High Courts28 Sept 2022Disposed Of
Swaran Chopra Vs The Nainital Bank Ltd. & Anr.
Delhi High Court · (2022) 09 DEL CK 0815
Income Tax Act, 1961-Section 226(3), 143(3)
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 2,180 of 6,909
High Courts28 Sept 2022Allowed
Praveen Kumar Yadav & Ors. Vs The State & Anr.
Delhi High Court · (2022) 09 DEL CK 0816
Constitution of India-Article 226, 142Cr.P.C.-Section 482, 320IPC-Section 406, 498A, 34, 354
High Courts28 Sept 2022Dismissed
Rajesh Kumar Vs State (Govt. Of NCT Of Delhi) & Ors.
Delhi High Court · (2022) 09 DEL CK 0817
Constitution of India, 1950-Article 226, 227, 15(3), 39(e), 39(f), 45, 47Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Section 363
High Courts28 Sept 2022Disposed Of
Amresh Shukla Vs Directorate General, C.I.S.F. & Anr.
Delhi High Court · (2022) 09 DEL CK 0818
Constitution of India-Articles 14 and 16Rules of CISF LDCE-2010-2011
High Courts28 Sept 2022Disposed Of
Dr. D. Srinivas Rajesh & Anr. Vs Union Of India & Ors.
Delhi High Court · (2022) 09 DEL CK 0819
High Courts28 Sept 2022Dismissed
Rajesh Kumar Vs State (Govt. Of Nct Of Delhi) & Ors
Delhi High Court · (2022) 09 DEL CK 0230
Constitution Of India, 1950 — Article 15(3), 39(e), 39(f), 45, 47, 226, 227Juvenile Justice (Care and Protection of Children) Model Rules, 2016 — Rule 19, 21, 25, 26, 41, 67Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 64
High Courts28 Sept 2022Allowed
Nirma Limited Vs Purnima Gupta And Anr
Delhi High Court · (2022) 09 DEL CK 0229
Trade Marks Act, 1999 — Section 2(1)(zg), 11(2)
High Courts28 Sept 2022Dismissed
Commissioner Of Income Tax - International Taxation 2 Delhi Vs New Skies Satellite BV
Delhi High Court · (2022) 09 DEL CK 0228
Income Tax Act, 1961 — Section 9(1)(vi)
High Courts28 Sept 2022Dismissed
Commissioner Of Income Tax (Exemptions) Delhi Vs Petrotech
Delhi High Court · (2022) 09 DEL CK 0227
Income Tax Act, 1961 — Section 11, 12
High Courts28 Sept 2022Disposed Of
Sanjay Thapar Vs Income Tax Officer, Circle 49(1)
Delhi High Court · (2022) 09 DEL CK 0226
Income Tax Act, 1961 — Section 148, 148A(b), 148A(d)
High Courts28 Sept 2022Disposed Of
Aricent Technologies (Holdings) Ltd Vs Assistant Commissioner Of Income Tax & Anr.
Delhi High Court · (2022) 09 DEL CK 0225
Income Tax Act, 1961 — Section 240, 244A, 260A
High Courts28 Sept 2022Disposed Of
M/S Manoj Finvest Pvt. Ltd Vs Principal Commissioner Of Income-Tax-4 & Ors
Delhi High Court · (2022) 09 DEL CK 0224
Income Tax Act, 1961 — Section 10(38), 115JB, 143(1), 143(1)(a)(ii), 143(1)(a)(iii), 143(1)(a)(v), 143(1)(a)(vi), 154
High Courts28 Sept 2022Disposed Of
Civitech Developers Private Limited Vs Income Tax Officer Ward & Anr.
Delhi High Court · (2022) 09 DEL CK 0223
Income Tax Act, 1961 — Section 148, 148A, 148A(b), 148A(d), 149
High Courts28 Sept 2022Disposed Of
Sumant Investments Private Limited Vs Assistant Commissioner Of Income Tax
Delhi High Court · (2022) 09 DEL CK 0222
Income Tax Act, 1961 — Section 148, 148A(d)Companies Act, 1956 — Section 391, 392, 393, 394
High Courts28 Sept 2022Dismissed
Pr. Commissioner Of Income Tax -6 Vs Marubeni Itochu Steel India Pvt.Ltd
Delhi High Court · (2022) 09 DEL CK 0221
High Courts28 Sept 2022Allowed
M/S Paras Sales Vs Delhi Jal Board, Govt. Of N.C.T. Of Delhi
Delhi High Court · (2022) 09 DEL CK 0220
Constitution Of India, 1950 — Article 226, 227
High Courts28 Sept 2022Allowed
M/S Vardhman Trading Company Vs Delhi Jal Board, Govt. Of N.C.T. Of Delhi.
Delhi High Court · (2022) 09 DEL CK 0219
Constitution Of India, 1950 — Article 226, 227
High Courts28 Sept 2022Disposed Of
Amresh Shukla Vs Directorate General, C.I.S.F. And Anr
Delhi High Court · (2022) 09 DEL CK 0191
Constitution Of India, 1950 — Article 14, 16
High Courts28 Sept 2022Dismissed
Mohd Akhtar @ Raja Vs State Of Nct Of Delhi
Delhi High Court · (2022) 09 DEL CK 0190
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 18, 19, 21, 24, 25, 27A, 29, 37(1)(b)(ii), 37(2), 41, 42(1), 42(2)
High Courts28 Sept 2022Dismissed
Ajay Kumar Vs State (Nct Of Delhi)
Delhi High Court · (2022) 09 DEL CK 0189
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420