High Courts15 Sept 2022Dismissed
Mange Ram Vs Govt Of Nct Of Delhi
Delhi High Court · (2022) 09 DEL CK 0127
Constitution Of India, 1950 — Article 21, 226, 227
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 2,186 of 6,909
High Courts15 Sept 2022Dismissed
Rahul Sharma Vs Progressive Constructions Ltd & Ors
Delhi High Court · (2022) 09 DEL CK 0126
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 1 Rule 10(2)
High Courts15 Sept 2022Dismissed
Kapil Sharma Vs M/S Progressive Constructions Ltd & Ors
Delhi High Court · (2022) 09 DEL CK 0125
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 1 Rule 10(2)
High Courts15 Sept 2022Allowed
Suraj Prakash Garg (Since Deceased) Thr Lr Sandeep Garg Vs Prem Lata
Delhi High Court · (2022) 09 DEL CK 0124
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 13 Rule 10, Order 13 Rule 10(1), Order 13 Rule 10(2)Evidence Act, 1872 — Section 63, 65
High Courts15 Sept 2022Dismissed
State Vs Yogesh Sharma & Anr.
Delhi High Court · (2022) 09 DEL CK 0123
Indian Penal Code, 1860 — Section 34, 302, 392, 394, 397
High Courts15 Sept 2022Dismissed
Lotus Pay Solutions Pvt Ltd. & Anr Vs Union Of India & Ors
Delhi High Court · (2022) 09 DEL CK 0122
Constitution Of India, 1950 — Article 14, 19(1)(g), 226Payment And Settlement Systems Act, 2007 — Section 2(1)(i), 2(1)(n), 2(1)(p), 2(1)(q), 3, 4, 10(2), 18, 23A, 23A(2), 23A(3), 23(4), 23(5), 23(6)
High Courts15 Sept 2022Disposed Of
Pratibha-Mosinzhstroi Consortium Vs Commissioner Of CGST
Delhi High Court · (2022) 09 DEL CK 0121
Central Goods And Services Tax Rules, 2017 — Rule 25Insolvency And Bankruptcy Code, 2016 — Section 33
High Courts15 Sept 2022Disposed Of
M/S Neutron Steel Trading Pvt Ltd & Ors. Vs Union Of India & Ors
Delhi High Court · (2022) 09 DEL CK 0120
Central Goods And Services Tax Rules, 2017 — Rule 159(1), 159(5), 159(6)Central Goods and Service Tax Act, 2017 — Section 83
High Courts15 Sept 2022Disposed Of
Uppal Chadha Hi-Tech Developers Pvt. Ltd. (After Merger Of Scilla Town Planners Pvt. Ltd.) Vs Income Tax Officer,Ward 22(3), Delhi & Anr
Delhi High Court · (2022) 09 DEL CK 0119
Income Tax Act, 1961 — Section 148, 148A(b), 148A(d)
High Courts15 Sept 2022Disposed Of
Globe Capital Market Limited Vs Vineet Securities Private Limited & Anr
Delhi High Court · (2022) 09 DEL CK 0106
Arbitration And Conciliation Act, 1996 — Section 11(5), 11(6)
High Courts15 Sept 2022Dismissed
Bhim Sen Bansal Vs Union Of India & Ors
Delhi High Court · (2022) 09 DEL CK 0105
Constitution Of India, 1950 — Article 14
High Courts15 Sept 2022Disposed Of
Mizpah Charitable Trust Vs Union Of India
Delhi High Court · (2022) 09 DEL CK 0104
Foreign Contribution (Regulation) Rules, 2011 — Rule 17, 21Foreign Contribution (Regulation) Act, 2010 — Section 18, 37, 41, 41(1)
High Courts15 Sept 2022Disposed Of
Sushil Singh & Ors Vs Union Of India And Anr
Delhi High Court · (2022) 09 DEL CK 0103
High Courts15 Sept 2022
Multitex Filteration Engineers Limited Vs IDBI Bank Limited & Others
Delhi High Court · (2022) 09 DEL CK 0079
Limitation Act, 1963 — Article 31Code Of Civil Procedure, 1908 — Order 37 Rule 3, Order 37 Rule 3(5)
High Courts14 Sept 2022
Sterlite Technologies Limited Vs HFCL Limited
Delhi High Court · (2022) 09 DEL CK 0100
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Patents Act, 1970 — Section 25, 64
High Courts14 Sept 2022
Union Of India And Anr. Vs Vijay Kumar Trivedi
Delhi High Court · (2022) 09 DEL CK 0080
Constitution Of India, 1950 — Article 14, 16, 309, 311All India Service (Leave) Rules, 1955 — Rule 7(2), 7(2)(c)
High Courts13 Sept 2022Disposed Of
Maj Gen S S Johal Vs Union Of India And Others
Delhi High Court · (2022) 09 DEL CK 0087
High Courts13 Sept 2022Disposed Of
Ajay Kumar Goel Vs Union Of India And Ors.
Delhi High Court · (2022) 09 DEL CK 0086
Central Civil Services (Pension) Rules, 1972 — Rule 37
High Courts13 Sept 2022Disposed Of
Vantala Ramanna Vs Director General CISF & Ors.
Delhi High Court · (2022) 09 DEL CK 0085
High Courts13 Sept 2022Disposed Of
Jyothish Prabhakaran, EX SGT- 751538 F Vs Union Of India & Ors
Delhi High Court · (2022) 09 DEL CK 0084
Central Civil Services (Pension) Rules, 1972 — Rule 37