High Courts26 Sept 2022Disposed Of

Vinay Sharma Vs State (Nct Of Delhi)

Delhi High Court · (2022) 09 DEL CK 0178

Code Of Criminal Procedure, 1973 — Section 156(3), 437, 482Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471
High Courts26 Sept 2022Dismissed

V.K. Sawhney Vs State

Delhi High Court · (2022) 09 DEL CK 0177

Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Indian Succession Act, 1925 — Section 276, 278
High Courts26 Sept 2022Disposed Of

Devki Nandan Garg Vs Directorate Of Enforcement

Delhi High Court · (2022) 09 DEL CK 0176

Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts26 Sept 2022Disposed Of

Harish Fabiani & Ors. Vs Enforcement Directorate & Ors

Delhi High Court · (2022) 09 DEL CK 0174

Constitution Of India, 1950 — Article 14, 19(1)(g), 19(6), 20(3), 21Prevention of Money Laundering Act, 2002 — Section 2(1)(u), 3, 44, 50, 66, 66(2)Code Of Criminal Procedure, 1973 — Section 156(3), 482
High Courts26 Sept 2022Dismissed

Pappu Paswan Vs State Nct Of Delhi

Delhi High Court · (2022) 09 DEL CK 0173

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 19, 20, 20(b), 21, 22, 24, 27A, 37, 37(1)(B)(ii)Code Of Criminal Procedure, 1973 — Section 82, 439
High Courts23 Sept 2022Dismissed

Saraswati Devi Vs Ganga Ram Sharma & Ors

Delhi High Court · (2022) 09 DEL CK 0153

Constitution Of India, 1950 — Article 226Delhi Maintenance And Welfare Of Parents And Senior Citizens Rules, 2009 — Rule 22(3)Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 2(b), 3, 5, 8, 9, 11, 17, 27