High Courts12 Sept 2022Disposed Of
Pilli Joseph Raju Vs DG CISF & Ors.
Delhi High Court · (2022) 09 DEL CK 0091
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 2,188 of 6,909
High Courts12 Sept 2022Disposed Of
Ex CPL Ram Kunwar Vs Union Of India & Anr.
Delhi High Court · (2022) 09 DEL CK 0089
Central Civil Services (Pension) Rules, 1972 — Rule 37
High Courts12 Sept 2022Dismissed
Pr. Commissioner Of Income Tax-3 Vs Emmsons International Ltd.
Delhi High Court · (2022) 09 DEL CK 0088
High Courts12 Sept 2022Dismissed
MGF Developments Ltd Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2022) 09 DEL CK 0066
Code Of Criminal Procedure, 1973 — Section 156(3), 173(1), 173(2), 200, 482Companies Act, 2013 — Section 166
High Courts12 Sept 2022Dismissed
Haryana Pesticides Manufactures Association Vs Willowood Chemicals Private Limited
Delhi High Court · (2022) 09 DEL CK 0065
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 39 Rule 4Patents Rules, 2003 — Rule 55(5), 81, 82
High Courts09 Sept 2022Disposed Of
State Vs Rahul
Delhi High Court · (2022) 09 DEL CK 0070
Code Of Criminal Procedure, 1973 — Section 164 428Indian Penal Code, 1860 — Section 376, 377
High Courts09 Sept 2022Disposed Of
Manmohan Bahl & Anr Vs State Of Nct Of Delhi & Ors.
Delhi High Court · (2022) 09 DEL CK 0069
Code Of Civil Procedure, 1908 — Section 24
High Courts09 Sept 2022Dismissed
Central Board Of Trustees, Employees Provident Fund Organisation, Delhi Through Assistant Provident Fund Commissioner, APFC Delhi South Vs M/S Lrs KI Joint Venture
Delhi High Court · (2022) 09 DEL CK 0068
High Courts09 Sept 2022
Star Television Productions Limited & Anr. Vs Eurosport & Ors.
Delhi High Court · (2022) 09 DEL CK 0063
Code Of Civil Procedure, 1908 — Order 11 Rule 1, Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 2(1)(zg), 28(3), 29, 30, 31, 57, 95, 124, 124(5)
High Courts09 Sept 2022Disposed Of
Deepmala Vs State & Ors.
Delhi High Court · (2022) 09 DEL CK 0057
Code Of Criminal Procedure, 1973 — Section 107, 151, 161, 164, 439(2)Indian Penal Code, 1860 — Section 34, 195A, 323, 341, 354, 354B, 427, 506, 509Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts08 Sept 2022Allowed
Dhruv Mehta Vs Aroon Mehta And Anr
Delhi High Court · (2022) 09 DEL CK 0064
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 96, 151, 152, Order 23 Rule 3, Order 22 Rule 4(4)Indian Contract Act, 1872 — Section 46
High Courts07 Sept 2022Dismissed
Rajiv Sikka & Anr Vs Ashok Kumar Jain
Delhi High Court · (2022) 09 DEL CK 0062
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 26 Rule 9
High Courts07 Sept 2022Disposed Of
Kapil Gurjar Vs Ministry Of Railways & Anr
Delhi High Court · (2022) 09 DEL CK 0061
High Courts07 Sept 2022Disposed Of
Prabhat Ranjan, EX SGT 777480-S Vs Union Of India & Ors
Delhi High Court · (2022) 09 DEL CK 0060
Central Civil Services (Pension) Rules, 1972 — Rule 37
High Courts07 Sept 2022Disposed Of
R Kartikeyan Iyer, EX SGT-783367-R Vs Union Of India & Ors
Delhi High Court · (2022) 09 DEL CK 0059
Central Civil Services (Pension) Rules, 1972 — Rule 37
High Courts07 Sept 2022Disposed Of
Mohan Sakpal And Anr Vs Abhay Goyal And Anr
Delhi High Court · (2022) 09 DEL CK 0058
Constitution Of India, 1950 — Article 227Consumer Protection Act, 1986 — Section 23, 27Consumer Protection Act, 2019 — Section 58(1)(a)(iii)
High Courts07 Sept 2022Disposed Of
Anita Rai Vs State & Ors
Delhi High Court · (2022) 09 DEL CK 0046
Code Of Criminal Procedure, 1973 — Section 156(3), 173Indian Penal Code, 1860 — Section 120B, 323, 341, 354, 420, 494, 495, 498A, 503, 506Protection Of Women From Domestic Violence Act, 2005 — Section 12
High Courts06 Sept 2022Disposed Of
Management Of Guru Gobind Singh Indraprastha University Vs Lokesh Kumar & Anr
Delhi High Court · (2022) 09 DEL CK 0141
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(oo), 2(oo)(bb), 25B(2), 25F, 25F(1), 25F(a), 25F(b), 25G
High Courts06 Sept 2022
Cross Fit LLC Vs RTB Gym And Fitness Centre Through Its Proprietor Mr. Arun Sharma
Delhi High Court · (2022) 09 DEL CK 0056
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3