High Courts12 Mar 2026Dismissed
Devki Global Capital Private Limited & Anr. Vs Union Of India Through Secretary, Ministry Of Finance & Anr.
Delhi High Court · (2026) 03 DEL CK 0482
Constitution of India, 1950- Article 14, 19, 19(1)(g), 226
COURT ARCHIVE
Delhi High Court judgments
1,14,955 judgments · page 260 of 5,748
High Courts12 Mar 2026Disposed Of
Abhishek Dhallwal & Ors. Vs The Nct Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 0481
Bhartiya Nagrik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 406, 498A
High Courts12 Mar 2026Allowed
M/s Cosco Blossoms Pvt Ltd Vs Oriental Insurance Company Ltd
Delhi High Court · (2026) 03 DEL CK 0480
Arbitration and Conciliation Act, 1996- Section 12, 34, 34(2), 34(2)(b)(ii), 48(2)(b)
High Courts12 Mar 2026Dismissed
Oma Kant Gupta Vs State Of Nct Of Delhi Through SHO
Delhi High Court · (2026) 03 DEL CK 0479
Bhartiya Nagrik Suraksha Sanhita, 2023- Section 35(3)Code of Criminal Procedure, 1973- Section 41ABharatiya Nyaya Sanhita, 2023- Section 3(5), 61(2), 204, 308(2), 318(4), 319(2)
High Courts12 Mar 2026Disposed Of
Neeraj Vs Deepak Gupta
Delhi High Court · (2026) 03 DEL CK 0478
Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Order 9 Rule 7
High Courts12 Mar 2026Dismissed
Nikhil Nanda Vs Neeraj Kumar
Delhi High Court · (2026) 03 DEL CK 0477
Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Order 12 Rule 6
High Courts12 Mar 2026Disposed Of
Jaswant Sngh Vs State
Delhi High Court · (2026) 03 DEL CK 0476
Indian Penal Code, 1860- Section 307, 308, 503, 506, 506I
High Courts12 Mar 2026Dismissed
Ram Ugrah Sharma Vs Kanchan Mala
Delhi High Court · (2026) 03 DEL CK 0475
Code of Civil Procedure, 1908- Section 96, Order 7 Rule 11, Order 41 Rule 1Indian Penal Code, 1860- Section 323, 376, 452, 506Limitation Act, 1963- Article 74
High Courts12 Mar 2026Disposed Of
Sh P K Chawla Vs Union Of India And Another
Delhi High Court · (2026) 03 DEL CK 0474
Code of Civil Procedure, 1908- Section 96, 151, Order 41 Rule 1Limitation Act, 1963- Section 5
High Courts12 Mar 2026Partly Allowed
Corporation Bank Vs Harvinder Singh & Ors
Delhi High Court · (2026) 03 DEL CK 0473
Code of Civil Procedure, 1908- Section 2(12), 34(1), 96, 151, Order 20 Rule 12
High Courts12 Mar 2026Dismissed
Sangita Mallik Vs Gandhi Smarak Sangrahalaya Samiti & Anr
Delhi High Court · (2026) 03 DEL CK 0457
Constitution of India, 1950- Article 311
High Courts12 Mar 2026Allowed
Validad Khan @Mullah Vs Union Of India & Ors
Delhi High Court · (2026) 03 DEL CK 0456
Constitution of India, 1950- Article 22(5), 226Indian Penal Code, 1860- Section 302Narcotic Drugs and Psychotropic Substances Act, 1985- Section 21, 27A, 29, 31, 32, 61, 85
High Courts11 Mar 2026
S Shalu Constructions Vs Ashok Kaura & Ors.
Delhi High Court · (2026) 03 DEL CK 1731
CPC-Order VII Rule 11, VII Rule 11(a), VII Rule 11(d)Limitation Act, 1963-Article 54, Section 18, 9Commercial Courts Act, 2015-Section 12A, 2(1)(c), 2(1)(c)(vi)
High Courts11 Mar 2026
Jagdish Kumar Dhamija & Anr Vs Darshan Lal & Anr
Delhi High Court · (2026) 03 DEL CK 1728
CPC-Order IX Rule VIIArbitration & Conciliation Act, 1996-Section 8
High Courts11 Mar 2026
Ashima Infrastructure Pvt Ltd Vs North Delhi Municipal Corporation
Delhi High Court · (2026) 03 DEL CK 1758
Arbitration and Conciliation Act, 1996-Section 34, 34(2)(a)(iii), 23, 23(1), 23(a), 25, 25(b), 25(c)
High Courts11 Mar 2026
Minor Child K & Ors. Vs State NCT Of Delhi & Ors.
Delhi High Court · (2026) 03 DEL CK 1760
Protection of Children from Sexual Offences Act, 2012-Section 2(d), 6, 33(5), 35, 36Indian Penal Code, 1860-Section 342, 328, 354, 363, 366A, 370, 376, 377, 506, 120BCode of Criminal Procedure, 1973-Section 161, 164, 273, 311, 327
High Courts11 Mar 2026
Sanjay Kumar Sain Vs State Of NCT Of Delhi
Delhi High Court · 2024 INSC 888
Delhi Police (Punishment and Appeal) Rules, 1980-Rule 13High Court Rules and Orders-Rule 6 of Part H, Chapter I of Volume IIIDelhi High Court Act, 1966-Section 7
High Courts11 Mar 2026
Ajit Kumar Jena Vs The State Of Nct Of Delhi
Delhi High Court · (2026) 03 DEL CK 1794
Indian Penal Code, 1860-420, 406, 467, 468, 471, 120B, 465, 34
High Courts11 Mar 2026
Ajay Kumar Vs State Of Nct Of Delhi
Delhi High Court · (2026) 03 DEL CK 1802
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21(c), 50, 37, 52A
High Courts11 Mar 2026
Manoj Yadav Vs State NCT Of Delhi
Delhi High Court · (2026) 03 DEL CK 1805
Indian Penal Code, 1860-Sections 448, 506, 34Cr.P.C.-Section 161