High Courts23 Sept 2022Disposed Of
Ashish Dubey Vs Sara Carriere Dubey
Delhi High Court · (2022) 09 DEL CK 0138
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 2,184 of 6,909
High Courts22 Sept 2022Dismissed
Sheikh Abeddin Vs Iqbal Ahmed & Anr.
Delhi High Court · (2022) 09 DEL CK 0170
Constitution Of India, 1950 — Article 133(1)(a)Code Of Civil Procedure, 1908 — Section 100, 109, Order 12 Rule 6, Order 6 Rule 16Indian Penal Code, 1860 — Section 120B, 420
High Courts22 Sept 2022Disposed Of
Ajay Kumar Vs UOI & Ors.
Delhi High Court · (2022) 09 DEL CK 0167
Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 15(3), 16(3)
High Courts22 Sept 2022Dismissed
M/S Stahl Cranesystems India P. Ltd. Vs Delhi Metro Rail Corporation Ltd. & Anr
Delhi High Court · (2022) 09 DEL CK 0166
Constitution Of India, 1950 — Article 12, 226, 227
High Courts22 Sept 2022Disposed Of
Bgr Mining And Infra Limited Vs Ntpc Limited & Anr.
Delhi High Court · (2022) 09 DEL CK 0164
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 2 Rule 2Arbitration And Conciliation Act, 1996 — Section 16, 17
High Courts22 Sept 2022Dismissed
Surjeet Singh Vs Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2022) 09 DEL CK 0163
Constitution Of India, 1950 — Article 226
High Courts22 Sept 2022
Neeta Bhardwaj & Ors Vs Kamlesh Sharma
Delhi High Court · (2022) 09 DEL CK 0162
High Courts22 Sept 2022Disposed Of
Punjab And Sind Bank Vs Joginder Singh & Ors
Delhi High Court · (2022) 09 DEL CK 0161
Constitution Of India, 1950 — Article 227
High Courts22 Sept 2022Disposed Of
Sanjay Kumar Vs Union Of India And Anr.
Delhi High Court · (2022) 09 DEL CK 0160
High Courts22 Sept 2022Disposed Of
Rajender Kumar Vs Union Of India & Ors
Delhi High Court · (2022) 09 DEL CK 0159
High Courts22 Sept 2022Dismissed
Pr. Commissioner Of Income Tax-7 Vs M/S PTC India Financial Services Limited
Delhi High Court · (2022) 09 DEL CK 0158
Income Tax Rules, 1962 — Rule 8D, 46(3)Income Tax Act, 1961 — Section 14A, 32
High Courts22 Sept 2022Disposed Of
Adroit Financial Services Private Limited Vs Assistant Commissioner Of Income Tax Circle 1(1),Delhi & Ors.
Delhi High Court · (2022) 09 DEL CK 0157
Income Tax Act, 1961 — Section 148, 148A(b), 148A(d), 149(1)(b)
High Courts22 Sept 2022Dismissed
Pr. Commissioner Of Income Tax (Central)-2 Vs G.R. Goenka Education Society
Delhi High Court · (2022) 09 DEL CK 0156
Income Tax Act, 1961 — Section 11, 13(1)(c), 13(3)Trade Marks Act, 1999 — Section 40(2)
High Courts22 Sept 2022Disposed Of
Sanjay Gupta Vs Union Of India & Ors.
Delhi High Court · (2022) 09 DEL CK 0155
Income Tax Act, 1961 — Section 148, 148A(b), 148A(d)
High Courts22 Sept 2022Allowed
Erina Michael Vs Life Insurance Corporation Of India And Anr
Delhi High Court · (2022) 09 DEL CK 0140
Constitution Of India, 1950 — Article 226Instructions For Implementation Of Life Insurance Corporation Of India Class III & Class IV Employees Rules, 1987 — Rule 9Life Insurance Corporation of India (Staff) Regulations, 1960 — Regulation 4, 39, 39(l)(a), 39(2), 39(4), 39(4)(ii)
High Courts22 Sept 2022Disposed Of
R.S Bhargava Vs Government Of Nct Of Delhi And Ors.
Delhi High Court · (2022) 09 DEL CK 0139
High Courts21 Sept 2022
UOI & Ors. Vs J. K. Gohri & Ors.
Delhi High Court · (2022) 09 DEL CK 0129
Defence Research And Development Organisation Technical Cadre Recruitment Rules, 1995 — Rule 6(4)(a), 65(a), 11
High Courts20 Sept 2022
Deputy Director Of Income Tax (Inv) Unit-4(3) Vs Xiongwei LI
Delhi High Court · (2022) 09 DEL CK 0137
Constitution Of India, 1950 — Article 13(3)(a), 14, 19(1)(a), 19(2), 21Companies (Accounts) Rules, 2014 — Rule 3Income Tax Rules, 1962 — Rule 6G(1)
High Courts20 Sept 2022Allowed
Rohit Mittal Vs Sikha Aggarwal & Anr
Delhi High Court · (2022) 09 DEL CK 0136
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 8 Rule 1