High Courts06 Sept 2022Dismissed
Ratnesh Patel Vs Union Of India And Ors.
Delhi High Court · (2022) 09 DEL CK 0049
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 2,189 of 6,909
High Courts06 Sept 2022Disposed Of
Bernadette Lakra And Anr Vs Govt. Of Nct Of Delhi And Ors
Delhi High Court · (2022) 09 DEL CK 0048
Delhi Police (Promotion & Confirmation) Rules, 1980 — Rule 12, 16, 17, 19, 19(i), 19(ii)
High Courts06 Sept 2022Disposed Of
Vijay Bhushan Gupta Vs Union Of India
Delhi High Court · (2022) 09 DEL CK 0047
Constitution Of India, 1950 — Article 14
High Courts06 Sept 2022
Bizibi Infotech Pvt Ltd.(BIPL) Vs HCL Infosystem Ltd.
Delhi High Court · (2022) 09 DEL CK 0041
Limitation Act, 1963 — Article 55Arbitration And Conciliation Act, 1996 — Section 11, 21, 43(1)Limitation Act, 1963 — Section 5, 14, 20
High Courts06 Sept 2022Disposed Of
Dr. L. Praveen Kumar Vs Central Bureau Of Investigation
Delhi High Court · (2022) 09 DEL CK 0040
New Drugs and Clinical Trial Rules, 2019 — Rule 101Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 7, 7A, 8
High Courts05 Sept 2022Allowed
Manish Gupta Vs UTI Infrastructure Technology And Services Limited And Anr
Delhi High Court · (2022) 09 DEL CK 0142
Constitution Of India, 1950 — Article 14, 226
High Courts05 Sept 2022Disposed Of
Ambika Kapur Vs Assistant Commissioner Of Income Tax Central Circle Int Tax-2(1)(2) New Delhi & Anr.
Delhi High Court · (2022) 09 DEL CK 0055
Income Tax Act, 1961 — Section 148, 148A, 148A(d), 285BA(1)
High Courts05 Sept 2022Disposed Of
Aquarius Fincap And Credits Private Limited Vs National Faceless Appeal Centre & Anr.
Delhi High Court · (2022) 09 DEL CK 0054
Income Tax Act, 1961 — Section 143, 147, 250, 271(1)(b)
High Courts05 Sept 2022Disposed Of
Rajneesh Lamba Vs Union Of India And Ors
Delhi High Court · (2022) 09 DEL CK 0053
Sashastra Seema Bal Rules, 2009 — Rule 19Sashastra Seema Bal Act, 2007 — Section 10
High Courts05 Sept 2022Disposed Of
Neha Jadhav Vs Union Of India & Ors.
Delhi High Court · (2022) 09 DEL CK 0052
High Courts05 Sept 2022Disposed Of
M/S Zapdor Engineering Pvt. Ltd. Vs Assistant Pf Commissioner Noida And Anr
Delhi High Court · (2022) 09 DEL CK 0051
Employees Provident Fund And Miscellaneous Provisions Act, 1952 — Section 7A, 7(O)
High Courts05 Sept 2022Disposed Of
Ashish Chand & Anr. Vs Employees Provident Fund Organisation & Ors
Delhi High Court · (2022) 09 DEL CK 0050
Employees Provident Fund And Miscellaneous Provisions Act, 1952 — Section 7(i)
High Courts05 Sept 2022Disposed Of
M/S Calvin Klein Arvind Fashion Private Limited Vs Saddam Hussain
Delhi High Court · (2022) 09 DEL CK 0044
High Courts05 Sept 2022Dismissed
Prem Singh Vs Govt. Of N.C.T. Of Delhi & Ors
Delhi High Court · (2022) 09 DEL CK 0027
High Courts02 Sept 2022Dismissed
Randhir Singh Vs District Magistrate North
Delhi High Court · (2022) 09 DEL CK 0043
Constitution Of India, 1950 — Article 21, 226Land Acquisition Act, 1894 — Section 4, 6
High Courts02 Sept 2022Dismissed
Sahab Singh Khatri Vs District Magistrate North
Delhi High Court · (2022) 09 DEL CK 0042
Constitution Of India, 1950 — Article 21, 226Land Acquisition Act, 1894 — Section 4, 6
High Courts02 Sept 2022Dismissed
M/S Verve Human Care Laboratories Vs Union Of India & Ors
Delhi High Court · (2022) 09 DEL CK 0039
Constitution Of India, 1950 — Article 14, 19(1)(g), 226
High Courts02 Sept 2022Disposed Of
M/S. Jhajjz Pvt. Ltd. And Ors. Vs State Of Nct Of Delhi And Ors.
Delhi High Court · (2022) 09 DEL CK 0038
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 2(d), 154, 154(1), 154(3), 155(2), 156(1), 156(3), 173, 177, 178, 181, 181(4), 200, 438, 482Indian Penal Code, 1860 — Section 120B, 405, 406
High Courts02 Sept 2022Dismissed
Surender Kumar Vs Archaeological Survey Of India Through Its Director General & Anr
Delhi High Court · (2022) 09 DEL CK 0026
Constitution Of India, 1950 — Article 14, 16
High Courts02 Sept 2022Disposed Of
Scouts And Guides For Animals And Birds Vs Union Of India & Ors
Delhi High Court · (2022) 09 DEL CK 0025
Constitution Of India, 1950 — Article 226Prevention Of Cruelty To Animals Act, 1960 — Section 3, 11, 38