COURT ARCHIVE

Delhi High Court judgments

1,38,161 judgments · page 2,177 of 6,909

High Courts06 Oct 2022Dismissed

Maharaja Ranjit Singh Gaekwad (Now Deceased) Through LRs Vs Union Of India & Ors.

Delhi High Court · (2022) 10 DEL CK 0950

Constitution of India-Article 19(1)(f), 31, 32, 226, 300-A, 362, 363AConstitution (Twenty-Sixth) Amendment Act, 1971Constitution (Forty-Fourth) Amendment Act, 1978

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High Courts06 Oct 2022Partly Allowed

Akash Arya Vs Punjab National Bank & Ors.

Delhi High Court · (2022) 10 DEL CK 0951

Punjab National Bank Officer Employees' (Discipline & Appeal) Regulations, 1977-Regulation 4(i), 6, 6(b), 6(16), 10(b)Constitution of India-Article 226, 226/227

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High Courts06 Oct 2022Dismissed

Ali Humam Vs Jamia Millia Islamia University & Ors.

Delhi High Court · (2022) 10 DEL CK 0953

Ordinance 15-C of JMIU-Ordinance 15-C

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High Courts06 Oct 2022Dismissed

South Delhi Municipal Corporation Vs Pioneer Publicity Corporation Private Limited

Delhi High Court · (2022) 10 DEL CK 0958

Constitution of India-Article 14

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High Courts06 Oct 2022Dismissed

Consulting Engineers Group Limited Vs National Highways Authority Of India (NHAI)

Delhi High Court · (2022) 10 DEL CK 0973

Arbitration and Conciliation Act, 1996-Section 9, 2(1)(h)

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High Courts06 Oct 2022Allowed

M/s Varun Gems Vs M/s Precious Jewels & Anr.

Delhi High Court · (2022) 10 DEL CK 0982

Trade Marks Act, 1999-Section 2(m), 28, 29, 35Copyrights Act, 1957Code of Civil Procedure, 1908-Order XXXIX Rule 1 & 2

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High Courts06 Oct 2022Disposed Of

Asker Ali Chengala Mallam Vs Union Of India & Anr.

Delhi High Court · (2022) 10 DEL CK 1012

Customs Act, 1962-Section 129DD, 111(l), 111(m), 118, 119, 112, 114AA

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High Courts06 Oct 2022

M/s Kishan Lal Kuria Mal International Vs Union Of India & Ors.

Delhi High Court · (2022) 10 DEL CK 1023

IGST Act, 2017-Section 16CGST Act, 2017-Section 54CGST Rules, 2017-Rule 96

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High Courts06 Oct 2022Allowed

Sucheta Vs All India Institute Of Medical Science

Delhi High Court · (2022) 10 DEL CK 1026

AIIMS Act, 1956AIIMS Regulations, 2019Constitution of India, 1950-Article 14

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High Courts06 Oct 2022

L Oreal India Private Limited Vs Union Of India & Ors.

Delhi High Court · (2022) 10 DEL CK 1032

Central Goods & Services Tax Act, 2017-Section 57, 171, 171(1), 171(2), 172(2)CGST Rules, 2017-Chapter XV, Rule 126, 127, 128, 133, 133(3)(a), 137(c)Constitution of India-Articles 14, 19(1)(g), 265, 300A

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High Courts06 Oct 2022Dismissed