High Courts20 Sept 2022Disposed Of

Vinod Rawat Vs State

Delhi High Court · (2022) 09 DEL CK 0134

Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 311, 402, 482Indian Penal Code, 1860 — Section 376, 506
High Courts20 Sept 2022Disposed Of

Chanchal Verma Vs Anurag Verma

Delhi High Court · (2022) 09 DEL CK 0133

Constitution Of India, 1950 — Article 15(3), 39Code Of Criminal Procedure, 1973 — Section 125, 125(1), 127Hindu Marriage Act, 1955 — Section 24
High Courts19 Sept 2022Dismissed

Gurdeep Singh Vs State

Delhi High Court · (2022) 09 DEL CK 0113

Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts16 Sept 2022Disposed Of

Wahid Ahmed Vs State Of Nct Of Delhi & Ors

Delhi High Court · (2022) 09 DEL CK 0110

Constitution Of India, 1950 — Article 21, 72, 161, 226Delhi Prison Rules, 2018 — Rule 11763II, 1211, 1212A, 1244, 1255, 1257Code Of Criminal Procedure, 1973 — Section 433A, 482
High Courts16 Sept 2022Dismissed

Amita Vashisht Vs Tarun Vedi

Delhi High Court · (2022) 09 DEL CK 0108

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 22, Section 10, 151
High Courts16 Sept 2022

Mohd Ahsan Vs Customs

Delhi High Court · (2022) 09 DEL CK 0102

Narcotic Drugs And Psychotropic Substances Rules, 1985 — Rule 52A, 52A(3), 66Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(x), 2(xi), 2(xi)(b), 2(xiv), 2(xvi), 2(xx), 8, 8(c), 9, 9(1)(a)(va), 10, 21, 21C, 22, 23C, 25, 29, 37, 60(3), 80Drugs and Cosmetics Act, 1940 — Section 26A