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Delhi High Court judgments

1,38,161 judgments · page 2,181 of 6,909

High Courts28 Sept 2022Dismissed

Pooja Dubey Vs Manish Kumar

Delhi High Court · (2022) 09 DEL CK 0181

Limitation Act, 1963 — Section 5Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 9
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High Courts27 Sept 2022Dismissed

Azad Khan Vs State

Delhi High Court · (2022) 09 DEL CK 0210

Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 376, 376(2)(l),Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 4(1), 5(m), 6
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High Courts27 Sept 2022Dismissed

State Vs Imran

Delhi High Court · (2022) 09 DEL CK 0209

Code Of Criminal Procedure, 1973 — Section 41, 91, 313Indian Penal Code, 1860 — Section 34, 201, 302, 307Arms Act, 1959 — Section 25, 27, 54, 59
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High Courts27 Sept 2022Dismissed

Alok Malani Vs State

Delhi High Court · (2022) 09 DEL CK 0207

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 420, 468, 471
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High Courts27 Sept 2022Partly Allowed

Mohd. Rafat Khan Vs M/S. Teckinfo Solutions Pvt Ltd

Delhi High Court · (2022) 09 DEL CK 0204

Constitution Of India, 1950 — Article 226, 227Code of Criminal Procedure, 1973 — Section 156(3), 200, 202, 203, 204, 397, 482Information Technology Act, 2000 — Section 40, 41, 42
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High Courts27 Sept 2022Disposed Of

Vijay Narain Pandey Vs Jai Prakash Ojha

Delhi High Court · (2022) 09 DEL CK 0202

Code Of Criminal Procedure, 1973 — Section 156(3), 200, 202, 204, 482Indian Penal Code, 1860 — Section 120B, 405, 406, 409, 420, 421, 422, 423
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