 2026Dismissed
Raj Kumar Gupta Vs Radhey Shyam Gupta
Delhi High Court · (2026) 03 DEL CK 0484
Constitution of India, 1950- Article 227
COURT ARCHIVE
Delhi High Court judgments
1,14,955 judgments · page 258 of 5,748
High Courts12 Mar 2026
Smt. Renu Vs Govt. Of NCT Of Delhi & Anr
Delhi High Court · (2026) 03 DEL CK 1732
Constitution of India-Article 226, 227, 14, 15, 21Indian Penal Code, 1860-Section 354A, 506, 498-AProtection of Children from Sexual Offences Act, 2012-Section 12
High Courts12 Mar 2026
Volkswagen AG Vs The Registrar Of Trade Marks & Anr
Delhi High Court · (2026) 03 DEL CK 1763
Trade Marks Act, 1999-Section 91
High Courts12 Mar 2026
Gopal Krishan Puri Vs UCO Bank
Delhi High Court · (2026) 03 DEL CK 1812
Delhi Rent Control Act, 1958-Section 25B(8), 14(1)(e)
High Courts12 Mar 2026
Validad Khan @ Mullah Vs Union Of India & Ors.
Delhi High Court · 2024 INSC 683
Constitution of India-Article 226, 22(5)Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988-Section 2(e), 3(1), 9(f)Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21/27A/29/31/32, 21/29/61/85, 21/25/29, 21
High Courts12 Mar 2026
Om Prakash Vs Municipal Corporation Of Delhi & Ors
Delhi High Court · (2026) 03 DEL CK 1841
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014
High Courts12 Mar 2026
Rashid @ Babban Vs State Of NCT Of Delhi
Delhi High Court · (2026) 03 DEL CK 1849
Indian Penal Code, 1860-Section 300, 302Indian Evidence Act, 1872-Section 65-BCr.P.C.-Section 161
High Courts12 Mar 2026
CT/GD Prajakta Wakchaure Vs Union Of India & Anr.
Delhi High Court · (2026) 03 DEL CK 1853
Constitution of India-Article 226Recruitment Rules, 2018
High Courts12 Mar 2026
M/s Cosco Blossoms Pvt Ltd Vs Oriental Insurance Company Ltd
Delhi High Court · (2026) 03 DEL CK 1885
Arbitration and Conciliation Act, 1996-Section 34, 12, 34(2)(b)(ii), 34(2), 48(2)(b)Insurance Act
High Courts12 Mar 2026
Poonam & Ors. Vs Union Of India
Delhi High Court · (2026) 03 DEL CK 1893
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c), 124-A
High Courts12 Mar 2026
Sh. P.K. Chawla Vs Union Of India & Anr.
Delhi High Court · (2026) 03 DEL CK 1895
Limitation Act-Section 5Code of Civil Procedure, 1908-Section 151, 96, Order XLI Rule 1Prevention of Corruption Act
High Courts12 Mar 2026
Hanif Khan & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 1902
Indian Penal Code, 1860-Sections 498A, 406, 34, 506, 354Dowry Prohibition Act, 1961-Sections 3, 4Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts12 Mar 2026
Corporation Bank Vs Harvinder Singh & Ors.
Delhi High Court · (2026) 03 DEL CK 1910
CPC-Section 96, 151, 2(12), Order XX Rule 12, Proviso to Section 34(1)
High Courts12 Mar 2026
Neendar & Ors. Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 1930
Indian Penal Code, 1860-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 320
High Courts12 Mar 2026
Rajat Goel & Anr. Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 1933
Indian Penal Code, 1860-Sections 323, 325, 452, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 320
High Courts12 Mar 2026
Rajat Goel & Ors. Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 1940
Indian Penal Code, 1860-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 320
High Courts12 Mar 2026Allowed
Inderjeet & Ors. Vs Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 1778
IPC-Section 498A/406
High Courts12 Mar 2026
Vipin Kaul Vs Kanta Deshwal
Delhi High Court · (2026) 03 DEL CK 1797
Constitution of India-Article 227Guardians and Wards Act, 1890-Section 9(1), 25, 12, 9Code of Civil Procedure, 1908-Order 7 Rule 11, 7 Rule 11(d)
High Courts12 Mar 2026Allowed
Union Of India & Anr. Vs M/s Shriram Coconut Products (P) Limited & Ors.
Delhi High Court · (2026) 03 DEL CK 1834
Employees Provident Funds and Miscellaneous Provisions Act, 1952-Schedule I, Section 7A, 7BCoconut Development Board Act, 1979Tamil Nadu General Sales Tax Act (1 of 1959)
High Courts12 Mar 2026
Citibank N.A. Vs Special Director Of Enforcement
Delhi High Court · (2026) 03 DEL CK 1839
Foreign Exchange Management Act, 1999-Section 35Foreign Exchange Regulation Act, 1973Banking Companies (Period of Preservation of Records) Rules, 1985-Rule 2, 3 and 4