High Courts27 Sept 2022Disposed Of
Oriental Insurance Co Ltd Vs Leelawati & Ors
Delhi High Court · (2022) 09 DEL CK 0200
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 2,182 of 6,909
High Courts27 Sept 2022Dismissed
Vikas Jain Vs Union Of India & Ors
Delhi High Court · (2022) 09 DEL CK 0199
Constitution Of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 4, 6
High Courts27 Sept 2022Dismissed
Krishan Gopal Arya Vs Lt. Governor Of Delhi & Ors.
Delhi High Court · (2022) 09 DEL CK 0198
Constitution Of India, 1950 — Article 226, 227
High Courts27 Sept 2022Dismissed
Anand Stamping (India) Vs DSIDC
Delhi High Court · (2022) 09 DEL CK 0197
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 354A, 376
High Courts27 Sept 2022Disposed Of
Aromatrix Flora Pvt Ltd Vs Union Of India & Ors
Delhi High Court · (2022) 09 DEL CK 0196
Customs Act, 1962 — Section 45, 48, 49Food Safety and Standards Act, 2006 — Section 47, 47(5)Food Safety and Standards (Import) Regulations, 2017 — Regulation 5, 8, 8(2), 9, 9(12)
High Courts27 Sept 2022Dismissed
Sundeep Bhupinder Singh & Anr. Vs Oxon Technology Pvt. Ltd. & Ors
Delhi High Court · (2022) 09 DEL CK 0195
Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 4, Order 8 Rule 10, Order 6 Rule 15A
High Courts27 Sept 2022Dismissed
Raj Kumar @ Bheema Vs State Of Nct Of Delhi
Delhi High Court · (2022) 09 DEL CK 0194
Maharashtra Control of Organised Crime Act, 1999 — Section 3, 3(1)(i), 3(1)(ii), 3(2), 3(4)Indian Penal Code, 1860 — Section 34, 302, 307, 396, 397, 412Code Of Criminal Procedure, 1973 — Section 313
High Courts27 Sept 2022Dismissed
Rajeev Yadav Vs Union Of India And Ors.
Delhi High Court · (2022) 09 DEL CK 0193
Central Civil Services (Temporary Service) Rules, 1965 — Rule 6
High Courts27 Sept 2022Dismissed
Akzonobel India Private Limited Vs Additional Commissioner Of Income Tax
Delhi High Court · (2022) 09 DEL CK 0192
Income Tax Rules, 1962 — Rule 10B, 10CIncome Tax Act, 1961 — Section 260A
High Courts27 Sept 2022
JMD Buildcon Vs Sudha Dewan
Delhi High Court · (2022) 09 DEL CK 0172
Indian Partnership Act, 1932 — Section 9, 58(1), 59, 69Negotiable Instruments Act, 1881 — Section 138Indian Contract Act, 1872 — Section 73, 74
High Courts27 Sept 2022Dismissed
Fantoosh Yadav Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2022) 09 DEL CK 0171
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 25, 29, 37, 42, 50, 50(1), 50(2)Indian Penal Code, 1860 — Section 468, 471
High Courts26 Sept 2022Disposed Of
Reckitt Benckiser (India) Pvt. Ltd Vs Hindustan Unilever Limited
Delhi High Court · (2022) 09 DEL CK 0234
Constitution Of India, 1950 — Article 19(1)(a)Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts26 Sept 2022
Indian Hotels Company Limited Vs Grand Vivanta Vacations Private Limited
Delhi High Court · (2022) 09 DEL CK 0232
Code Of Civil Procedure, 1908 — Section 96, Order 39 Rule 2A, Order 39 Rule 4Trade Marks Act,1999 — Section 2(1)(zg), 29
High Courts26 Sept 2022Disposed Of
Royal Orchids Vs Kulbir Singh Kohli & Anr
Delhi High Court · (2022) 09 DEL CK 0218
Arbitration and Conciliation Act, 1996 — Section 9, 11, 12, 37(1)(b)
High Courts26 Sept 2022Disposed Of
Paramount Polymers Pvt Ltd Vs Assistant Commissioner Of Income Tax, Circle - 19(1), New Delhi And Anr.
Delhi High Court · (2022) 09 DEL CK 0217
Income Tax Act, 1961 — Section 143(3), 148, 148A, 148A(d)
High Courts26 Sept 2022Dismissed
P S Slaria & Ors. Vs Sashastra Seema Bal And Ors
Delhi High Court · (2022) 09 DEL CK 0216
Constitution Of India, 1950 — Article 226
High Courts26 Sept 2022Disposed Of
Vikas Gupta Vs Sanjiv Gupta
Delhi High Court · (2022) 09 DEL CK 0215
High Courts26 Sept 2022Disposed Of
Satyam Thapliyal Vs Air India Limited And Anr
Delhi High Court · (2022) 09 DEL CK 0214
Constitution Of India, 1950 — Article 12
High Courts26 Sept 2022Dismissed
Siddhanth Mendiratta Vs Madhu Chawla & Anr
Delhi High Court · (2022) 09 DEL CK 0213
Code Of Civil Procedure, 1908 — Section 96, Order 12 Rule 6
High Courts26 Sept 2022Dismissed
Manikandan B Vs Pavan Gaur
Delhi High Court · (2022) 09 DEL CK 0212
Constitution Of India, 1950 — Article 19, 21Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420, 499, 500