High Courts28 Sept 2022Dismissed
Sanjeet Kumar Agrawal Vs Delhi Development Authority Through Its Chairman
Delhi High Court · (2022) 09 DEL CK 0795
Constitution of India-Article 226, 12RTI Act, 2015
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 2,179 of 6,909
High Courts28 Sept 2022Dismissed
Sushant Gambhir & Ors. Vs MRJ Infratech Limited & Ors.
Delhi High Court · (2022) 09 DEL CK 0796
Arbitration and Conciliation Act, 1996-Section 34(4), 31(7)(a), 31A, 34(1), 31, 34(2-A), 34(2), 34(2A)Interest Act, 1978-Section 2(b)Specific Relief Act, 1963-Section 22(2), 21(3), 21
High Courts28 Sept 2022Dismissed
The Pr. Commissioner Of Income Tax -6 Vs Marubeni Itochu Steel India Pvt.Ltd.
Delhi High Court · (2022) 09 DEL CK 0797
High Courts28 Sept 2022Dismissed
The Commissioner Of Income Tax - International Taxation 2 Delhi Vs New Skies Satellite BV
Delhi High Court · (2022) 09 DEL CK 0798
Income Tax Act, 1961-Section 9(1)(vi), Explanation 5 and 6Finance Act, 2012
High Courts28 Sept 2022Dismissed
Arnav Tyagi (Minor) Through His Natural Guardian Vs Union Of India & Anr
Delhi High Court · (2022) 09 DEL CK 0799
Constitution of India-Article 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995
High Courts28 Sept 2022Allowed
Suresh Chand Sharma @ Suresh Chand Vs Ajit Pal & Ors
Delhi High Court · (2022) 09 DEL CK 0800
High Courts28 Sept 2022Dismissed
Facebook India Online Services Private Limited Vs Competition Commission Of India & Ors.
Delhi High Court · (2022) 09 DEL CK 0801
Competition Act, 2002-Section 3, 4, 19, 26, 26(1), 26(2), 26(5), 26(6), 26(7), 26(8), 27, 27(a), 27-34, 53-A, 57
High Courts28 Sept 2022Dismissed
Shri Ram Dass Malik Vs Shri Raja Badami & Ors.
Delhi High Court · (2022) 09 DEL CK 0802
CPC-Order 8 Rule 6A
High Courts28 Sept 2022Disposed Of
Civitech Developers Private Limited Vs The Income Tax Officer Ward & Anr.
Delhi High Court · (2022) 09 DEL CK 0803
Income Tax Act, 1961-Section 148A(b), 148A(d), 148, 149
High Courts28 Sept 2022Disposed Of
Kusum Gupta Vs ITO Ward 70(1)
Delhi High Court · (2022) 09 DEL CK 0804
Income Tax Act, 1961-Section 139(1), 147, 148, 1st proviso to Section 148, 148A(b), 148A(d), 149, 1st proviso to Section 149(1), 149(1)(b)Finance Act, 2021
High Courts28 Sept 2022Allowed
Col Anand Prakash Gupta & Ors. Vs The State & Ors.
Delhi High Court · (2022) 09 DEL CK 0805
Indian Succession Act, 1925-Section 273, 273(b), Proviso to Section 273, 278
High Courts28 Sept 2022Dismissed
Sh Ravinder Kumar Vs Sh Mam Raj & Anr.
Delhi High Court · (2022) 09 DEL CK 0806
Code of Civil Procedure, 1908 (CPC)-Order IX Rule 13, Section 100
High Courts28 Sept 2022Disposed Of
Sumant Investments Private Limited Vs Assistant Commissioner Of Income Tax
Delhi High Court · (2022) 09 DEL CK 0807
Income Tax Act, 1961-Section 148A(d), 148, 148A(b)Companies Act, 1956-Section 391 - 394
High Courts28 Sept 2022
Aricent Technologies (Holdings) Ltd Vs Assistant Commissioner Of Income Tax & Anr.
Delhi High Court · (2022) 09 DEL CK 0808
Income Tax Act, 1961-Section 260A, 240, 244A
High Courts28 Sept 2022Disposed Of
Aricent Technologies (Holdings) Ltd Vs Assistant Commissioner Of Income Tax & Anr.
Delhi High Court · (2022) 09 DEL CK 0809
High Courts28 Sept 2022Disposed Of
Sanjay Thapar Vs Income Tax Officer, Circle 49(1)
Delhi High Court · (2022) 09 DEL CK 0810
Income Tax Act, 1961-Section 148A(b), 148A(d), 148
High Courts28 Sept 2022
M/S Paras Sales Vs Delhi Jal Board, Govt. Of N.C.T. Of Delhi
Delhi High Court · (2022) 09 DEL CK 0811
Constitution of India-Articles 226, 227
High Courts28 Sept 2022Dismissed
Ms Priyanka Agarwal Vs Union Public Service Commission & Anr.
Delhi High Court · (2022) 09 DEL CK 0812
High Courts28 Sept 2022Allowed
M/s Vardhman Trading Company Vs Delhi Jal Board, Govt. Of N.C.T. Of Delhi
Delhi High Court · (2022) 09 DEL CK 0813
Constitution of India-Articles 226, 227
High Courts28 Sept 2022Disposed Of
M/S Manoj Finvest Pvt. Ltd. Vs Principal Commissioner Of Income-Tax-4 & Ors.
Delhi High Court · (2022) 09 DEL CK 0814
Direct Tax Vivad Se Vishwas Act, 2020Income Tax Act, 1961-Section 143(1), 115JB, 154, 143(1)(a)(ii), 10(38)VSV Rules