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Delhi High Court judgments

1,38,161 judgments · page 2,187 of 6,909

High Courts13 Sept 2022Dismissed

T.D.Makhija Vs Union Bank Of India

Delhi High Court · (2022) 09 DEL CK 0075

Constitution Of India, 1950 — Article 226, 227Union Bank Of India Officer Employees� (Discipline And Appeal) Regulations, 1976 — Regulation 5, 6(2), 6(6), 7
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High Courts13 Sept 2022

A2 Interiors Products Pvt. Ltd. Vs Rahul Bhandari

Delhi High Court · (2022) 09 DEL CK 0073

Code Of Civil Procedure, 1908 — Section 37, 151, Order 13A Rule 3, Order 12 Rule 6, Order 7 Rule 11Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 482
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High Courts13 Sept 2022Dismissed

Bimal Kumar Jain Vs Directorate Of Enforcement

Delhi High Court · (2022) 09 DEL CK 0071

Code Of Criminal Procedure, 1973 — Section 88, 167(2), 436A, 439Indian Penal Code, 1860 — SectionPrevention Of Money Laundering Act, 2002 — Section 3, 4, 19, 44(1), 44(1)(b), 45
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High Courts12 Sept 2022Partly Allowed

St Stephens College Vs University Of Delhi And Anr

Delhi High Court · (2022) 09 DEL CK 0168

Constitution of India, 1950 — Article 15(5), 19, 21A, 25, 26, 28, 28(1), 28(3), 29, 29(2), 30, 30(1), 30(2), 32, 45, 47, 51A(j), 141, 143(1), 245, 246, 301, 337Indian Medical Council Act, 1956 — Section 10D
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High Courts12 Sept 2022Disposed Of

Geetika Gulati Vs State & Anr

Delhi High Court · (2022) 09 DEL CK 0094

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(3), 200, 397, 482Indian Penal Code, 1860 — Section 34, 497, 506, 507
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